High Courts18 Nov 2013Dismissed
K. Mani and Others Vs The State of Tamil Nadu
Madras High Court · (2014) 1 LLJ 127
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 16 of 159
High Courts18 Nov 2013
Anugraha Engineers and Contractors Vs Union of India
Madras High Court · (2014) 3 CTC 116 : (2014) 1 LW 132 : (2014) 2 MLJ 458
High Courts18 Nov 2013Dismissed
New India Assurance Company Ltd. Vs Madhammal, Krishnan, Siva represented by his Mother and Next Friend Madhammal and S. Bagadhoor
Madras High Court · (2013) 11 MAD CK 0062
High Courts18 Nov 2013Dismissed
Chennai City Auto Ottunargal Sangam Vs The Chief Secretary State Government, The Secretary Home (Transport III) Department and The State Transport Authority
Madras High Court · (2013) 11 MAD CK 0039
High Courts18 Nov 2013Disposed Off
A. Archana and Krithika Sai, Rep. by mother and guardian Vs R. Aravindan
Madras High Court · (2013) 11 MAD CK 0037
High Courts18 Nov 2013
The Assistant Commissioner (CT) and The Joint Commissioner (CT) Vs M/s. Pamban Oil Mills (P) Ltd.
Madras High Court · (2013) 6 CTC 839 : (2013) 66 VST 157 : (2013) WritLR 1180
High Courts18 Nov 2013Dismissed
Mr. M. Kumar Vs M. Mohankumar, M. Rajkumar and Hema Rajamohan
Madras High Court · (2013) 11 MAD CK 0016
High Courts18 Nov 2013Allowed
P.P. Bhaskaran Vs Central Administrative Tribunal, Union of India, Senior Accounts Officer and Executive Engineer
Madras High Court · (2013) 11 MAD CK 0015
High Courts18 Nov 2013Dismissed
R. Ramasamy Vs The Principal Secretary, Department of Higher Education, The Registrar, Madurai Kamaraj University, The Registrar, Bharathiar University and The Registrar, Alagappa University
Madras High Court · (2013) 11 MAD CK 0009
High Courts14 Nov 2013Dismissed
M/s. Bajaj Allianz General Insurance Company Ltd. Vs Nagaveni and The Management Waterfall Estate (East)
Madras High Court · (2013) 11 MAD CK 0282
High Courts14 Nov 2013Partly Allowed
The Branch Manager, National Insurance Co. Ltd. Vs M. Arulmozhi and Others
Madras High Court · (2013) 11 MAD CK 0201
High Courts14 Nov 2013Dismissed
Branch Manager, United India Insurance Co. Ltd. Vs Aruldas and Others
Madras High Court · (2013) 11 MAD CK 0140
High Courts14 Nov 2013
L. Sudalai Vs M/s. Shri Gokulam Chit and Finance Company Pvt. Ltd., ref. By R. Robinson
Madras High Court · (2013) 11 MAD CK 0099
High Courts13 Nov 2013Disposed Off
Dr. Gnanasekaran Vs Sultan Mohideen
Madras High Court · (2014) 1 MadWN(Civil) 453
High Courts13 Nov 2013Dismissed
M/s. P.K. Ramasamy Nadar and Bros. Vs The Income Tax Officer, Ward I(3)
Madras High Court · (2014) 221 TAXMAN 362
High Courts13 Nov 2013
M/s. Natural Aroma Exports Vs The District Forest Officer, Salem Division, The Commercial Tax Officer, Salem Division and The Branch Manager, Bank of India
Madras High Court · (2013) 11 MAD CK 0199
High Courts13 Nov 2013Dismissed
United India Insurance Co., Ltd. Vs Ganesan Assistant Secretary and The Special Officer The Tiruchengode Agricultural Producers Coop. Marketing Society Ltd.
Madras High Court · (2013) 11 MAD CK 0174
High Courts13 Nov 2013
M.R. Tiles Vs The State of Tamilnadu
Madras High Court · (2013) 11 MAD CK 0173
High Courts13 Nov 2013Dismissed
Kirubakaran, Ashokan, Sunanthini and Dr. Murugan represented by their Power of Attorney Agent, Sunanthini Vs The Commissioner (East), Corporation of Coimbatore
Madras High Court · (2013) 6 CTC 441 : (2013) 5 LW 597 : (2013) 8 MLJ 257