High Courts13 Nov 2013Dismissed
K. Karai Gowder (died) and Others Vs G. Siddan and Others
Madras High Court · (2014) 1 LW 7
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 17 of 159
High Courts13 Nov 2013Dismissed
R. Karunanidhi Vs Mayilvahanam
Madras High Court · (2013) 11 MAD CK 0101
High Courts13 Nov 2013Dismissed
R. Gopalakrishnan Vs Director of Medical Education and Others
Madras High Court · (2014) 2 MLJ 482
High Courts13 Nov 2013Dismissed
United India Insurance Co. Ltd. Vs Ayyanar and G. Subramaniyan
Madras High Court · (2013) 11 MAD CK 0069
High Courts13 Nov 2013Allowed
M. Gandhi Vs The Revenue Divisional Officer Hozur
Madras High Court · (2013) 11 MAD CK 0063
High Courts13 Nov 2013Dismissed
T.M. Durairaj Vs S. Arulprakash
Madras High Court · (2014) 1 CTC 79 : (2014) 1 LW 253
High Courts13 Nov 2013Dismissed
The Railway Employees Co-operative Credit Society Limited Vs The Joint Commissioner of Labour, All India Multi Societies Employees Association, The Railway Employees Co-operative Bank Staff Union and Railway Employees Co-operative Society Staff Union (RECSSU)
Madras High Court · (2013) 11 MAD CK 0040
High Courts13 Nov 2013Dismissed
The Management of Elgi Equipments Limited Vs The Presiding Officer, Labour Court and A. Jeyaraj
Madras High Court · (2014) LabIC 219 : (2014) 1 LLJ 199
High Courts13 Nov 2013
Branch Manager, United India Insurance Co. Ltd. Vs Maheshwari and M. Nagesh
Madras High Court · (2013) 11 MAD CK 0019
High Courts13 Nov 2013Allowed
R. Krishnakumar Vs R. Ramkumar (Decd.) rep by his Poa Mr. R. Krishnakumar
Madras High Court · (2013) 11 MAD CK 0018
High Courts12 Nov 2013Dismissed
Deputy Director, Insurance No. V, Employees' State Insurance Corpn. Vs India Pistons Repco Limited
Madras High Court · (2014) 141 FLR 885 : (2014) 1 LLJ 574 : (2014) LLR 536
High Courts12 Nov 2013Dismissed
The Senior Regional Manager, Tamil Nadu Civil Supplies Corporation Vs M. Chinnappan, Superintendent (P and M), Tamil Nadu Civil Supplies Corporation and Others
Madras High Court · (2013) 5 LLN 695
High Courts12 Nov 2013Disposed Off
T. Selvakumar Vs The State
Madras High Court · (2014) 1 LW(Cri) 385
High Courts12 Nov 2013Partly Allowed
ICICI Lombard General Insurance Company Limited Vs Sumathi and Others
Madras High Court · (2013) 11 MAD CK 0197
High Courts12 Nov 2013Dismissed
Mint Hospital Vs K.A. Abdul Hassan and Others
Madras High Court · (2014) 3 MLJ 50
High Courts12 Nov 2013Partly Allowed
P. Manikandan Vs M. Ramesh and Iffco-Tokio General Insurance Co. Ltd.
Madras High Court · (2013) 11 MAD CK 0163
High Courts12 Nov 2013Disposed Off
The Correspondent/Secretary, Annai Velankanni College Vs The Director of Collegiate Education, The Regional Joint Director of Collegiate Education and The Manonmaniam Sundaranar University
Madras High Court · (2013) 11 MAD CK 0162
High Courts12 Nov 2013Dismissed
M/s. Surya Pharmaceuticals Ltd. Vs M/s. First Leasing Company of India Ltd.
Madras High Court · (2014) 2 CTC 545
High Courts12 Nov 2013Dismissed
Mr. A.D. Padmasingh Isaac and M/s. Aachi Masala Foods (P) Ltd. Vs Aachi Cargo Channels Private Limited
Madras High Court · AIR 2014 Mad 2 : (2014) 57 PTC 102
High Courts12 Nov 2013Dismissed
Commissioner of Income Tax Vs M/s. Gem Granites
Madras High Court · (2013) 11 MAD CK 0120