High Courts19 Nov 2013Partly Allowed
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs A. Kannan and Chelladurai
Madras High Court · (2013) 11 MAD CK 0184
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 15 of 159
High Courts19 Nov 2013Dismissed
M/s. Iffco Tokkiyo General Insurance Co. Ltd. Vs C. Suganandam and Others
Madras High Court · (2013) 11 MAD CK 0183
High Courts19 Nov 2013
The Management, Virudhunagar Co-operative Urban Bank Ltd. Vs K. Paulraj and The Deputy Commissioner of Labour/Appellate Authority
Madras High Court · (2014) 1 LLJ 531
High Courts19 Nov 2013Allowed
J. Sivakumar Vs The Government of Tamil Nadu and Others
Madras High Court · (2013) 11 MAD CK 0172
High Courts19 Nov 2013Dismissed
Silcal Workers Union (CITU) Vs Silcal Mettalurgic Limited and Narayana Swamy
Madras High Court · (2014) 1 LLJ 232 : (2014) 1 LLN 493 : (2014) 1 LW 265
High Courts19 Nov 2013Dismissed
J. Abdul Rahim Vs The State of Tamil Nadu
Madras High Court · (2014) CriLJ 250 : (2014) 2 CTC 290 : (2013) 4 MLJ(Cri) 703
High Courts19 Nov 2013Dismissed
Joseph Jayaraj Vs The Presiding Officer, Labour Court and The Management of Holy Redeemer Finance Corporation
Madras High Court · (2014) 1 LLJ 223
High Courts19 Nov 2013Dismissed
V. Gopi Vs Md. Nasimuddin, I.A.S. and K. Rajaraman, I.A.S., Member Secretary Sports Development Authority of Tamil Nadu
Madras High Court · (2013) 11 MAD CK 0110
High Courts19 Nov 2013Disposed Off
Capt. V.C.N. Kutty Vs Secretary to the Government of India Ministry of Defence, Department of Ex-servicemen Welfare and The Principal Controller of Defence Accounts (Pension) Fraupadi Ghat
Madras High Court · (2014) 2 MLJ 585 : (2014) 2 SCT 755
High Courts19 Nov 2013Partly Allowed
G. Murugan Vs State by Inspector of Police
Madras High Court · (2014) 1 MLJ(Cri) 162
High Courts19 Nov 2013
Kandasamy and Latha Vs Syed Hashim
Madras High Court · (2013) 5 LW 818 : (2014) 1 MLJ 365
High Courts19 Nov 2013
Tvl. Indira Industries Vs The State of Tamil Nadu
Madras High Court · (2014) 69 VST 139
High Courts19 Nov 2013Allowed
K. Madaiyan, M. Revathi and M. Karthik Kumar Vs The Managing Director, Tamil Nadu State Transport Corporation
Madras High Court · (2013) 11 MAD CK 0011
High Courts18 Nov 2013Allowed
Govindasamy Vs Dhandapani, Karthikeyan and Jayavel
Madras High Court · (2013) 11 MAD CK 0292
High Courts18 Nov 2013Dismissed
S. Arulappan Vs The Government of Tamil Nadu, The Chief Educational Officer, The District Educational Officer and The Correspondent
Madras High Court · (2013) 11 MAD CK 0271
High Courts18 Nov 2013Allowed
A. Sunil Kothari Vs The Chairman, Tamil Nadu Generation and Distribution Corp. Ltd. and Others
Madras High Court · AIR 2014 Mad 12
High Courts18 Nov 2013Disposed Off
A. Archana and Krithika Sai Rep. by Mother and Guardian Vs R. Aravindan
Madras High Court · (2013) 4 MLJ(Cri) 697
High Courts18 Nov 2013Dismissed
M. Sekar CT No. 824580182 Central Industrial Security Force Vs The Chairman and Managing Director, The Director (OPS) and The Chief Medical Officer (OHS)
Madras High Court · (2013) 11 MAD CK 0179
High Courts18 Nov 2013Allowed
Sivaji Rao Vs Eswari Bai and Others
Madras High Court · (2013) 11 MAD CK 0171
High Courts18 Nov 2013Dismissed
K. Madhavan Naidu, Mrs. K. Radhadevi, K. Ramesh and Ms. K. Ramya Vs Mrs. Rajini Balakrishnan, Mrs. V. Revathi and Mrs. Rama Gunasekaran
Madras High Court · (2013) 4 KLT 859