High Courts12 Nov 2013Dismissed
Shabbir Roshan Zaveri Vs Mrs. Sakinabai Mohsanbhoy
Madras High Court · (2014) 1 LW 548 : (2014) 2 MLJ 300
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 18 of 159
High Courts12 Nov 2013Dismissed
Dr. Gnanasekaran and Others Vs Sultan Mohideen and Another K. Kumar Vs Sultan Mohideen, Amar Chand Kothari and Another
Madras High Court · (2014) 1 LW 532
High Courts12 Nov 2013Dismissed
The Managing Director and Chennai Metropolitan Water Vs K.P. Sugumar
Madras High Court · (2013) 8 MLJ 641
High Courts12 Nov 2013Allowed
R. Anbalagan and Others Vs Union of India
Madras High Court · (2014) 1 CTC 282 : (2014) 1 LW 384
High Courts12 Nov 2013
The Management of Shipping Corporation of India Ltd. Vs C. Kirupavathy C. Kirupavathy Vs The Management of Shipping Corporation of India Ltd.
Madras High Court · (2014) 1 LLJ 429
High Courts12 Nov 2013Disposed Off
C. Ponnusamy Vs The State of Tamil Nadu and Others
Madras High Court · (2014) LabIC 255
High Courts11 Nov 2013Allowed
M.L. Narayanan Vs The Revenue Divisional Officer
Madras High Court · (2013) 11 MAD CK 0264
High Courts11 Nov 2013Allowed
United India Assurance Company Limited Vs P. Girija
Madras High Court · (2014) 1 TNMAC 576
High Courts11 Nov 2013Dismissed
United India Insurance Co. Ltd. Vs Dr. P. Pandian and Others
Madras High Court · (2013) 11 MAD CK 0209
High Courts11 Nov 2013Dismissed
Sarojini @ Saroja Vs Palaniammal, Balamurugan, Rathinam and Ranganayaki
Madras High Court · (2013) 11 MAD CK 0165
High Courts11 Nov 2013
The Managing Director, Tamil Nadu State Transport Corporation Vs A. Ganeshan, G. Manjunath and G. Meena
Madras High Court · (2013) 11 MAD CK 0154
High Courts11 Nov 2013Dismissed
The Managing Director, Metropolitan Transport Corporation Ltd. Vs S. Mariam Beevee and A. Syed Barak
Madras High Court · (2013) 11 MAD CK 0146
High Courts11 Nov 2013Partly Allowed
M/s. United India Assurance Company Limited Vs Mrs. P. Girija and Others
Madras High Court · (2013) 11 MAD CK 0139
High Courts11 Nov 2013Dismissed
M/s. HDFC General Insurance Company Ltd. Vs Panchalai, Maharajan and Mr. Vikram Sarathy
Madras High Court · (2013) 11 MAD CK 0080
High Courts11 Nov 2013Dismissed
M. Edwin Rosario Vs The Government of Tamil Nadu and Others
Madras High Court · (2013) 11 MAD CK 0079
High Courts11 Nov 2013Dismissed
M. Nagarajan Vs Kumudhavalli
Madras High Court · (2013) 6 CTC 643 : (2014) 1 LW 94 : (2014) 3 MLJ 244
High Courts11 Nov 2013Dismissed
The Branch Manager, National Insurance Co. Ltd. Vs Lakshmi and Others
Madras High Court · (2013) 11 MAD CK 0055
High Courts11 Nov 2013Dismissed
Srinivasa Iyer Vs Thiru. Thanusu, Thirumathi. Thanusu, Thiru. Govindan and Thiru. S. Govindan
Madras High Court · (2014) 1 LLJ 439
High Courts11 Nov 2013
V. Thangaraj Vs Dhandapani, Sri Amman Agroo Services and United India Insurance Company Ltd.
Madras High Court · (2014) 2 MLJ 228