High Courts07 Nov 2013Allowed
Arputham Vs The Zonal Officer, Zone XI Corporation of Chennai Ripon Building, The Tahsildar and P. Deivendran
Madras High Court · AIR 2014 Mad 6 : (2013) 5 LW 485
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 20 of 159
High Courts07 Nov 2013Allowed
A. Subashsunder and Others Vs The Commissioner, Salem City Municipal Corporation and The Secretary to Government, Municipal Administration and Water Supply Department
Madras High Court · (2013) 11 MAD CK 0095
High Courts07 Nov 2013Allowed
R. Srinivasan Vs The District Collector/Arbitrator, The Competent Authority (L.A.) and National Highways Authority of India
Madras High Court · AIR 2014 Mad 1 : (2013) 5 LW 495 : (2014) 1 MLJ 47
High Courts07 Nov 2013
The District Collector, The Superintendent of Police, The Inspector of Police and The President Vs Pala Nedumaran, Chairman, Board of Trustees of Ulagath Thamizhar Peramaippu Trust
Madras High Court · (2013) 11 MAD CK 0086
High Courts07 Nov 2013Disposed Off
Maharaja Engineering College Vs The President, Palangarai Panchayat (Grade I)
Madras High Court · (2013) 11 MAD CK 0083
High Courts07 Nov 2013Allowed
N.C. Vijayaraghavan Vs Union of India, General Insurance Corporation of India and Managing Director and United India Insurance Co. Ltd.
Madras High Court · (2013) WritLR 1137
High Courts07 Nov 2013Dismissed
Madesh Vs State by The Inspector of Police
Madras High Court · (2014) CriLJ 96 : (2013) 4 MLJ(Cri) 513 : (2014) 2 RCR(Criminal) 253
High Courts06 Nov 2013Disposed Off
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs Mayilal
Madras High Court · (2016) 1 TNMAC 114
High Courts06 Nov 2013
Madesh @ Madeshan and Another Vs State
Madras High Court · (2014) 1 MLJ(Cri) 441
High Courts06 Nov 2013Allowed
The State of Tamil Nadu Vs M. Mahendran
Madras High Court · (2014) LabIC 228
High Courts06 Nov 2013Allowed
M.S.D. Chandrasekar Raja Vs M/s. Jayabharath Textiles Pvt. Ltd. and M.S.D.C. Radha Ramanan
Madras High Court · (2014) 120 CLA 298 : (2014) 2 CompLJ 145 : (2014) 1 LW 139
High Courts06 Nov 2013Dismissed
P. Pugalenthi Vs State of Tamil Nadu
Madras High Court · (2013) 11 MAD CK 0121
High Courts06 Nov 2013Allowed
D. Prandhaman Vs The Towers Club
Madras High Court · (2014) 1 CTC 32 : (2014) 1 LW 37
High Courts06 Nov 2013Dismissed
S. Subramanian Vs The Presiding Officer, Labour Court and The Management of Engineering and Industrial Foundary
Madras High Court · (2013) 11 MAD CK 0111
High Courts06 Nov 2013Dismissed
The Managing Director, Tamil Nadu State Transport Corporation Limited Vs Vijayalakshmi
Madras High Court · (2013) 11 MAD CK 0104
High Courts06 Nov 2013Dismissed
National Insurance Company Ltd. Vs A. Selvaraju and Marappan
Madras High Court · (2013) 11 MAD CK 0096
High Courts06 Nov 2013Partly Allowed
United India Insurance Company Ltd. Vs S. Magesh and A. Manonmani
Madras High Court · (2013) 11 MAD CK 0094
High Courts06 Nov 2013Allowed
A. Mani and M. Lakshmi Vs The Union of India
Madras High Court · (2013) 11 MAD CK 0087
High Courts06 Nov 2013Allowed
S.R. Nanda Kishore Vs The Body of Villagers and Others
Madras High Court · (2013) 5 LW 810 : (2013) 8 MLJ 585
High Courts06 Nov 2013Partly Allowed
United India Insurance Company Ltd. Vs S. Komala and A. Manonmani
Madras High Court · (2013) 11 MAD CK 0070