High Courts06 Nov 2013Dismissed
Ceebros Hotels Pvt. Ltd. Vs Union of India and Others
Madras High Court · (2014) 2 MLJ 10
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 21 of 159
High Courts06 Nov 2013
J. Joseph Irudayaraj Vs Joint Director of School Education
Madras High Court · (2014) 2 LW 1005 : (2014) WritLR 446
High Courts06 Nov 2013Partly Allowed
M. Subramani Vs M. Nallappan, Mangammal and The New India Insurance Company Ltd.
Madras High Court · (2013) 11 MAD CK 0004
High Courts06 Nov 2013Dismissed
P. Natarajan Vs The Commissioner, HR and CE Department, The Chairman, The Joint Commissioner and The Deputy Commissioner/Executive Officer, Arulmighu Kapalieeswara Temple
Madras High Court · (2013) 11 MAD CK 0003
High Courts05 Nov 2013Disposed Off
United India Insurance Company, Cuddalore Vs Arumugam
Madras High Court · (2014) 1 TNMAC 240
High Courts05 Nov 2013Dismissed
Ranganayakiammal Vs Saraswathiammal
Madras High Court · (2014) 2 MadWN(Civil) 368
High Courts05 Nov 2013Allowed
Tvl. Vijayalakshmi Chit Funds Vs The Competent Authority and Revenue Officer and Others
Madras High Court · (2013) 6 CTC 637 : (2014) 1 LW 168 : (2014) 1 MLJ 36
High Courts05 Nov 2013
National Insurance Company Limited Vs Chandra Gandhi, S. Albert and Guruswamy
Madras High Court · (2013) 11 MAD CK 0133
High Courts05 Nov 2013
The Oriental Insurance Co. Ltd. Vs Shanthi, N. Murugan and L. Rajamani L. Rajamani Vs The Oriental Insurance Co. Ltd., J. Shanthi and N. Murugan
Madras High Court · (2013) 11 MAD CK 0131
High Courts05 Nov 2013Dismissed
S. Durai Vs A.B. Dhanasekar
Madras High Court · (2013) 11 MAD CK 0125
High Courts05 Nov 2013Allowed
A.M. Sivakumar Vs The Revenue Divisional Officer
Madras High Court · (2014) 2 MLJ 231
High Courts05 Nov 2013Allowed
Senthamizhan Vs R. Raju and The Branch Manager, United India Insurance Co. Ltd.
Madras High Court · (2013) 11 MAD CK 0117
High Courts05 Nov 2013Partly Allowed
The Oriental Insurance Company Limited Vs Govindaswamy, G. Poongodi and C. Selvi
Madras High Court · (2013) 11 MAD CK 0106
High Courts05 Nov 2013
The Divisional Manager, National Insurance Co., Ltd. Vs Taj Ahamed and P.K. Ikramkhan
Madras High Court · (2013) 11 MAD CK 0098
High Courts05 Nov 2013
The Government of Tamil Nadu Vs R. Swaminathan
Madras High Court · (2014) LabIC 388
High Courts05 Nov 2013
The Managing Director Tamil Nadu State Transport Corporation Ltd. Vs D. Jayalaxmi and Others
Madras High Court · (2013) 11 MAD CK 0092
High Courts05 Nov 2013Allowed
The Divisional Manager, The New India Assurance Co. Ltd. Vs Kasiammal and Others
Madras High Court · (2014) 1 MLJ 223
High Courts05 Nov 2013Disposed Off
The Tamilnadu Dr. M.G.R. Medical University Vs Dr. R. Devika and The Dean, Stanley Medical College
Madras High Court · (2014) 1 ESC 136 : (2013) WritLR 1184
High Courts05 Nov 2013
Commissioner of C. Ex. Vs Sagar Chlorates Pvt. Ltd.
Madras High Court · (2014) 304 ELT 349