High Courts04 Nov 2013
The New India Assurance Co. Ltd. Vs B. Karthik Raja and E. Sampath B. Karthik Raja Vs The New India Assurance Co. Ltd. and E. Sampath
Madras High Court · (2013) 11 MAD CK 0033
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 23 of 159
High Courts04 Nov 2013Dismissed
N. Appusamy Vs The Principal Chief Conservator of Forests and Head of Forest Force and The Secretary to Government, Environment and Forest Department
Madras High Court · (2014) 3 MLJ 86
High Courts04 Nov 2013Disposed Off
T. Murugesan Vs The Principal Secretary to Government, Transport Department, Transport Commissioner, Chepauk and Deputy Transport Commissioner, Coimbatore
Madras High Court · (2013) 11 MAD CK 0026
High Courts04 Nov 2013Dismissed
M. Murugan Vs The Co-operative Sub Registrar/Field Officer cum Surcharge Enquiry Officer, The President, Chinnakallupalli Primary Agricultural Co-operative Bank and The Deputy Registrar of Co-operative Societies
Madras High Court · (2013) 11 MAD CK 0022
High Courts04 Nov 2013Partly Allowed
ICICI Lombard General Insurance Co. Ltd. Vs Chinnasamy, V. Ramadas and Smt. D. Nallammal
Madras High Court · (2013) 11 MAD CK 0007
High Courts31 Oct 2013Disposed Off
S. Baskar Vs Palanisamy (died)
Madras High Court · (2014) 1 MadWN(Civil) 61
High Courts31 Oct 2013Allowed
Kurumans Pazhankudi (Tribal) Makkal Sangam Vs State of Tamil Nadu
Madras High Court · (2013) 10 MAD CK 0206
High Courts31 Oct 2013Partly Allowed
C. Veerasingam Vs I.S. Albertraj and The United India Insurance Co. Ltd.
Madras High Court · (2013) 10 MAD CK 0205
High Courts31 Oct 2013Allowed
Mari and Velumani Vs K. Subramani
Madras High Court · (2014) 1 CTC 696 : (2013) 5 LW 502
High Courts31 Oct 2013Dismissed
Sridhar Vs State and Dharmalingam
Madras High Court · (2013) 2 LW(Cri) 657 : (2013) 4 MLJ(Cri) 622
High Courts31 Oct 2013Allowed
N. Jagannathan and Others Vs State
Madras High Court · (2014) 1 LW(Cri) 359 : (2013) 4 MLJ(Cri) 546
High Courts31 Oct 2013Allowed
S. Ramasamy Vs The Chairman, Chennai Port Trust, The Financial Advisor and Chief Accounts Officer, Chennai Port Trust and The State Level Scrutiny Committee
Madras High Court · (2014) LabIC 237 : (2014) 2 MLJ 14 : (2013) WritLR 1091
High Courts31 Oct 2013Allowed
K. Vasikaran Vs The District Level Vigilance Committee, The State of Tamil Nadu, The Tamil Nadu State Election Commission and P. Srinivasan
Madras High Court · (2013) 10 MAD CK 0148
High Courts31 Oct 2013
Nagammal Vs State of Puducherry and Others
Madras High Court · (2013) 4 MLJ(Cri) 555 : (2014) 2 RCR(Criminal) 250
High Courts31 Oct 2013Dismissed
P. Saraswathi Vs C. Subramaniam
Madras High Court · AIR 2014 Mad 50 : (2013) 5 LW 639
High Courts31 Oct 2013Dismissed
The Managing Director Tamil Nadu State Transport Corporation (Salem Division-I) Limited Vs Kapil Jothi alias Jothi
Madras High Court · (2013) 10 MAD CK 0098
High Courts31 Oct 2013Dismissed
Kamala Vs The District Collector, The Revenue Divisional Officer and The Tahsildar
Madras High Court · (2013) 10 MAD CK 0095