High Courts31 Oct 2013Allowed
J. Parvathy Vs Abdul Rahim and United India Insurance Co., Ltd.
Madras High Court · (2013) 10 MAD CK 0094
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 24 of 159
High Courts31 Oct 2013
A. Gopal and United India Insurance Co. Ltd. Vs Muthammal and Others
Madras High Court · (2013) 10 MAD CK 0050
High Courts31 Oct 2013Allowed
Balaji Theatre Vs The Union territory of Puducherry and Others
Madras High Court · (2014) 1 MLJ 701
High Courts31 Oct 2013Partly Allowed
The Managing Director Tamil Nadu State Transport Corporation Vs Gnanajothi and Pangajavalli
Madras High Court · (2013) 10 MAD CK 0037
High Courts31 Oct 2013Dismissed
A.G. Ravi Vs The District Collector and Others
Madras High Court · (2013) 10 MAD CK 0034
High Courts31 Oct 2013Disposed Off
The Union of India Vs K. Rajarajacholan and The Registrar Central Administrative Tribunal Madras Bench K. Rajarajacholan Vs The Union of India
Madras High Court · (2013) 10 MAD CK 0019
High Courts31 Oct 2013Disposed Off
D. Ravi Vs The Sports Development Authority of Tamil Nadu and The I Additional Labour Court
Madras High Court · (2013) 4 LLJ 710
High Courts31 Oct 2013Disposed Off
E.V. Perumal Samy Reddy, E.V.R. Santhosh Reddy and Rajeshwari Vs State
Madras High Court · (2013) 2 LW(Cri) 628 : (2014) 1 MLJ(Cri) 125
High Courts31 Oct 2013Dismissed
Manikandan, Kadhirvel and Lakshmi Vs Ismail, Valliammal, Karuppathal and Natrajan
Madras High Court · (2014) 1 CTC 59 : (2014) 1 MLJ 492
High Courts31 Oct 2013Dismissed
New India Assurance Co., Ltd. Vs M. Bhaskar, L. Venkatesan and M/s. V.S.T. Service Station Pvt. Ltd.
Madras High Court · (2013) 10 MAD CK 0007
High Courts30 Oct 2013Allowed
The Pondicherry Cooperative Wholesale stores Ltd. and Committee of Management of The Pondicherry Co-operative Wholesale stores Ltd. Vs A. Subramaniam A. Subramaniam Vs The Pondicherry Cooperative Wholesale stores Ltd. and Committee of Management of The Pondicherry Co-operative Wholesale stores Ltd.
Madras High Court · (2013) 8 MLJ 750
High Courts30 Oct 2013Partly Allowed
S. Srinivasan Vs Mookandi, The Branch Manager, National Insurance Company Ltd. and The Managing Director, Tamil Nadu State Transport Corporation
Madras High Court · (2013) 10 MAD CK 0231
High Courts30 Oct 2013Dismissed
Managing Director Vs Karpagambal
Madras High Court · (2014) 1 TNMAC 34
High Courts30 Oct 2013Allowed
Kunjaram Vs The State of Tamil Nadu
Madras High Court · (2013) 10 MAD CK 0197
High Courts30 Oct 2013Dismissed
M. Dharmalingam Vs Anbu, G.R. Jeeva, G.R. Ravichandran and G.R. Bhavan Rep. by mother and natural guardian Anbu
Madras High Court · (2013) 5 LW 538
High Courts30 Oct 2013
Managing Director, Tamil Nadu State Transport Corporation Limited Vs S. Vasuki and Others S. Vasuki and Others Vs Managing Director, Tamil Nadu State Transport Corporation Limited
Madras High Court · (2013) 10 MAD CK 0164
High Courts30 Oct 2013
M/s. Metal Weld Electrodes and Metro Trading Company (Electrodes) P. Ltd. Vs The Customs, Excise and Service Tax and The Commissioner of Central Excise
Madras High Court · (2014) 299 ELT 3 : (2014) 25 GSTR 126 : (2013) WritLR 1041
High Courts30 Oct 2013Dismissed
Siluvai Rajan @ M.S. Rajan Vs Glory Stella Bai and Joseph
Madras High Court · (2014) 1 CTC 467
High Courts30 Oct 2013Partly Allowed
Latha, Aruna, Devi and Aboorvam Vs K. Purushothaman and Others
Madras High Court · (2014) ACJ 1081 : (2014) 1 LW 552 : (2014) 2 MLJ 103