High Courts30 Oct 2013Allowed
Subbathal and Others Vs A. Kaja Najmudeen and Others
Madras High Court · (2014) 2 MLJ 56
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 25 of 159
High Courts30 Oct 2013Dismissed
New India Insurance Company Limited. Vs S. Jeyanthi and Others
Madras High Court · (2013) 10 MAD CK 0090
High Courts30 Oct 2013
M/s. Premier Castings Ltd. Vs The State of Tamil Nadu
Madras High Court · (2013) 10 MAD CK 0036
High Courts30 Oct 2013
The Managing Director, Tamil Nadu State Transport Corporation Limited Vs Smt. Karpagambal, Smt. Pushpalatha and Miss. Premalatha
Madras High Court · (2013) 10 MAD CK 0035
High Courts30 Oct 2013Partly Allowed
Narayanasamy and Rukmani Vs Thangaraju and Others
Madras High Court · (2013) 10 MAD CK 0026
High Courts30 Oct 2013Dismissed
National Insurance Co. Ltd. Vs N. Raseena, N. Dhamanna Shaik, B. Kumar and V. Vijayalakshmi
Madras High Court · (2013) 10 MAD CK 0025
High Courts30 Oct 2013Dismissed
Sironmani Vs C.D. Anna Sholly
Madras High Court · (2014) 1 CTC 356 : (2013) 5 LW 738 : (2014) 2 MLJ 198
High Courts29 Oct 2013Partly Allowed
M/s. United India Insurance Co. Ltd. Vs C. Sathiyamoorthy, Mrs. Subadhra, Mr. Krishnan and P. Kalpesh
Madras High Court · (2013) 10 MAD CK 0247
High Courts29 Oct 2013Partly Allowed
M. Visvasam Vs The Block Development Officer (Village Panchayat) Mela Neelithanallur and Others
Madras High Court · (2014) 1 LW 750
High Courts29 Oct 2013Allowed
M/s. Pentasoft Technologies Ltd. Vs The Deputy Commissioner of Income Tax
Madras High Court · (2014) 264 CTR 187 : (2014) 222 TAXMAN 209
High Courts29 Oct 2013Disposed Off
G. Sagayam Vs C. Siviah (deceased)
Madras High Court · (2014) 1 MadWN(Civil) 354
High Courts29 Oct 2013Disposed Off
C. John Masilamani Vs Chairman Cum Managing Director Tamil Nadu Civil Supply Corporation Limited, The General Manager (Administration) Tamil Nadu Civil Supply Corporation Limited and The Senior Regional Manager Tamil Nadu Civil Supply Corporation Limited
Madras High Court · (2014) LabIC 335
High Courts29 Oct 2013Dismissed
K. Parthasarathy Vs The Inspector of Police Kannankuruchi Police Station salem District
Madras High Court · (2013) 10 MAD CK 0173
High Courts29 Oct 2013Allowed
V.T. Mahendran Vs The Director of Collegiate Education, The Joint Director of Collegiate Education, Gurunanak College and D. Umarani
Madras High Court · (2013) 10 MAD CK 0163
High Courts29 Oct 2013
Dr. C. Athimuthu and Others Vs State of Tamil Nadu
Madras High Court · (2013) 10 MAD CK 0162
High Courts29 Oct 2013
Tvl. M/s. Vitan Departmental Stores and Industries Limited Vs The State of Tamil Nadu
Madras High Court · (2014) 45 GST 95 : (2014) 68 VST 70
High Courts29 Oct 2013Dismissed
N. Sundar and N. Chandrasekaran Vs N. Suresh Babu and C. Muruganandham
Madras High Court · (2013) 5 LW 704
High Courts29 Oct 2013
Mohamed Yasin Kaja Mohideen Vs Superintendent of Customs
Madras High Court · (2014) 302 ELT 380
High Courts29 Oct 2013Dismissed
Prof. Saraswathi Govindaraj Vs The Secretary to Government Ministry of External Affairs Government of India and The Chief Secretary Government of Tamil Nadu Secretariat
Madras High Court · (2013) 10 MAD CK 0146