High Courts29 Oct 2013Dismissed
Royal Sundaram Alliance Insurance Co. Ltd. Vs Rathnagirivelan @ Velu, M/s. Hariharan Logistics, Thiru Sheik Basha and Divisional Manager National Insurance Co. Ltd.
Madras High Court · (2013) 10 MAD CK 0129
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 26 of 159
High Courts29 Oct 2013Allowed
Kavitha, Makesh and Logesh Vs S. Padmanaban and The Managing Director M.G.R. Transport Ltd.
Madras High Court · (2013) 10 MAD CK 0126
High Courts29 Oct 2013Partly Allowed
A. Shivaiah Vs Fues Gear Electrical Limited
Madras High Court · (2014) 1 LLJ 421
High Courts29 Oct 2013Dismissed
The Management of Erode District, Central Co-operative Bank Vs C. Kuttiappan and Others
Madras High Court · (2013) 10 MAD CK 0122
High Courts29 Oct 2013Partly Allowed
Sathasivam Vs Shanmugam and The Manager New India Assurance Company
Madras High Court · (2013) 10 MAD CK 0092
High Courts29 Oct 2013
Katturaja and Vettum Perumal @ Krishnan @ Kitchi Vs State
Madras High Court · (2013) 10 MAD CK 0054
High Courts29 Oct 2013Allowed
Gnanasekaran Vs The Assistant Director of Fisheries, The Collector, The Tahsildar and The Village Administrative Officer
Madras High Court · (2013) 10 MAD CK 0053
High Courts29 Oct 2013
Elavarasan @ Sivagnanaprakasam Vs The Secretary Neyveli Lignite Corporation, Neyveli Cuddalore
Madras High Court · (2013) 5 LW 509
High Courts29 Oct 2013Dismissed
M/s. Kasturi and Company and Others Vs The Manager, Tamil Nadu Mercantile Bank, M/s. Exclusive Vanijya Pvt. Ltd. and The Presiding Officer Debts Recovery Appellate Tribunal
Madras High Court · (2013) 10 MAD CK 0045
High Courts29 Oct 2013Dismissed
The Managing Director Tamil Nadu State Transport Corporation Ltd. Vs M. Tamizhmani and S. Somu
Madras High Court · (2013) 10 MAD CK 0039
High Courts29 Oct 2013Dismissed
The National Insurance Co., Ltd. Vs Alamelu and Others
Madras High Court · (2013) 10 MAD CK 0038
High Courts29 Oct 2013Dismissed
B. William and Others Vs The Inspector of Police E4 Abirama Puram Police Station
Madras High Court · (2013) 4 MLJ(Cri) 686
High Courts29 Oct 2013
M/s. The New India Assurance Co. Ltd. Vs Shabidha and Others
Madras High Court · (2013) 5 LW 709
High Courts28 Oct 2013
M/s. Empee Distilleries Limited (Power Division) Vs The State of Tamil Nadu
Madras High Court · (2014) WritLR 282
High Courts28 Oct 2013Dismissed
V.R. Thirumal Vs V. Samitha
Madras High Court · (2014) 1 MadWN(Civil) 17
High Courts28 Oct 2013Dismissed
Bajaj Allianz General Insurance Co. Ltd. Vs Ellamma and Bajaj Tempo Ltd.
Madras High Court · (2013) 10 MAD CK 0192
High Courts28 Oct 2013Disposed Off
Thoothukudi Vadadhisai Hindu Nadar Mahamai, Vinayagamoorthy and Inbasekharan Vs S. Amirtharaj, J. Mahendran and P.S.P.K.J. Somu
Madras High Court · (2013) 10 MAD CK 0190
High Courts28 Oct 2013
M/s. National Insurance Co. Ltd. Vs Rajammal, Sivaramakannan, Gayathri rep. by her mother and M/s. Kandan Rugs Exports Rajammal, Sivaramakannan and Gayathri rep. by her mother Vs M/s. National Insurance Co. Ltd. and M/s. Kandan Rugs Exports Bhavani Post
Madras High Court · (2013) 10 MAD CK 0161
High Courts28 Oct 2013Partly Allowed
National Insurance Co. Ltd. Vs G. Palanisamy, V. Thangavel and Muthu Auto Diesel Garage
Madras High Court · (2013) 10 MAD CK 0139