High Courts24 Oct 2013
All India Overseas Bank Employees Union Vs R. Shankar Indian Overseas Bank, Printing and Stationery Dept Naragana Sabha and Others
Madras High Court · (2013) 10 MAD CK 0087
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 28 of 159
High Courts24 Oct 2013Dismissed
The New India Assurance Co. Ltd. Vs P. Arumugam, Johal Carriers Pvt. Ltd. and Ashok Leyland Ltd.
Madras High Court · (2013) 10 MAD CK 0043
High Courts24 Oct 2013Partly Allowed
Sheikh Abdul Khader Vs Balu and United India Insurance Co. Ltd.
Madras High Court · (2013) 10 MAD CK 0042
High Courts24 Oct 2013Dismissed
M/s. National Insurance Company Ltd. Vs R.S. Chandrasekaran and M/s. Mittal Brothers
Madras High Court · (2013) 10 MAD CK 0041
High Courts24 Oct 2013Partly Allowed
V. Agoram Vs V. Sekar and National Insurance Company Ltd.
Madras High Court · (2013) 10 MAD CK 0040
High Courts24 Oct 2013Dismissed
Chelladurai alias Alex Vs State
Madras High Court · (2013) 10 MAD CK 0030
High Courts23 Oct 2013Dismissed
Visram Financial Services (P) Limited Vs V. Rajendran and Satish Raj
Madras High Court · (2013) 117 CLA 351 : (2013) 6 CTC 183
High Courts23 Oct 2013Disposed Off
Oil & Natural Gas Co. Ltd. Vs Brick Steel Enterprises
Madras High Court · (2014) 1 MadWN(Civil) 337
High Courts23 Oct 2013Dismissed
A. Gunasekaran Vs P. Velusamy
Madras High Court · (2013) 4 MLJ(Cri) 636 : (2014) 1 RCR(Civil) 571 : (2014) 1 RCR(Criminal) 842
High Courts23 Oct 2013Dismissed
The Madras Race Club Vs M. Victor and Others
Madras High Court · (2013) 6 CTC 481 : (2013) 8 MLJ 609
High Courts23 Oct 2013Dismissed
Tamil Nadu State Transport Corporation Ltd. Vs A. Bharathi and Others
Madras High Court · (2013) 10 MAD CK 0029
High Courts23 Oct 2013Allowed
R. Valliammal, R. Devasubramaniam and R. Dhineswari Vs V. Arunachalam, C.S. Thanuja, New India Assurance Company Ltd. and Anbarasu
Madras High Court · (2013) 10 MAD CK 0011
High Courts22 Oct 2013Disposed Off
Mrs. Zulaiha Syed Mohideen Vs D. Visalakshi Ammal
Madras High Court · (2013) 3 MadWN(Civil) 509
High Courts22 Oct 2013
D. Rajan Dev Vs Government of Tamil Nadu and Another
Madras High Court · (2014) 3 MLJ 221
High Courts22 Oct 2013Dismissed
Managing Director Tamil Nadu State Transport Corporation Ltd. Vs Vijayalakshmi and Devika
Madras High Court · (2013) 10 MAD CK 0193
High Courts22 Oct 2013Partly Allowed
S. Saraswathi Vs The Management of M/S. Sundar Agencies
Madras High Court · (2013) 10 MAD CK 0187
High Courts22 Oct 2013Disposed Off
The Chief Engineer, Coimbatore and The Superintendenting Engineer, Udumalpet Vs M/s. Best Cotton Mills
Madras High Court · (2013) 10 MAD CK 0137
High Courts22 Oct 2013Allowed
Mrs. Zulaiha Syed Mohideen rep. by her Power of Attorney Agent Shahul Hameed Vs D. Visalakshi Ammal (deceased) and Others
Madras High Court · (2013) 5 LW 791