High Courts28 Oct 2013Partly Allowed
Isac Newton Vs The Managing Director, Tamil Nadu State Transport Corporation Ltd.
Madras High Court · (2013) 10 MAD CK 0138
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 27 of 159
High Courts28 Oct 2013Dismissed
The Zonal Manager Bank of India and The Chief Regional Manager Vs Mr. V. Devadass
Madras High Court · (2013) 10 MAD CK 0124
High Courts28 Oct 2013Dismissed
Commissioner of Income Tax Vs M/s. Cavinkare Pvt. Ltd.
Madras High Court · (2014) 268 CTR 167
High Courts28 Oct 2013Dismissed
A. Raja Mohammed Vs Tamilnadu Mercantile Bank Ltd., A.Kaja Mohideen, The Presiding Officer Debts Recovery Tribunal-III and The Chairperson Debts Recovery Appellate Tribunal
Madras High Court · (2013) 10 MAD CK 0119
High Courts28 Oct 2013Dismissed
M/s. Nashika Industries Pvt. Ltd. Vs State Bank of India
Madras High Court · (2013) 10 MAD CK 0056
High Courts28 Oct 2013Dismissed
M/s. Om Timber Mart Vs State Bank of India
Madras High Court · (2013) 10 MAD CK 0055
High Courts28 Oct 2013Dismissed
M. Suseelamma and Others Vs The Chief Controlling Revenue Authority and The Sub-Registrar (District Registrar Cadre)
Madras High Court · AIR 2014 Mad 43 : (2014) 2 CTC 402 : (2014) 1 LW 211
High Courts28 Oct 2013
M. Vijayalakshmi Vs Authorised Officer, State bank of India and The Chief judicial Magistrate
Madras High Court · (2014) 2 LW 355
High Courts25 Oct 2013Allowed
M. Uma Vs Ramu @ Ramalingam and Lakshmi Palanikumar
Madras High Court · (2013) 10 MAD CK 0232
High Courts25 Oct 2013
M/s. Fawas Footwear Pvt. Ltd. Vs M/s. Schenker India Pvt. Ltd. (formerly known as Bax Global India Pvt. Ltd.) and Sigma Forwarders Post Ltd.
Madras High Court · (2013) 10 MAD CK 0226
High Courts25 Oct 2013
National Insurance Co. Ltd., Branch Office Vs Kanmani and R. Rajendran Kanmani Vs National Insurance Co. Ltd., Branch Office and R. Rajendran
Madras High Court · (2013) 10 MAD CK 0191
High Courts25 Oct 2013Allowed
Vidyasagar Vs M/s. Everest India Pvt. Ltd.
Madras High Court · (2013) 6 CTC 332
High Courts25 Oct 2013Allowed
Lakshmanan Vs State by Inspector of Police
Madras High Court · (2013) 6 CTC 241
High Courts25 Oct 2013
The National Insurance Co. Ltd. Vs S.Selladurai, Eluvakkal, Samuthirakani and A.Ravichandran
Madras High Court · (2013) 10 MAD CK 0133
High Courts25 Oct 2013Disposed Off
V.V. Titanium Pigments Pvt. Ltd. Vs Johnson and Others
Madras High Court · (2013) 4 LLJ 705
High Courts25 Oct 2013Dismissed
The Managing Director State Express Transport Corporation (Tamil Nadu Dn. I) Ltd. Vs M.N. Mahadevappa, V. Narasimaiya and The Branch Manager United India Insurance Co. Ltd.
Madras High Court · (2013) 10 MAD CK 0112
High Courts25 Oct 2013Partly Allowed
S.K. Latha, Monika and Rajammal Vs The Managing Director Pallavan Transport Corporation
Madras High Court · (2013) 10 MAD CK 0111
High Courts25 Oct 2013Dismissed
The National Insurance Co. Ltd., Mettupalayam Vs P.N. Muthu, Irulayee, Samuthirakani and A. Ravichandran
Madras High Court · (2013) 10 MAD CK 0047
High Courts24 Oct 2013Partly Allowed
M. Arumugham and A. Krishnaveni Vs S. Nanam and The United India Ins. Co. Ltd.
Madras High Court · (2013) 10 MAD CK 0199
High Courts24 Oct 2013Allowed
V. Boovaraghamoorthy Vs The District Revenue Officer and Kannappa Chettiar
Madras High Court · (2014) 1 LW 762 : (2014) 2 MLJ 485 : (2014) WritLR 151