High Courts22 Oct 2013Dismissed
Branch Manager, National Insurance Co. Ltd. Vs Thangam and Others Thangam, Nitha, Raghu and Mr. Diraviyam Vs Branch Manager, National Insurance Co. Ltd and N. Santosh Kumar
Madras High Court · (2013) 10 MAD CK 0107
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 29 of 159
High Courts22 Oct 2013
The Manager, The New India Assurance Co. Ltd. Vs Chennamma and Others Chennamma, Kumar, Sujitha Minors Rep. by Mother and Guardian Chennamma and Ramulamma Vs The Manager, The New India Assurance Co. Ltd. and M/s. Ravi Bricks Pvt. Ltd.
Madras High Court · (2013) 10 MAD CK 0071
High Courts22 Oct 2013Partly Allowed
National Insurance Co. Ltd. Vs Musthafa and M. Shahul Hamed
Madras High Court · (2013) 10 MAD CK 0028
High Courts22 Oct 2013Dismissed
M/s. National Insurance Co. Ltd. Vs V. Srinivasan and R. Kalidasan
Madras High Court · (2013) 10 MAD CK 0027
High Courts22 Oct 2013
A.K. Padmanabhan Vs Sivasubramaniam
Madras High Court · AIR 2014 Mad 60 : (2014) 2 CTC 303
High Courts21 Oct 2013Allowed
Devarasu and Others Vs State and Another
Madras High Court · (2014) 1 MLJ(Cri) 400
High Courts21 Oct 2013Dismissed
The New India Assurance Company Ltd. Erode District and The New India Assurance Company Ltd., Chennai 600 017 Vs V. Shanmugam, C. Lakshmi and M/s. Ashok Leyland Ltd.
Madras High Court · (2013) 10 MAD CK 0186
High Courts21 Oct 2013Partly Allowed
The New India Assurance Co. Ltd. Vs Sivasakthi, A. Praveen, A. Prabakaran and P. Murugan
Madras High Court · (2013) 10 MAD CK 0185
High Courts21 Oct 2013
Maheswari, Guhan, Diwakar and Padmavathi Vs M/s. Supreme India Roadlines and The New India Assurance Company Ltd.
Madras High Court · (2013) 8 MLJ 513
High Courts21 Oct 2013
CNS Hi-Q Hollow and Fly Ash Bricks Vs The District Collector, The Superintendent of Police, Coimbatore District and The Secretary to Government, Government of Tamil Nadu, Industries Department
Madras High Court · (2013) 8 MLJ 667
High Courts21 Oct 2013Disposed Off
The Commissioner of Income Tax Vs Rakesh Sarin
Madras High Court · (2013) 10 MAD CK 0149
High Courts21 Oct 2013Dismissed
The New India Assurance Co. Ltd. Vs N. Natarajan, P. Ravi and V. Prabhu
Madras High Court · (2013) 10 MAD CK 0142
High Courts21 Oct 2013
Annammal, Ashokan, Elumalai and Valliammal Vs K. Velyuda Mudaliar and The United India Insurance Company
Madras High Court · (2013) 10 MAD CK 0118
High Courts21 Oct 2013Dismissed
A. Pandi Vs The Managing Director, Christy Friedgram Industry, A-2 and A-3, SIDCO Industrial Estate and Rasi Nutri Foods
Madras High Court · AIR 2014 Mad 57
High Courts21 Oct 2013Allowed
P. Subramani Vs A. Periyasamy
Madras High Court · (2013) 6 CTC 166 : (2013) 5 LW 224
High Courts21 Oct 2013Dismissed
V.C. Chandhira Kumar Member of Legislative Assembly Erode East Constituency and Others Vs Tamil Nadu Legislative Assembly Secretariat and The Hon'ble Speaker The Tamil Nadu Legislative Assembly Secretariat Fort St. George
Madras High Court · (2013) 6 CTC 506
High Courts21 Oct 2013
S. Uthayakumar, S. Ameenal and R. Veerasamy Vs The District Collector, The Revenue Divisional Officer and C. Sanjay Gandhi C. Sanjay Gandhi Vs The District Collector and Others
Madras High Court · (2013) 10 MAD CK 0062
High Courts21 Oct 2013Partly Allowed
Royal Sundaram Alliance Insurance Co. Ltd. Vs S. Vijayakumar and P. Balasubramani
Madras High Court · (2013) 10 MAD CK 0059
High Courts21 Oct 2013
Tamil Nadu Cricket Association Vs Director of Income Tax (Exemptions) and Others
Madras High Court · (2014) 265 CTR 277 : (2014) 360 ITR 633 : (2014) 221 TAXMAN 275
High Courts21 Oct 2013Partly Allowed
The Oriental Insurance Company Limited Vs M. Rajendran, R. Rajamani and C. Govindasamy
Madras High Court · (2013) 10 MAD CK 0013