High Courts21 Oct 2013
N. Sivasakthivel Vs Secretary to Government of Tamil Nadu, Municipal Administration and Water Supply Department and Others
Madras High Court · (2014) 3 MLJ 104
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 30 of 159
High Courts18 Oct 2013
Aandi Vs The Superintendent of Police Tuticorin, The Inspector of Police Sipcot Police Station and The State
Madras High Court · (2014) 1 MLJ(Cri) 197
High Courts18 Oct 2013
A. Xavior Chandrasekar Vs The Superintendent of Police and The Sub Inspector of Police
Madras High Court · (2013) 10 MAD CK 0135
High Courts11 Oct 2013Allowed
S. Valaiyapathy Vs Indian Overseas Bank and Mr. S. Srinivasan
Madras High Court · (2014) 140 FLR 373 : (2013) 4 LLJ 533 : (2013) 5 LLN 314 : (2013) WritLR 1110
High Courts11 Oct 2013
L. Suresh and Another Vs Yasothammal, Chokkammal and Rajeswari
Madras High Court · (2014) 2 LW 142
High Courts11 Oct 2013Dismissed
C. Varadappan Vs The Revenue Divisional Officer, Dharmapuri and Another
Madras High Court · (2014) LabIC 539
High Courts11 Oct 2013
Jayachandran Vs Manjula
Madras High Court · (2014) 1 LW(Cri) 224 : (2014) 1 MLJ(Cri) 448
High Courts11 Oct 2013Dismissed
M. Thonthi Vs Presiding Officer, Central Govt. Industrial Tribunal Cum Labour Court and Another
Madras High Court · (2013) 4 LLJ 374 : (2014) LLR 145
High Courts11 Oct 2013
Prema Balasubramanian Vs The Union of India and The Registrar, Central Administrative Tribunal
Madras High Court · (2014) 1 LLJ 60
High Courts11 Oct 2013
The New India Assurance Company Limited Vs G.K. Srinivasan (rep. by his wife Amutha as natural guardian), V. Ramsingh and Dhayalan G.K. Srinivasan (Comatose) rep. by his wife and next friend Amutha Vs V. Ramsingh, The New India Assurance Company Limited and Dhayalan
Madras High Court · (2013) 8 MLJ 129
High Courts11 Oct 2013Disposed Off
P. Ravichandran Vs State of Tamil Nadu
Madras High Court · (2014) LabIC 166 : (2014) 1 LLN 216 : (2013) 5 LW 514 : (2013) 7 MLJ 641
High Courts11 Oct 2013Dismissed
K. Karthik and Another Vs Jayanthi Iyengar and Others
Madras High Court · (2013) 6 CTC 471
High Courts11 Oct 2013Disposed Off
K. Swaminathan and R. Soundararajan Vs State of Tamil Nadu
Madras High Court · (2013) 8 MLJ 133
High Courts11 Oct 2013Partly Allowed
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs S. Pradeep Kumar
Madras High Court · (2013) 10 MAD CK 0074
High Courts11 Oct 2013Allowed
A. Deenadayalan (died) Vs R. Kamalam
Madras High Court · (2013) 10 MAD CK 0063
High Courts11 Oct 2013Allowed
S. Sivasubramaniam Vs Chief Controlling Revenue Authority, District Revenue Officer, (Stamps) and Sub-Registrar Mettupalayam
Madras High Court · (2013) 6 CTC 295 : (2014) 1 MLJ 500
High Courts11 Oct 2013Disposed Off
S. Vijayal Vs State of Tamil Nadu
Madras High Court · (2013) 10 MAD CK 0060
High Courts11 Oct 2013Allowed
Oriental Insurance Co. Ltd. Vs K. Sekar and Rajendar
Madras High Court · (2013) 10 MAD CK 0057
High Courts11 Oct 2013Dismissed
M. Thonthi Vs The Presiding Officer, Central Govt. and The Management of Central Bank of India
Madras High Court · (2013) 10 MAD CK 0032
High Courts11 Oct 2013Dismissed
R.G.N.S. Enterprises Vs The Commissioner, Department of Geology and Mining and Others
Madras High Court · (2013) 10 MAD CK 0031