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Madras High Court judgments, 2013

3,172 judgments · page 32 of 159

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High Courts08 Oct 2013Disposed Off

V.A. Shamsudeen and Others Vs The District Collector, Perambalur, The Executive Engineer, (P.W.D) Water Resources Organisation and The Assistant Engineer, (P.W.D) Water Resources Organisation

Madras High Court · (2013) 10 MAD CK 0089

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High Courts08 Oct 2013

The United India Insurance Co. Ltd. Vs Mumtaj, Sekar and M/s. Star Fleets (P) Ltd.

Madras High Court · (2013) 10 MAD CK 0088

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High Courts08 Oct 2013

M.V. Saji Kumar and Others Vs The Director of Town Panchayats and Others

Madras High Court · (2014) 1 LLN 231

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High Courts08 Oct 2013Dismissed

S. Priya Vs The Secretary to Government of Tamil Nadu, Department of Health and Family Welfare and The Secretary of Selection Committee Directorate of Medical Education

Madras High Court · (2013) 10 MAD CK 0044

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High Courts08 Oct 2013

Vetrivelan Vs State

Madras High Court · (2014) 1 MLJ(Cri) 301

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High Courts08 Oct 2013Dismissed

L. Muthuselvi Vs The Government of Tamil Nadu and Others

Madras High Court · (2014) WritLR 362

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High Courts07 Oct 2013Dismissed

The Divisional Manager, United Indian Insurance Co. Ltd. Vs T. Venkatesan

Madras High Court · (2013) 10 MAD CK 0230

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High Courts07 Oct 2013

R. Gopal Vs E. Thirunavukkarasu and The New India Assurance Company Ltd.

Madras High Court · (2013) 10 MAD CK 0203

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High Courts07 Oct 2013Disposed Off

T. Sankaralingam Vs The Director of Public Health and Preventive Medicine and The Deputy Director of Health Services

Madras High Court · (2013) 10 MAD CK 0170

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High Courts07 Oct 2013Dismissed

Chennai Fire Works Dealers Welfare Association Vs Tamil Nadu Tourism Development Corporation Limited K.R. Ramaswamy Alias Traffic Ramaswamy Founder Chairman TANSWO Vs The Chief Secretary Government of Tamilnadu and Others

Madras High Court · (2013) 10 MAD CK 0152

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High Courts07 Oct 2013Partly Allowed

The New India Assurance Co. Ltd. Vs G. Alagiri and V.M. Baskar

Madras High Court · (2013) 10 MAD CK 0108

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High Courts07 Oct 2013Allowed

M. Joseph Louis Aloysius Vs J.J. Mohan

Madras High Court · (2013) 6 CTC 475

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High Courts07 Oct 2013Dismissed

K.S. Kuppukannan and Others Vs The Principal Secretary to Government, Finance (T and A) Department and Others

Madras High Court · (2013) 10 MAD CK 0078

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High Courts07 Oct 2013Dismissed

Hema Rajan Vs The Secretary to Government, State of Tamil Nadu, School Education Department and The Chairman, Teachers Recruitment Board

Madras High Court · (2013) 10 MAD CK 0077

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High Courts07 Oct 2013Allowed

Kanniyappan and Santhi Vs B. Hyder Ali and The Oriental Insurance Co., Ltd.

Madras High Court · (2013) 10 MAD CK 0065

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High Courts07 Oct 2013Dismissed

Oriental Insurance Co. Ltd. Vs A.P. Settu and A. Elangovan

Madras High Court · (2013) 10 MAD CK 0064

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High Courts07 Oct 2013Dismissed

C.B. Shankar, S. Dachayani, C.M. Mohan Raj and C.M. Lekha Vs The Managing Director, Metropolitan Transport Corpn. Ltd. The Managing Director, Metropolitan Transport Corpn. Ltd. Vs C.B. Shankar, S. Dachayani, C.M. Mohan Raj and C.M. Lekha

Madras High Court · (2013) 10 MAD CK 0033

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High Courts04 Oct 2013Allowed

IDBI Bank Limited Vs The Official Liquidator, S. Ramaiah and Mr. Pradip D. Kothari

Madras High Court · (2013) 117 CLA 396 : (2013) 181 CompCas 1 : (2014) 1 CompLJ 350 : (2013) 5 LW 656

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High Courts04 Oct 2013Dismissed

M/s. Bharat Petroleum Corporation Ltd. Vs C.V. Venugopal (died)

Madras High Court · (2014) 1 MadWN(Civil) 35

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High Courts04 Oct 2013

State of Tamil Nadu Vs Kirthilal Kalidas and Co.

Madras High Court · (2014) 70 VST 359

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