High Courts03 Oct 2013
The Management SCM Creations Vs N. Aran @ Aaruchamy and Chinnakannal
Madras High Court · (2014) 140 FLR 508 : (2013) 4 LLJ 560 : (2013) 5 LW 380
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 34 of 159
High Courts03 Oct 2013Disposed Off
Aadhi Lakshmi @ Yazhini Vs D. Ashok Kumar
Madras High Court · (2013) 3 MadWN(Civil) 638
High Courts03 Oct 2013Dismissed
N. Shanmugam Vs The District Collector, Coimbatore District and The Superintending Engineer, General Construction Circle, Tamil Nadu Electricity Board
Madras High Court · (2013) 10 MAD CK 0174
High Courts03 Oct 2013Allowed
N. Savithri Vs The Regional Director, The Director General Employees' State Insurance Corporation and The Central Administrative Tribunal
Madras High Court · (2013) 10 MAD CK 0151
High Courts03 Oct 2013Allowed
M/s. Durairaj Mills Ltd. Vs M/s. Siruvanee Clothing Company
Madras High Court · (2013) 5 LW 607 : (2013) 2 LW(Cri) 640 : (2013) 4 MLJ(Cri) 469
High Courts03 Oct 2013Disposed Off
K.S. Masthan Vs The District Collector and The Executive Officer
Madras High Court · (2013) 10 MAD CK 0117
High Courts03 Oct 2013Allowed
K.A. Abuthahir Vs N. Jeevakanthan, The Divisional Railway Manager (Commercial), Southern Railway and The Station Manager, Southern Railway
Madras High Court · (2014) 1 LW 120
High Courts03 Oct 2013Dismissed
Fathika Bibi and Others Vs Devendran and Others
Madras High Court · AIR 2014 Mad 41 : (2013) 5 LW 375
High Courts03 Oct 2013Dismissed
The Managing Director Tamil Nadu State Transport Corporation Ltd. Vs D. Radhamani and S. Duraisamy
Madras High Court · (2013) 10 MAD CK 0103
High Courts03 Oct 2013Partly Allowed
The Oriental Insurance Company Ltd. Vs Rasagounder, Govindarajan and S. Arthanareeswaran
Madras High Court · (2013) 10 MAD CK 0102
High Courts03 Oct 2013
M/s. National Insurance Company Vs Kumarayee alias Kaliammal, Ramachandran, Mohanraj and P. Ramasamy
Madras High Court · (2013) 10 MAD CK 0101
High Courts03 Oct 2013Dismissed
M/s. Raja Dresses Vs A. Lalithamba (Deceased) and A.V. Subramania Sarma
Madras High Court · (2013) 10 MAD CK 0091
High Courts03 Oct 2013Dismissed
M/s. National Insurance Co., Ltd. Vs J. Vijaya and Others
Madras High Court · (2013) 10 MAD CK 0070
High Courts03 Oct 2013Dismissed
National Insurance Co. Ltd. Vs Mani, Pathmavathy and M. Sheik Davood
Madras High Court · (2013) 10 MAD CK 0069
High Courts03 Oct 2013Dismissed
C. Sugumar Vs The District Collector, The Assistant Director, Mines and Minerals, The Tahsildar and The Inspector of Police
Madras High Court · (2013) WritLR 1099
High Courts01 Oct 2013Disposed Off
J. Antony Clara Vs The State of Tamilnadu and Others
Madras High Court · (2014) WritLR 113
High Courts01 Oct 2013Allowed
K. Thiagarajan @ Thozhar Thaigu Vs The Commissioner of Police, Chennai
Madras High Court · (2013) 6 CTC 307 : (2014) 1 MLJ 547 : (2013) WritLR 1095
High Courts01 Oct 2013Partly Allowed
K. Kannan Vs The Assistant Commissioner of Income Tax, Tamil Nadu
Madras High Court · (2014) 220 TAXMAN 250
High Courts01 Oct 2013Dismissed
National Insurance Company Ltd. Vs Ramadoss and Others
Madras High Court · (2013) 10 MAD CK 0234
High Courts01 Oct 2013Partly Allowed
M.T. Mohanasundaram Vs S. Shanmugam and The Oriental Insurance Co., Ltd.
Madras High Court · (2013) 10 MAD CK 0157