High Courts01 Oct 2013Allowed
A. Babu Vs The Principal Chief Conservator of Forests and Head of Force-I
Madras High Court · (2014) 1 MLJ 586
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 35 of 159
High Courts01 Oct 2013Allowed
Santhi, Sathish (rep. by next friend, Guardian, Mrs. Sathi), Nallasamy and Nagarathinam Vs Sivamurughan and The General Manager, Tamil Nadu State Transport Corporation Ltd.
Madras High Court · (2013) 7 MLJ 853
High Courts01 Oct 2013Dismissed
B. Suba Alias Pandiammal Vs The Authorized Officer, Karur Vysya Bank
Madras High Court · (2013) 10 MAD CK 0132
High Courts01 Oct 2013Allowed
M. Chitra Vs Special Deputy Collector (Stamps) and Inspector General of Registration
Madras High Court · (2013) 10 MAD CK 0110
High Courts01 Oct 2013
National Insurance Co. Ltd. Vs Raman, Unnamalai and Balan
Madras High Court · (2013) 10 MAD CK 0100
High Courts01 Oct 2013Dismissed
V. Vasanthakumar Vs The Secretary to Government, Union of India, The Secretary to Government, Ministry of Parliamentary Affairs and The Secretary to Government, Ministry of Law and Justice
Madras High Court · AIR 2014 Mad 16
High Courts01 Oct 2013Disposed Off
S. Yuvaraj Vs State
Madras High Court · (2013) 6 CTC 320 : (2013) 2 LW(Cri) 631 : (2013) 4 MLJ(Cri) 314
High Courts01 Oct 2013Dismissed
M/s. Zodiac Traders India Vs M/s. Seychelles Public Transport Corpn.
Madras High Court · (2013) 6 CTC 301 : (2013) 5 LW 745 : (2013) 8 MLJ 107
High Courts01 Oct 2013Allowed
Nagammal and Others Vs Chockalingam, Mallikunnisa and The United India Insurance Co. Ltd.
Madras High Court · (2013) 10 MAD CK 0052
High Courts01 Oct 2013Allowed
Suseela, Ramkumar, Harikrishnan and Munirathinammal Vs M. Kumaran and The New India Assurance Co. Ltd.
Madras High Court · (2013) 10 MAD CK 0051
High Courts01 Oct 2013
R. Rangasamy and Others Vs Deputy Commissioner of Income Tax Central Circle-II
Madras High Court · (2014) 264 CTR 410
High Courts30 Sept 2013Allowed
M. Shyamala and Others Vs The Union of India
Madras High Court · (2013) 09 MAD CK 0354
High Courts30 Sept 2013Partly Allowed
The Branch Manager, National Insurance Co., Ltd. Vs B. Shanthi and M. Devi
Madras High Court · (2013) 09 MAD CK 0353
High Courts30 Sept 2013Partly Allowed
The New India Assurance Co., Ltd. Vs Kannan and Sivakumar
Madras High Court · (2013) 09 MAD CK 0334
High Courts30 Sept 2013Allowed
D. Kutti and Kanniappan Vs The Union of India
Madras High Court · (2013) 09 MAD CK 0318
High Courts30 Sept 2013Dismissed
P. Navarathnam Lalwani Vs The District Collector, The Commissioner and Director of Geology and Mining and The Secretary to Government of Tamil Nadu Industries Department
Madras High Court · (2014) 1 MLJ 41
High Courts30 Sept 2013Disposed Off
New India Assurance Co. Ltd. Vs Kannan
Madras High Court · (2014) 1 TNMAC 405
High Courts30 Sept 2013Disposed Off
Royal Sundaram Alliance Insurance Co. Ltd. Vs Saradha Tamilarasu
Madras High Court · (2013) 3 MadWN(Civil) 689
High Courts30 Sept 2013Partly Allowed
Royal Sundaram Alliance Insurance Co. Ltd. Vs Ramya and Others
Madras High Court · (2014) 1 MLJ 357