High Courts04 Oct 2013Dismissed
Pushpa and Another Vs P. Balasubramanian
Madras High Court · (2014) 1 LW(Cri) 625 : (2014) 1 MLJ(Cri) 664
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 33 of 159
High Courts04 Oct 2013Dismissed
T.A. Swaminathan Vs The Secretary to Government, Revenue Department and The Special Commissioner and Commissioner of Revenue Administration
Madras High Court · (2013) 10 MAD CK 0175
High Courts04 Oct 2013Dismissed
M/s. Bharat Petroleum Corporation Ltd. Vs C.V. Venugopal and Others
Madras High Court · (2013) 5 LW 624
High Courts04 Oct 2013
S. Sivananthavadivel Vs The District Collector and The Commissioner
Madras High Court · (2013) 7 MLJ 769
High Courts04 Oct 2013Dismissed
A. Devarajan Vs Thulasimani
Madras High Court · (2013) 10 MAD CK 0153
High Courts04 Oct 2013Allowed
Subbian Vs The Presiding Officer, Labour Court, The General Manager, Tamilnadu Government Transport Corporation Ltd.
Madras High Court · (2013) 4 LLJ 476
High Courts04 Oct 2013Partly Allowed
V. Siva Vs The Management of S.S. Lakshmi Turning Works Chindadripet
Madras High Court · (2013) 4 LLJ 707
High Courts04 Oct 2013Partly Allowed
Mathizhagan Vs K.V.B. Chandrasekar Rao and The New India Insurance Company Ltd.
Madras High Court · (2013) 10 MAD CK 0105
High Courts04 Oct 2013Partly Allowed
Bhuvaneshwari and Gomathi Vs Chandrasekara Rao and The New India Assurance Company Ltd.
Madras High Court · (2013) 10 MAD CK 0104
High Courts04 Oct 2013Dismissed
M/s. Rayala Corporation Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Madras High Court · (2014) 264 CTR 282 : (2014) 363 ITR 630
High Courts04 Oct 2013Allowed
S. Chandrasekarna Vs The Presiding Officer Central Government Industrial Tribunal-cum-Labour Court and State Bank of India
Madras High Court · (2013) 4 LLJ 464
High Courts04 Oct 2013Allowed
P. Karunakaran Vs The Union of India
Madras High Court · (2014) LabIC 146
High Courts04 Oct 2013Dismissed
M/s. D.D.R. Property Developers and Builders Pvt. Ltd. and R. Devadoss Reddy Vs M/s. Deepti Integrated Logistics Pvt. Ltd. and M/s. D.R. Logistic Pvt. Ltd.
Madras High Court · (2013) 10 MAD CK 0068
High Courts04 Oct 2013Allowed
U. Arumughathayee, U. Uma Maheswari, C. Natarajan and N. Sellambayee Vs The Union of India
Madras High Court · (2013) 10 MAD CK 0067
High Courts04 Oct 2013Dismissed
The Divisional Manager, The United India Insurance Co. Ltd. Vs Vasantha, Tamizharasi, Saravanan and Balu
Madras High Court · (2013) 10 MAD CK 0066
High Courts04 Oct 2013Allowed
T. Suresh Kumar Vs D. Emilraj and The Branch Manager, New India Assurance Co. Ltd.
Madras High Court · (2013) 10 MAD CK 0048
High Courts03 Oct 2013
M/s. Century Flour Mills Ltd. Vs The Union of India
Madras High Court · (2014) 201 ECR 70 : (2014) 301 ELT 73 : (2014) 24 GSTR 502
High Courts03 Oct 2013Allowed
Baskar Vs The Superintendent of Police, The District Collector and A. Balamurugan, A.R. Police Line
Madras High Court · (2014) 1 MLJ 371