COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 31 of 159
M/s. Leela Scottish Lace Pvt. Ltd. Vs The Chief Controlling Revenue Authority and Inspector General of Registration, District Registrar (Audit) Additional Charge (Administration), Pattukottai II Joint Sub-Registrar and M/s. Leela Lace Holdings Pvt. Ltd.
Madras High Court · (2014) 2 MLJ 164 : (2014) WritLR 91
Ponnammal Vs Director of School Education
Madras High Court · (2014) 1 MadWN(Civil) 55
M/s. Lanco Infratech Limited Vs The Chief General Manager (Contracts) Neyveli Lignite Corporation Ltd.
Madras High Court · (2013) 6 CTC 667
S. Sami Dass and M. Julis Michaelammal Vs The Secretary to Government Tamil Nadu, Department of Health and Family Welfare and The Secretary of Selection Committee Directorate of Medical Education
Madras High Court · (2013) 10 MAD CK 0166
Siva @ Sivaraj @ Kurangatti @ Palanichamy Vs The State
Madras High Court · (2013) 10 MAD CK 0002
K. Dayalan Vs The Commandant T.N. Special Police III Battalion, The Director General of Police and The Secretary to Government, Home (Police IX) Department
Madras High Court · (2013) 10 MAD CK 0241
United India Insurance Co. Ltd. Vs Barakath Nisa
Madras High Court · (2014) 1 TNMAC 596
Meera and Others Vs Pooja Vishal Bathija and Others
Madras High Court · (2014) 1 MLJ(Cri) 27
K.S. Palanisami Vs K.S. Pongulappan (died) and Others
Madras High Court · (2014) 1 LW 233
M/s. Poompuhar Shipping Corporation Ltd. Vs The Income Tax Officer, International Taxation II The Assistant Director of Income Tax, International Taxation Vs M/s. Poompuhar Shipping Corporation Ltd.
Madras High Court · (2013) 263 CTR 377
National Insurance Co. Ltd. Vs M. Shanmugham and Others M. Shanmugham and Others Vs National Insurance Co. Ltd., Sakthivel and P. Balamurugan
Madras High Court · (2013) 10 MAD CK 0178
C. Ramalingam Vs The Deputy Commissioner of Police, Central Crime Branch and The Commissioner of Police Egmore
Madras High Court · (2013) 10 MAD CK 0177
N.A. Chinnasamy and C. Sethupathy Vs S. Vellingirinathan
Madras High Court · (2013) 6 CTC 809 : (2013) 5 LW 350 : (2013) 8 MLJ 92
Tamil Nadu State Transport Corporation (Madurai) Limited Vs The Joint Commissioner of Labour (Conciliation) Office of the Commissioner of Labour and A. Audhinarayanan
Madras High Court · (2014) LabIC 466
M/s. E.I.D. Parry (India) Limited Vs New Horizon Sugar Mills Ltd. and Others The Authorized Officer Indian Bank and The Chief Manager Indian Bank Vs The Debts Recovery Appellate Tribunal and Others
Madras High Court · (2013) 10 MAD CK 0236
United India Insurance Co. Ltd. Vs Mumtaj
Madras High Court · (2014) 1 TNMAC 127
Thiyagu @ Thiyagarajan Vs State
Madras High Court · (2013) 2 LW(Cri) 685 : (2013) 4 MLJ(Cri) 485
Sarojini Vs The Secretary to Government Home, Prohibition and Excise Department, The District Magistrate and District Collector and The Superintendent of Prison
Madras High Court · (2013) 10 MAD CK 0160
Dogipathi Venkata Balasubramaniam Vs The Purasawalkam Permanent Fund Limited
Madras High Court · (2013) 6 CTC 291