High Courts30 Sept 2013Dismissed
Mr. K. Saravanan, Ms. Thilagavathi Saravanan, Mr. V. Kannappan and Mr. K.K. Govindamoorthy Vs M/s. ICICI Bank Limited
Madras High Court · (2013) 4 MLJ(Cri) 462
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 37 of 159
High Courts30 Sept 2013Dismissed
The Senior Regional Manager, Tamil Nadu Civil Supplies Corporation, Thanjavur Vs The Joint Commissioner of Labour, Trichy, The Assistant Commissioner of Labour, Trichy and K. Swaminathan The Senior Regional Manager, Tamil Nadu Civil Supplies Corporation, Thiruvarur Vs The Joint Commissioner of Labour, Trichy, The Assistant Commissioner of Labour, Trichy and R. Balasubramanian
Madras High Court · (2013) 09 MAD CK 0058
High Courts30 Sept 2013Dismissed
Union of India Vs S. Subramani and The Registrar
Madras High Court · (2013) 7 MLJ 524 : (2013) WritLR 1010
High Courts30 Sept 2013Dismissed
M/s. Royal Sundaram Alliance Insurance Co. Ltd. Vs Mr. N. Arumugam and M/s. M.V.R. Shipping Service Pvt. Ltd.
Madras High Court · (2013) 09 MAD CK 0023
High Courts30 Sept 2013
Union Public Service Commission Vs The Registrar, Central Administrative Tribunal
Madras High Court · (2013) 5 LLN 690 : (2014) 1 MLJ 56
High Courts28 Sept 2013
K. Palanisamy Vs State of Tamil Nadu, The Special Tahsildar Land Acquisition Neighbourhood Scheme and The Tamil Nadu Housing Board
Madras High Court · (2013) 09 MAD CK 0250
High Courts27 Sept 2013Dismissed
K.A. Gurusekar Vs The Secretary to Government, The Registrar of Co-operative Societies, The Joint Registrar and The Deputy Registrar of Co-operative Societies
Madras High Court · (2013) 09 MAD CK 0363
High Courts27 Sept 2013Dismissed
The Managing Director Vs S. Nagalakshmi, S. Sasikala and S. Manikandon
Madras High Court · (2013) 09 MAD CK 0360
High Courts27 Sept 2013Partly Allowed
S. Chandirakala, V.S. Arunkrishnan, K.N. Venkhatram and V. Parvathi (died) Vs Tamil Nadu State Transport Corporation Limited The Managing Director, Tamil Nadu State Transport Corporation Limited Vs S. Chandirakala, V.E. Arunakrishnan, K.N. Venkatram and V. Parvathi (died)
Madras High Court · (2013) 09 MAD CK 0330
High Courts27 Sept 2013Disposed Off
M. Govindaraj Vs Vajjiravel
Madras High Court · (2013) 09 MAD CK 0327
High Courts27 Sept 2013Disposed Off
Narayanan Vs N. Sujatha and Bathirinath
Madras High Court · (2013) 09 MAD CK 0326
High Courts27 Sept 2013Disposed Off
Saifullah Raufi, Obaidul Rab Raufi and Nasreen Raufi Vs State
Madras High Court · (2013) 09 MAD CK 0323
High Courts27 Sept 2013Allowed
A. Mariappan Vs Metropolitan Transport Corporation
Madras High Court · (2014) 1 TNMAC 862
High Courts27 Sept 2013Allowed
Kamakshi Neelakandan Vs Nisha and Others
Madras High Court · (2014) 1 LLJ 560
High Courts27 Sept 2013Dismissed
The Management Tamil Nadu State Transport Corporation (Villupuram Div. III) Limited Vs Ganesan and The Presiding Officer Principal Labour Court
Madras High Court · (2013) 4 LLJ 605
High Courts27 Sept 2013Disposed Off
S. Valarmathi Vs Dr. S. Venkatesan
Madras High Court · (2013) 09 MAD CK 0282
High Courts27 Sept 2013Disposed Off
S. Antony Jayachandran, C. Selvaraj and Amlorpava Mary Vs A. Babitha Judy
Madras High Court · (2013) 09 MAD CK 0281
High Courts27 Sept 2013Allowed
A. Muthu (Since Dceased), A. Arumugam and A. Vasantha Vs V.N.S. Sethu (Since Deceased), The New India Assurance Co. Ltd. and Vijayakumar
Madras High Court · (2013) 09 MAD CK 0280
High Courts27 Sept 2013Disposed Off
R. Dison Vs The Executive Officer and The District Collector
Madras High Court · (2013) 09 MAD CK 0278