High Courts27 Sept 2013Dismissed
The Manager, The New India Assurance Co. Ltd. Vs A. Chandira and Others
Madras High Court · (2013) 09 MAD CK 0274
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 38 of 159
High Courts27 Sept 2013Dismissed
M. Arumugam Vs The Executive Officer, Arulmigu Varadharaja Perumal Koil
Madras High Court · (2013) 09 MAD CK 0273
High Courts27 Sept 2013Partly Allowed
The New India Assurance Co. Ltd. Vs A. Karthika and Others A. Karthika, Reshma rep. by her mother and NF A. Karthika, V. Yokeeswaran and Y. Jenitha Kumari Vs The New India Assurance Co. Ltd. and P.S. Thiyagarajan
Madras High Court · (2013) 09 MAD CK 0255
High Courts27 Sept 2013
T.M. Prakash and Others Vs The District Collector and The Superintending Engineer, Tamil Nadu Electricity Board
Madras High Court · (2013) 6 CTC 849 : (2014) 1 MLJ 261 : (2014) WritLR 22
High Courts27 Sept 2013Allowed
Dr. Uma Mohanraj, Assistant Professor Vs The Principal Secretary, Department of Health and Family Welfare and The Director of Medical Education
Madras High Court · (2013) 09 MAD CK 0160
High Courts27 Sept 2013
B. Supriya and Others Vs National Insurance Company Limited, United India Insurance Company Ltd., New India Assurance Company Ltd. and Oriental Insurance Company Ltd.
Madras High Court · (2014) 2 MLJ 192
High Courts27 Sept 2013
M.B. Kumar Ganesh and G. Mani Vs The Commissioner of Police
Madras High Court · (2013) 09 MAD CK 0073
High Courts27 Sept 2013Dismissed
The Union of India Vs J. Chandramouli and C. Madhurambal
Madras High Court · (2013) 09 MAD CK 0062
High Courts27 Sept 2013Dismissed
The Union of India Vs Usharani, Harish, K.A. Natarajan and Kuppammal
Madras High Court · (2013) 09 MAD CK 0061
High Courts27 Sept 2013Dismissed
M. Abdul Rehman Vs The Managing Director and The Joint Managing Director
Madras High Court · (2013) 09 MAD CK 0030
High Courts26 Sept 2013Allowed
Rajapunnisa Vs Meharajan Begum and K. Narayanan
Madras High Court · (2013) 09 MAD CK 0355
High Courts26 Sept 2013
The Commissioner of Customs (Air) Vs Veerachi Vithayaphalert and Customs, Excise and Service Tax Appellate Tribunal
Madras High Court · (2014) 303 ELT 49 : (2013) 42 GST 559
High Courts26 Sept 2013
Brahmaputra Valley Fertilizer Corpn. Vs Fenner India Ltd.
Madras High Court · (2013) 6 CTC 749 : (2014) 1 MLJ 201
High Courts26 Sept 2013Partly Allowed
Pavayee, Govindaraj and Tamilselvan Vs P. Mani and The Branch Manager United India Insurance Co. Ltd.
Madras High Court · (2013) 09 MAD CK 0272
High Courts26 Sept 2013Partly Allowed
The Managing Director Tamil Nadu State Transport Corporation Ltd. Vs Nagaraj
Madras High Court · (2013) 09 MAD CK 0268
High Courts26 Sept 2013Disposed Off
New Democratic Labour Front Vs Government of Tamil Nadu, Assistant Commissioner of Labour (Conciliation 1) and Sathyabama University
Madras High Court · (2013) 09 MAD CK 0259
High Courts26 Sept 2013
R. Kandasamy Vs The District Collector, Salem
Madras High Court · (2013) 09 MAD CK 0158
High Courts26 Sept 2013
Somalaiappan Vs Palanisamy and Others
Madras High Court · (2013) 09 MAD CK 0027
High Courts26 Sept 2013Disposed Off
P. Antonisamy Vs The Licensing Authority-cum-Regional Transport Officer, The Special Commissioner and Transport Commissioner and A. Arokiya Selvam
Madras High Court · (2014) 1 MLJ 617 : (2013) WritLR 959