High Courts26 Sept 2013Dismissed
United India Insurance Co. Ltd. Vs Rajaram, R. Gunasekaran and K. Ramasamy Proprietor Lakshmi Transport
Madras High Court · (2013) 09 MAD CK 0016
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 39 of 159
High Courts25 Sept 2013
Jothi Engineering Works Vs The State of Tamil Nadu
Madras High Court · (2014) 67 VST 297
High Courts25 Sept 2013Dismissed
The Oriental Insurance Company Limited Vs Mariam Shanthi David and Others
Madras High Court · (2014) ACJ 1123
High Courts25 Sept 2013Dismissed
The Revenue Divisional Officer Vs Visvesvaran and Others
Madras High Court · (2013) 09 MAD CK 0319
High Courts25 Sept 2013Disposed Off
V. Selvi Vs The Assistant Engineer, Operation and Maintenance, Minor @ T. Palanisamy and The Executive Officer
Madras High Court · (2013) 5 LW 527
High Courts25 Sept 2013Dismissed
Urooj Ahmed, Lords Enterprises (India) Vs Preethi Kitchen Appliances Private Limited and Proprietor, Chandra Stores
Madras High Court · (2013) 6 CTC 247 : (2013) 5 LW 440 : (2014) 3 MLJ 715 : (2014) 57 PTC 139
High Courts25 Sept 2013Allowed
A. Nagoor Pitchai Vs State of Tamilnadu
Madras High Court · (2013) 09 MAD CK 0307
High Courts25 Sept 2013Allowed
K. Selvamani Vs The State of Tamil Nadu and Others
Madras High Court · (2014) 2 LLN 215
High Courts25 Sept 2013
R. Radha Krishnan Vs Mr. A.R. Murugadoss and The Film and Television Producers Guild of South India
Madras High Court · (2013) 5 LW 429 : (2013) 8 MLJ 574
High Courts25 Sept 2013Disposed Off
S. Eswaran Vs The Principal, Dr. Dharmambal Government Polytechnic and The Additional Director (Polytechnic)
Madras High Court · (2013) 09 MAD CK 0304
High Courts25 Sept 2013
Commissioner of Income Tax-III, Chennai Vs Express Newspapers Ltd.
Madras High Court · (2014) 221 TAXMAN 116
High Courts25 Sept 2013Partly Allowed
V. Vinaithirthan Vs M. Sanjiv Kumar and M/s. Iffco Tokio General Insurance Company Limited
Madras High Court · (2013) 09 MAD CK 0267
High Courts25 Sept 2013Dismissed
The New India Assurance Co. Ltd. Vs N.K. Balasubramaniam and Others
Madras High Court · (2013) 09 MAD CK 0266
High Courts25 Sept 2013Dismissed
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs Gejalakshmi
Madras High Court · (2013) 09 MAD CK 0265
High Courts25 Sept 2013Allowed
Thangammal Vs The Managing Director, Tamil Nadu State Transport Corporation Limited
Madras High Court · (2013) 8 MLJ 695
High Courts25 Sept 2013
R. Kandasamy Vs The District Collector
Madras High Court · (2013) 2 LW(Cri) 711 : (2013) 4 MLJ(Cri) 339
High Courts25 Sept 2013
M/s. The Oriental Insurance Co. Ltd. Vs P. Selvarani and Others Royal Sundaram Alliance Insurance Company Limited Vs P. Selvarani and Others P. Selvarani, V.G. Palaniswamy and G.P. Sivakumar Vs Royal Sundaram Alliance Insurance Company Limited, V. Rama, The Oriental Insurance Co. Ltd., Joseph
Madras High Court · (2013) 09 MAD CK 0247
High Courts25 Sept 2013Disposed Off
Master Jithu Vs State of Tamil Nadu
Madras High Court · (2013) 4 MLJ(Cri) 311
High Courts25 Sept 2013Disposed Off
E. Seshan Vs Union of India and Others
Madras High Court · (2014) 4 EFLT 1
High Courts25 Sept 2013Partly Allowed
Suresh Kumar Vs The Secretary Public Department (SC), The District Collector Thiruvallur District Thiruvallur and The Tahsildar
Madras High Court · (2013) 09 MAD CK 0088