High Courts24 Sept 2013Allowed
Lakshmi Vs V. Nagarajan and The New India Insurance Company Limited
Madras High Court · (2013) 09 MAD CK 0011
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 41 of 159
High Courts23 Sept 2013Dismissed
J. John Jaba Singh rep. by its Power Agent Vs Mrs. K. Indira, Mr. K.S. Ramakrishna Rao and Mrs. S. Shyamala
Madras High Court · (2013) 5 LW 604
High Courts23 Sept 2013Dismissed
S. Daisy Rani Vs The Chairman and The Director of School Education
Madras High Court · (2014) 1 LLN 726
High Courts23 Sept 2013Dismissed
Pichairaj Vs Palani Chandran and The New India Assurance Co. The New India Assurance Co., Ltd. Vs Pichairaj and Palani Chandran
Madras High Court · (2013) 09 MAD CK 0320
High Courts23 Sept 2013
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs Chandirika and Nithiyan
Madras High Court · (2013) 09 MAD CK 0312
High Courts23 Sept 2013Disposed Off
B. Malathy Vs Saravanan
Madras High Court · (2013) 3 MadWN(Civil) 612
High Courts23 Sept 2013Disposed Off
J. John Jaba Singh Vs Mrs. K. Indira
Madras High Court · (2013) 3 MadWN(Civil) 609
High Courts23 Sept 2013Dismissed
The Commissioner of Income Tax Vs M/s. Bannariamman Exports Ltd.
Madras High Court · (2014) 360 ITR 591
High Courts23 Sept 2013Dismissed
New India Assurance Co. Ltd. Vs Narayanan and Palani Chandran Narayanan Vs New India Assurance Co. Ltd. and Palani Chandran
Madras High Court · (2013) 09 MAD CK 0279
High Courts23 Sept 2013Partly Allowed
Vijay rep. by his father Marimuthu Vs Vinayagam, Sasikala and The Branch Manager, The Oriental Insurance Co. Ltd.
Madras High Court · (2013) 09 MAD CK 0257
High Courts23 Sept 2013
M/s. National Insurance Company Divisional Office Vs Harishnakar alias Saravanan and C. Perumal Gounder
Madras High Court · (2013) 09 MAD CK 0246
High Courts23 Sept 2013Disposed Off
Everest Kenbridge School Vs The Private Schools Fee Determination Committee and The Regional Officer, Central Board of Secondary Education
Madras High Court · (2014) 2 CTC 686
High Courts23 Sept 2013
The Divisional Manager, M/s. United India Insurance Co. Ltd. Vs Apoorvam Ammal, Baskaran, Sofiya and S.A. Shalini Sofiya and S.A. Shalini Vs Apoorvam Ammal, P. Baskaran and The Divisional Manager, M/s. United India Insurance Co. Ltd.
Madras High Court · (2014) 1 MLJ 679
High Courts23 Sept 2013Dismissed
Jeya Vs The Authorised Officer, Tamil Nadu Mercantile Bank Ltd., K.A. Powlin Kumar, Proprietor and Rajendra Nadar
Madras High Court · (2013) 09 MAD CK 0180
High Courts23 Sept 2013Dismissed
M/s. The New India Assurance Company Limited Vs Anandhi and Others
Madras High Court · (2013) 09 MAD CK 0003
High Courts20 Sept 2013
Dr. Aloys Wobben Vs Intellectual Property Appellate Board, Enercon (India) Limited and Controller of Patents, Designs and Trade Marks
Madras High Court · (2013) 5 LW 139 : (2014) 57 PTC 107
High Courts20 Sept 2013
G. Barathi Vs The State of Tamil Nadu and Others
Madras High Court · (2013) 4 MLJ(Cri) 12
High Courts20 Sept 2013Allowed
J. Umamageswari Vs P. Soundararajan
Madras High Court · (2014) 1 MLJ 361
High Courts20 Sept 2013Disposed Off
Ennore Port Limited Vs M/s H.C.C. Van Oord ACZ Joint Venture
Madras High Court · (2013) 3 MadWN(Civil) 727