High Courts20 Sept 2013
P. Nesamani Vs Director General of Police, Chennai 4 and Another
Madras High Court · (2013) 8 MLJ 554
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 42 of 159
High Courts20 Sept 2013Allowed
Madras Dock Labour Board Vs The Presiding Officer and P. Varadhan
Madras High Court · (2013) 4 LLJ 483 : (2013) 5 LLN 675 : (2013) WritLR 1155
High Courts20 Sept 2013Dismissed
V. Kasthuri Vs The District Collector, The Personal Assistant to Collector of Vellore, The Commissioner/The Block Development Officer and R. Kavitha
Madras High Court · (2013) 09 MAD CK 0166
High Courts20 Sept 2013Allowed
Smt. Jothi Vs The Joint Sub-Registrar, District Registrar Office and G. Rajamanickam
Madras High Court · (2013) 09 MAD CK 0165
High Courts20 Sept 2013Dismissed
Pizzeria Fast Food Restaurants (Madras) Pvt. Ltd. Vs Ponniammal and Others Ponniammal and Others Vs Pizzeria Fast Food Restaurants (Madras) Pvt. Ltd. and Cholamandalam General Insurance Co. Ltd.
Madras High Court · (2013) 09 MAD CK 0083
High Courts20 Sept 2013Dismissed
Dr. K. Abdul Muneer Vs The Chairman, The Executive Engineer (O and M) and The Area Engineer
Madras High Court · (2013) 09 MAD CK 0051
High Courts20 Sept 2013Dismissed
V.G.P. Finances Limited Vs The Official Liquidator, High Court
Madras High Court · (2014) 119 CLA 227 : (2014) 182 CompCas 418 : (2014) 1 MLJ 399
High Courts19 Sept 2013Allowed
The District Collector and District Magistrate, Kancheepuram District Vs The Secretary to Government, Home Affairs (Internal Security Department), Thiru. J. Guru @ Kaduvetti Guru @ Gurunath and The Chief Secretary to Government
Madras High Court · (2014) CriLJ 653 : (2013) 4 MLJ(Cri) 129
High Courts19 Sept 2013Disposed Off
S. Gandhimathi Vs The Chairman, Teachers Recruitment Board
Madras High Court · (2013) 09 MAD CK 0358
High Courts19 Sept 2013
Mohan Breweries and Distilleries Ltd. Vs State of Tamil Nadu
Madras High Court · (2014) 67 VST 102
High Courts19 Sept 2013
Suman and Others Vs State of Tamil Nadu
Madras High Court · (2013) 4 MLJ(Cri) 576
High Courts19 Sept 2013Partly Allowed
M/s. United India Insurance Co. Ltd. Vs Vijayakumar and M/s. Kumaran Gin Pressing Pvt. Ltd.
Madras High Court · (2013) 09 MAD CK 0245
High Courts19 Sept 2013Partly Allowed
M/s. United India Insurance Co. Ltd. Vs Jayaprakash and M/s. Kumaran Gin and Pressing Pvt. Ltd.
Madras High Court · (2013) 09 MAD CK 0244
High Courts19 Sept 2013Dismissed
New India Assurance Co. Ltd. Vs Anbu and Others
Madras High Court · (2013) 09 MAD CK 0243
High Courts19 Sept 2013Allowed
C.S. Palanisamy Vs The Chief Revenue Controlling Authority, Special Deputy Collector and District Registrar
Madras High Court · (2013) 09 MAD CK 0242
High Courts19 Sept 2013Dismissed
R. Santhamani and Others Vs The State of Tamil Nadu and Others M/s. Water Resources and Environmental Protection Welfare Society Selaiyur Vs S. Sivashanmuga Raja The District Collector and S. Sivasubramaniam The Commissioner Tambaram Municipality
Madras High Court · (2013) 09 MAD CK 0241
High Courts19 Sept 2013
Poonamallee Circle Vs The Secretary to Government and Others
Madras High Court · (2014) 1 MLJ 593
High Courts19 Sept 2013
Jeevana Schools Vs The State of Tamil Nadu
Madras High Court · (2013) 5 CTC 832
High Courts19 Sept 2013Allowed
M/s. Baratha Perunthalaivar Kamarajar Aranilayam Vs The State of Tamil Nadu and Others
Madras High Court · (2013) 09 MAD CK 0091
High Courts19 Sept 2013Dismissed
The Managing Director Tamil Nadu State Transport Corporation Ltd. Vs Sellaperumal and Banumathi
Madras High Court · (2013) 09 MAD CK 0090