COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 44 of 159

High Courts18 Sept 2013

The New India Assurance Co. Ltd. Vs M. Pandian @ Pologa Pandian and M/s. Mahavir Motors Pvt. Ltd. M. Pandian @ Pologa Pandian Vs M/s. Mahavir Motors Pvt. Ltd. and The New India Assurance Co. Ltd.

Madras High Court · (2013) 09 MAD CK 0019

Read judgment

High Courts18 Sept 2013Dismissed

United India Insurance Co. Ltd. Vs C. Sakthivel and Sivakumar

Madras High Court · (2013) 09 MAD CK 0013

Read judgment

High Courts18 Sept 2013Allowed

R. Avinasilingam Vs The District Elementary Educational Officer and Mr. P. Sundaravelu

Madras High Court · (2013) 09 MAD CK 0009

Read judgment

High Courts18 Sept 2013Dismissed

N. Mohamed Kani Vs The Secretary, Tamil Nadu Electricity Board and The Assistant Engineer, Tamil Nadu Electricity Board

Madras High Court · (2013) 09 MAD CK 0002

Read judgment

High Courts17 Sept 2013

Shipping Corporation of India Vs Modern Re-Rollers and Another

Madras High Court · (2014) 303 ELT 63 : (2014) 1 LW 259 : (2013) 8 MLJ 656

Read judgment

High Courts17 Sept 2013Allowed

M/s. Dev's Electronic Private Ltd. Vs The Joint Sub Registrar No. I

Madras High Court · (2013) 09 MAD CK 0359

Read judgment

High Courts17 Sept 2013Dismissed

A.R. Ansar Vs Union of India and Others

Madras High Court · (2013) 09 MAD CK 0343

Read judgment

High Courts17 Sept 2013Partly Allowed

Eswari Vs V. Amudha and The United India Insurance Company Ltd.

Madras High Court · (2013) 09 MAD CK 0337

Read judgment

High Courts17 Sept 2013

N. Leela and Others Vs Palaniammal (Died) and Others

Madras High Court · (2013) 5 LW 629 : (2014) 1 MLJ 851

Read judgment

High Courts17 Sept 2013Allowed

Elambal Vs Union of India

Madras High Court · (2016) 2 MadWN(Civil) 91

Railways Accidents and Untoward Incidents (Compensation) Rules, 1990 - Rule 3Railways Act, 1989 - Section 123(C)(2), Section 124A

Read judgment

High Courts17 Sept 2013

P.G. Sundararaj and Others Vs V. Arul

Madras High Court · (2014) 1 LW(Cri) 272 : (2013) 4 MLJ(Cri) 632

Read judgment

High Courts17 Sept 2013Disposed Off

T. Maniyesu Vs The District Revenue Officer, The Revenue Divisional Officer, The Tahsildar and Baganatham Pillai

Madras High Court · (2013) 09 MAD CK 0235

Read judgment

High Courts17 Sept 2013Allowed

The Purasawakkam Permanent Benefit Fund Ltd. Vs P. Shanmugam, S. Kesavan, S. Gokulakrishnan and Sri Murugan Auctioneers Company (P) Ltd.

Madras High Court · (2013) 5 CTC 856 : (2013) 5 LW 268 : (2014) 1 MLJ 325 : (2014) 1 RCR(Civil) 526

Read judgment

High Courts17 Sept 2013

R. Sivaraj and S. Indirani Vs The State

Madras High Court · (2013) 4 MLJ(Cri) 152

Read judgment

High Courts17 Sept 2013Allowed

State Bank of India Vs P. Narayanasamy and Others

Madras High Court · (2013) 5 LW 333 : (2014) 3 MLJ 442

Read judgment

High Courts17 Sept 2013Allowed

Commissioner, H.R. and C.E. (A) Department Vs M. Chandrasekara Achari (Deceased) and Others

Madras High Court · (2014) 1 LW 161 : (2013) 8 MLJ 326

Read judgment

High Courts17 Sept 2013Partly Allowed

Sidhaiyan Vs V. Amudha and The United India Insurance Company Ltd.

Madras High Court · (2013) 09 MAD CK 0149

Read judgment

High Courts17 Sept 2013Partly Allowed

Bomman Vs V. Amudha and The United India Insurance Company Ltd.

Madras High Court · (2013) 09 MAD CK 0144

Read judgment

High Courts17 Sept 2013

N. Seetharaman Vs State of Tamil Nadu, Chief Engineer (General) and Superintending Engineer

Madras High Court · (2013) 09 MAD CK 0143

Read judgment

High Courts17 Sept 2013Partly Allowed

Maadhavan Vs V. Amudha and The United India Insurance Company Ltd.

Madras High Court · (2013) 09 MAD CK 0142

Read judgment