High Courts16 Sept 2013Partly Allowed
P.S. Ramasamy Vs N. Perumal, P.N. Ravikumar and The Branch Manager, The National Insurance Company Ltd.
Madras High Court · (2013) 09 MAD CK 0093
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 46 of 159
High Courts16 Sept 2013Allowed
P. Shnamugasundaram Vs The Director of Public Health and Preventive Medicine and The Deputy Director of Health Services and Family Welfare
Madras High Court · (2013) 09 MAD CK 0092
High Courts16 Sept 2013Dismissed
New India Assurance Company Limited Vs Palani, Muthuswamy and M/s. Sekar Cements
Madras High Court · (2013) 09 MAD CK 0086
High Courts16 Sept 2013Dismissed
The Divisional Manager Vs Bhuvaneshwari and V. Vel Murugan
Madras High Court · (2013) 09 MAD CK 0048
High Courts16 Sept 2013Allowed
R. Karthika Vs Principal Secretary to Government Higher Education Department Fort St. George and Others
Madras High Court · (2013) 7 MLJ 729
High Courts13 Sept 2013Allowed
Meenatchiammal, Velmurugan and Chitra Vs Sankar, Velu @ Sivagnanavel and Venkatesan
Madras High Court · (2013) 4 MLJ(Cri) 249
High Courts13 Sept 2013Dismissed
M/s. National Insurance Co. Ltd. Vs P. Ramasamy and Others
Madras High Court · (2013) 09 MAD CK 0252
High Courts13 Sept 2013Allowed
R. Arumugham Vs The Additional Assistant Elementary Educational Officer, The Sub-Treasury Officer, Omalur, The Treasury Officer, Salem and The Accountant General, Chennai
Madras High Court · (2013) 09 MAD CK 0229
High Courts13 Sept 2013Dismissed
Perumalsamy Vs The Secretary to Government Home Department and The Director General of Police
Madras High Court · (2013) 09 MAD CK 0208
High Courts13 Sept 2013Disposed Off
D. Shankar Vs Special Commissioner and Commissioner for Land Administration and Others S. Govindammal and Another Vs Government of Tamil Nadu and Others
Madras High Court · (2014) 1 MLJ 818
High Courts13 Sept 2013Dismissed
Banumathi and T. Mohan Vs K.R.G. Paul Family and Others
Madras High Court · (2013) 8 MLJ 155 : (2014) 1 RCR(Rent) 56
High Courts13 Sept 2013Partly Allowed
United India Insurance Co. Ltd. Vs Vijaya and Others
Madras High Court · (2013) 09 MAD CK 0162
High Courts13 Sept 2013Partly Allowed
B. Rahamathulla Vs The Managing Director, Tamil Nadu State Transport Corporation
Madras High Court · (2013) 09 MAD CK 0157
High Courts13 Sept 2013Disposed Off
M. Jayakumar Vs The Government of Tamilnadu, The Additional Director General of Prisons, The Deputy Inspector General of Prisons and The Superintendent
Madras High Court · (2013) 09 MAD CK 0151
High Courts13 Sept 2013Allowed
S. Chandrasekaran Vs The Secretary to Government, Revenue Department and The Revenue Divisional Officer
Madras High Court · (2013) 09 MAD CK 0126
High Courts13 Sept 2013Partly Allowed
A. Kumar Vs D. Maragatham and National Insurance Company Ltd.
Madras High Court · (2014) 1 MLJ 476
High Courts13 Sept 2013Partly Allowed
Azhagesan Vs P. Senthil Kumar and The United India Insurance Company Limited
Madras High Court · (2013) 09 MAD CK 0087
High Courts13 Sept 2013Allowed
The State of Tamil Nadu Vs P. Perumal and Others
Madras High Court · (2013) 5 LW 244 : (2013) 7 MLJ 1
High Courts13 Sept 2013
K. Senthil Kumar Vs The Superintendent of Police
Madras High Court · (2013) 09 MAD CK 0026