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Madras High Court judgments, 2013

3,172 judgments · page 48 of 159

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High Courts11 Sept 2013Disposed Off

Union of India, The Superintendent of Police and The Senior Superintendent of Police and The Superintendent of Police Vs The Central Administrative Tribunal Madras and I. Pravinkumar

Madras High Court · (2013) 09 MAD CK 0081

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High Courts11 Sept 2013Partly Allowed

The Manager, The Oriental Insurance Co. Ltd. Vs Mohammed Mubees and Sadasivam

Madras High Court · (2013) 09 MAD CK 0049

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High Courts11 Sept 2013Dismissed

M/s. R.V. Enterprises Vs The Authorised Officer, Indian Overseas Bank

Madras High Court · (2013) 09 MAD CK 0036

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High Courts11 Sept 2013Dismissed

S. Denisraj Vs The District Collector and The Senior Regional Manager, TASMAC Ltd.

Madras High Court · (2013) 09 MAD CK 0035

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High Courts11 Sept 2013Dismissed

C. Motcha Kulasekaran Vs State and The Principal, St. John Vestry Anglo Indian School

Madras High Court · (2013) 09 MAD CK 0021

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High Courts11 Sept 2013Disposed Off

S. Nalini Vs State and The Superintendent of Police

Madras High Court · (2013) 4 MLJ(Cri) 354

Criminal Procedure Code, 1973 (CrPC) — Section 207, 482Penal Code, 1860 (IPC) — Section 147, 148, 152, 186, 201Prisons Act, 1894 — Section 42, 45, 45(12), 46, 47
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High Courts10 Sept 2013Dismissed

United India Insurance Co. Ltd. Vs Selvi and Others

Madras High Court · (2013) 09 MAD CK 0233

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High Courts10 Sept 2013Dismissed

United India Insurance Co. Ltd. Vs Ramalingam and Others

Madras High Court · (2013) 09 MAD CK 0232

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High Courts10 Sept 2013Partly Allowed

Mythili Vs R. Sekar, M. Sekar and National Insurance Co. Ltd.

Madras High Court · (2013) 09 MAD CK 0231

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High Courts10 Sept 2013Dismissed

K. Kathiravan Vs Sivagnanam and S. Rajeswari

Madras High Court · (2013) 09 MAD CK 0220

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High Courts10 Sept 2013

B. Hanifa Vs The District Collector Kancheepuram, The Special Tahsildar, The District Collector Kancheepuram and Others

Madras High Court · (2013) 09 MAD CK 0219

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High Courts10 Sept 2013Allowed

V. Nachammal Vs The Secretary, Department of Finance (Pension) and The Accountant General

Madras High Court · (2013) 09 MAD CK 0207

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High Courts10 Sept 2013Partly Allowed

The Divisional Manager United India Insurance Co. Ltd. Vs G. Subramani and L. Purushothaman

Madras High Court · (2013) 09 MAD CK 0187

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High Courts10 Sept 2013Dismissed

New India Assurance Co. Ltd. Vs Arumugam Asari and Others

Madras High Court · (2013) 09 MAD CK 0185

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High Courts10 Sept 2013

S. Sivakumar Vs The State of Tamilnadu and Other Vijaya Vs The Secretary to Government and Other Maamannar Poolithevan Memorial Trust Vs The District Collector Tirunelveli, The Superintendent of Police, Tirunelveli, The Deputy Superintendent of Police, Puliangudi and The Inspector of Police, Puliangudi Police Station

Madras High Court · (2013) 5 CTC 695 : (2013) 7 MLJ 395

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High Courts10 Sept 2013Dismissed

Govindarajan Padayatchi Vs Premananda Vijayakumaran @ Prem Anand and Others

Madras High Court · (2013) 5 LW 331

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High Courts10 Sept 2013

Govindarajan Padayatchi Vs Premananda Vijayakumar @ Prem Anand and Others

Madras High Court · (2013) 6 CTC 467

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High Courts10 Sept 2013Partly Allowed

The Branch Manager, The New India Assurance Co. Ltd. Vs Ramdas and Dr. M.S. Jayaraj

Madras High Court · (2013) 09 MAD CK 0129

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High Courts10 Sept 2013Dismissed

N.B.C. Deivasigamani Vs The Competent Authority-cum- District Collector, Chathuvachari, The Competent Authority and Special District Revenue Officer and The Special Tahsildar

Madras High Court · (2013) 8 MLJ 449

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High Courts10 Sept 2013Disposed Off

N. Nagarajan Vs The Suprintending Engineer, Electricity Generation Circle and The Assistant Engineer (Mechanical)

Madras High Court · (2013) 09 MAD CK 0127

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