High Courts06 Sept 2013
The Manager, United India Insurance Co. Ltd. Vs Balakrishnan, Radha Balakrishnan, Preethi and Babu
Madras High Court · (2013) 09 MAD CK 0205
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 50 of 159
High Courts06 Sept 2013
The Managing Director Vs C. Shanthi
Madras High Court · (2013) 09 MAD CK 0196
High Courts06 Sept 2013Dismissed
The New India Assurance Co. Ltd. Vs Kannammal, Lakshmi, Lakshmanan and Regional Sales Office (CVD) Tata Engineering Co. Ltd.
Madras High Court · (2013) 09 MAD CK 0178
High Courts06 Sept 2013Dismissed
Nathella Sampath Jewellery (P) Ltd., N. Prasannakumar, Nathella Radhika and Nathella Lakshmi Priya Vs Tamil Nadu Electricity Board and Others
Madras High Court · (2013) 8 MLJ 726 : (2013) WritLR 1145
Constitution of India, 1950 — Article 14, 21Electricity Act, 2003 — Section 2(15), 43(1)Tamil Nadu Town and Country Planning Act, 1971 — Section 113A
High Courts06 Sept 2013Partly Allowed
E. Shankar Vs K. Selvam and The United India Insurance Co. Ltd.
Madras High Court · (2013) 09 MAD CK 0155
High Courts06 Sept 2013
K. Alagarsamy Vs Union of India and Others
Madras High Court · (2013) 09 MAD CK 0145
High Courts06 Sept 2013Partly Allowed
Sakthi Vadivel Vs The Divisional Manager, Tamilnadu State Transport Corporation Limited
Madras High Court · (2013) 09 MAD CK 0097
High Courts06 Sept 2013
Thajunissa and R. Riyaz Ahmed Vs The Special Deputy Collector (Stamps), Inspector General of Registration (Documents) and The Sub Registrar
Madras High Court · (2013) 5 CTC 577 : (2013) 8 MLJ 661 : (2013) WritLR 964
High Courts06 Sept 2013Allowed
N. Komalavathi Vs Director of Elementary Education and Others
Madras High Court · (2013) 7 MLJ 653
High Courts06 Sept 2013Partly Allowed
Anthonisamy Nadar and Anna Marry Vs Kanikkai Marry and Others
Madras High Court · (2014) 1 MLJ 19
High Courts05 Sept 2013Allowed
M/s. S.P. Periyasamy and Co. Vs The Superintending Engineer PWD WRO and The Executive Engineer PWD WRO
Madras High Court · (2013) 5 LW 264
High Courts05 Sept 2013Disposed Off
Dr. G. Sivaraman Vs P. Muthukumari
Madras High Court · (2013) 4 MLJ(Cri) 120
High Courts05 Sept 2013Dismissed
Natarajan Ramesh Rajan Partner M/s. Lovelock and Lewes Chartered Accountants Vs Government of India, Ministry of Finance and Company Affairs, Office of the Registrar of Companies
Madras High Court · (2014) 183 CompCas 322
High Courts05 Sept 2013Disposed Off
A.R. Gokulakrishnan Vs The Secretary, Union Public Service Commission and Others
Madras High Court · (2013) 8 MLJ 319
High Courts05 Sept 2013Dismissed
Perumal Vs Senkamalam and Others
Madras High Court · (2013) 8 MLJ 517
High Courts05 Sept 2013Allowed
S. Shanmuga Rajan Vs The Commandant T.N. Special Police (Special Force), The Inspector General of Police and N. Tamilselvan, IPS I/c. Inspector General of Police, Addl. Director General of Police
Madras High Court · (2013) 09 MAD CK 0137
High Courts05 Sept 2013
M/s. Bosotto Bros Bakers and Confectioners Vs M/s. Aruna Constructions
Madras High Court · (2013) 09 MAD CK 0132
High Courts05 Sept 2013Partly Allowed
C.S. Ganesan Vs The Managing Director and The General Manager
Madras High Court · (2013) 09 MAD CK 0131
High Courts05 Sept 2013
M.M. Mohamed Ali rep. by his power agent A.H. Mohammed Ismail Vs Elite Electronics and Others
Madras High Court · (2013) 5 LW 649 : (2013) 7 MLJ 620 : (2014) 1 RCR(Rent) 327