High Courts04 Sept 2013Dismissed
Dental Council of India Vs Best Dental Science College, Ultra Trust and The Government of India, Ministry of Health and Family Welfare
Madras High Court · (2013) 09 MAD CK 0007
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 52 of 159
High Courts03 Sept 2013
National Insurance Co., Ltd. Vs Unnamalai and Another
Madras High Court · (2014) 2 ACC 170 : (2013) 7 MLJ 624
High Courts03 Sept 2013Dismissed
The National Insurance Company Ltd. Vs Kanniyam (died) and Others
Madras High Court · (2013) 09 MAD CK 0309
High Courts03 Sept 2013Dismissed
The New India Assurance Co., Ltd. Vs Nirmala and Others
Madras High Court · (2013) 09 MAD CK 0308
High Courts03 Sept 2013
The New India Assurance Co. Ltd. Vs D. Saravanan and V. Yanadaiah
Madras High Court · (2013) 09 MAD CK 0216
High Courts03 Sept 2013Dismissed
National Insurance Co. Ltd. Vs Irban and D. Yusuff
Madras High Court · (2013) 09 MAD CK 0215
High Courts03 Sept 2013Disposed Off
M. Jamaludeen and Others Vs The Collector of Chennai, The Special Deputy Collector, The Special District Revenue Officer and The Tahsildar
Madras High Court · (2013) 09 MAD CK 0204
High Courts03 Sept 2013Dismissed
K. Rajamanickam and R. Sulochana Vs S. Valli
Madras High Court · (2013) 09 MAD CK 0203
High Courts03 Sept 2013Disposed Off
E. Balu Vs The Deputy Inspector General of Police and The Superintendent of Police
Madras High Court · (2013) 09 MAD CK 0202
High Courts03 Sept 2013
N. Rajendran Vs Tamil Nadu Electricity Board and Others
Madras High Court · (2013) 09 MAD CK 0200
High Courts03 Sept 2013Disposed Off
V. Raju Vs The Secretary to Government of Tamilnadu, Municipal Administration and Water Supply Department, The Director of Town Panchayats and The District Collector
Madras High Court · (2013) 09 MAD CK 0199
High Courts03 Sept 2013Dismissed
Pattu Vs Manickam and Others
Madras High Court · (2013) 09 MAD CK 0198
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts03 Sept 2013Dismissed
The Commissioner of Income Tax Vs M/s. Innvol Medical India Limited
Madras High Court · (2013) 219 TAXMAN 123
Income Tax Act, 1961 — Section 143(3), 28(iv), 41(1)
High Courts03 Sept 2013Dismissed
K. Kuberan Vs The Management of Express Publications (Madurai) Ltd. and The Presiding Officer, Principal Labour Court
Madras High Court · (2013) 4 LLJ 422
High Courts03 Sept 2013
Sundaresan Vs Deputy Superintendent of Police, PCR and Others
Madras High Court · (2014) 1 LW(Cri) 704 : (2014) 1 MLJ(Cri) 295
High Courts02 Sept 2013
S. Padhmanabhan Vs The State of Tamilnadu, The Metropolitan Transport Corporation Ltd., The Selection Grade Assistant Manager and Tamilnadu Transport Corporation Employees Pension Fund Trust
Madras High Court · (2013) 09 MAD CK 0352
High Courts02 Sept 2013Disposed Off
V. Hemavathi Vs State
Madras High Court · (2013) 4 MLJ(Cri) 89
Criminal Procedure Code, 1973 (CrPC) — Section 154, 173, 190, 2(r)
High Courts02 Sept 2013
T. Nalini and Others Vs Secretary to Government, Health and Family Welfare Department and Another
Madras High Court · (2013) 4 LW 633 : (2013) 6 MLJ 562
High Courts02 Sept 2013Dismissed
K. Churchil Vs State of Tamilnadu, The Director of School Education, The District Educational Officer and The Correspondent
Madras High Court · (2013) 09 MAD CK 0201
High Courts02 Sept 2013Dismissed
Mrs. Vasantha Raja Vs The Regional Provident Fund Commissioner (Pension), Employees Provident Fund Organisation, The Regional Provident Fund Commissioner, Sub-Regional Office, Bishop and M/s. Noyes Matriculation Hr. Sec. School
Madras High Court · (2014) 140 FLR 46 : (2013) 4 LLN 365