High Courts05 Sept 2013Dismissed
The New India Assurance Co. Ltd. Vs V. Baskar and M. Raja V. Baskar Vs M. Raja and The New India Assurance Co., Ltd.
Madras High Court · (2013) 09 MAD CK 0042
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 51 of 159
High Courts05 Sept 2013Dismissed
New India Assurance Co. Ltd. Vs R. Sunil Kumar @ Arumugam, S. Radhakrishnan and S. Thamaraikkannan
Madras High Court · (2013) 09 MAD CK 0041
High Courts05 Sept 2013Dismissed
R. Rangarajan and Others Vs K. Ramasamy Naidu and Others
Madras High Court · (2013) 09 MAD CK 0040
High Courts04 Sept 2013
Employees State Insurance Corporation and The Manager Vs Tower Readymades
Madras High Court · (2014) 140 FLR 38 : (2014) LabIC 1454 : (2014) 1 LLN 716 : (2014) LLR 34
Employees State Insurance Act, 1948 — Section 1(5), 2(12), 45A, 75(1), 77Factories Act, 1948 — Section 2(k)Tamil Nadu General Sales Tax Act, 1959 — Section 18
High Courts04 Sept 2013Dismissed
The Branch Manager Cholamandalam M/S. General Insurance Co., Ltd. Vs Chellamuthu and Kolanji
Madras High Court · (2013) 09 MAD CK 0333
High Courts04 Sept 2013Dismissed
Pappa and Another Vs R. Muniappan
Madras High Court · AIR 2014 Mad 15
High Courts04 Sept 2013
Hemalatha and Others Vs S. Chandrasekaran and Another
Madras High Court · (2013) 7 MLJ 360
High Courts04 Sept 2013Dismissed
C. Victoria Vs Subramani @ Periyathambi
Madras High Court · (2013) 8 MLJ 220 : (2014) 1 RCR(Civil) 579
High Courts04 Sept 2013
S. Jayachandran Vs The Secretary to Government and The Chief Engineer in Charge, Public Works Department
Madras High Court · (2013) 09 MAD CK 0226
High Courts04 Sept 2013Allowed
P. Balasundaram Vs K. Ravi and The Regional Manager New India Assurance Co., Ltd.
Madras High Court · (2013) 09 MAD CK 0225
High Courts04 Sept 2013Dismissed
National Insurance Co., Ltd. Vs Nithya, Lakshmi, M. Musthaba and Mohamed Mubarak
Madras High Court · (2014) 1 ACC 910
High Courts04 Sept 2013Dismissed
The New India Assurance Company Ltd. Vs A. Chandrasekaran and P. Shanmugam
Madras High Court · (2013) 09 MAD CK 0217
High Courts04 Sept 2013Partly Allowed
P. Selvaraj Vs M/s. L.G. Balakrishnan and Brothers Ltd.
Madras High Court · (2013) 09 MAD CK 0177
High Courts04 Sept 2013Allowed
S. Vasudevan Vs The Government of Tamil Nadu, The Director of Public Health and Preventive Medicine and The Secretary Tamil Nadu Public Service Commission
Madras High Court · (2013) 8 MLJ 562
Constitution of India, 1950 — Article 311, 320, 320(3)
High Courts04 Sept 2013Disposed Off
Joseph Lourdes Lawrence and Dominique Marie Regina Vs Union of India and Others
Madras High Court · (2013) 09 MAD CK 0135
High Courts04 Sept 2013Allowed
Smt. Kathija Beevi Vs The Dean in Charge, Govt. Rajaji Hospital and The Director of Medical Education
Madras High Court · (2013) 09 MAD CK 0134
High Courts04 Sept 2013Dismissed
Tamil Nadu Construction Labour Central Association Vs The District Collector, The Revenue Divisional Officer, Tahsildar and Karunagaran
Madras High Court · (2013) 09 MAD CK 0133
High Courts04 Sept 2013Disposed Off
A. Rajkumar Vs The State
Madras High Court · (2013) 4 MLJ(Cri) 60
Constitution of India, 1950 — Article 21, 22(1)Criminal Procedure Code, 1973 (CrPC) — Section 303, 91Penal Code, 1860 (IPC) — Section 279, 304, 304A, 308, 323
High Courts04 Sept 2013
M/s. Cholamandalam MS General Insurance Co. Ltd. Vs Ravi @ Ravichandran and N.K.M. Meera Hussain
Madras High Court · (2013) 8 MLJ 195
High Courts04 Sept 2013Disposed Off
G. Jaishankar Srinivasan Vs The Tamil Nadu Small Industries Development Corporation and The Project Officer
Madras High Court · (2013) 09 MAD CK 0038