High Courts02 Sept 2013Disposed Off
V. Rangasamy Vs The District Collector, The President and R. Siva
Madras High Court · (2013) 09 MAD CK 0191
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 53 of 159
High Courts02 Sept 2013
St. John's College of Nursing owned by S.K. Educational Trust Vs The Secretary, Indian Nursing Council and Others
Madras High Court · (2013) 6 MLJ 659 : (2013) WritLR 855
High Courts02 Sept 2013Dismissed
Branch Manager, The Oriental Insurance Co. Ltd. Vs Akilandam @ Kalaivani and Others
Madras High Court · (2014) 1 ACC 859 : (2013) 7 MLJ 168
Penal Code, 1860 (IPC) — Section 304(A)
High Courts02 Sept 2013Dismissed
The New India Assurance Company Limited Vs Vennila and Others
Madras High Court · (2013) 09 MAD CK 0161
High Courts02 Sept 2013Dismissed
B. Pitchiah Vs The Commissioner of Handlooms and Textiles and The Administrator The Bharathi Co-operative Spinning Mills Limited
Madras High Court · (2013) 09 MAD CK 0140
Tamil Nadu Co-operative Societies Act, 1983 — Section 87
High Courts02 Sept 2013Allowed
T.K. Ananda Sayanam Vs The Joint Registrar and The Special Officer
Madras High Court · (2013) 4 LLJ 437
High Courts02 Sept 2013Disposed Off
Suresh @ Dhanasekar Vs The State
Madras High Court · (2013) 4 MLJ(Cri) 92
Constitution of India, 1950 — Article 21, 22(1), 39ACriminal Procedure Code, 1973 (CrPC) — Section 303, 304, 311, 482Penal Code, 1860 (IPC) — Section 201, 302, 304B, 306, 392
High Courts02 Sept 2013Dismissed
M/s. Khivraj Motors Limited Vs The Regional Joint Director of Industries and Commerce, The Commissioner, Directorate of Industries and Commerce, The Director of Industries and Commerce and The State of Tamilnadu
Madras High Court · (2013) 09 MAD CK 0044
High Courts02 Sept 2013Dismissed
The New India Assurance Company Limited Vs Sagayamary and Others
Madras High Court · (2013) 09 MAD CK 0032
High Courts02 Sept 2013Dismissed
The New India Assurance Company Limited Vs Selvi and Others
Madras High Court · (2013) 09 MAD CK 0031
High Courts02 Sept 2013Allowed
R. Bakthavachalam Vs Director of School Education, Chief Educational Officer Vellore and Headmaster T.E.M. Government Girls Higher Secondary School
Madras High Court · (2013) 09 MAD CK 0012
High Courts30 Aug 2013
G. Anbazhagan and Another Vs G. Manoharan (Deceased) and Others
Madras High Court · (2013) 6 CTC 624 : (2014) 1 MLJ 138
High Courts30 Aug 2013Disposed Off
K.A. Thirupathi Raja Vs Aswin Kotnis and Others
Madras High Court · (2013) 4 MLJ(Cri) 280
High Courts30 Aug 2013Dismissed
E. Tamilselvan and Others Vs Government of Tamil Nadu and Others
Madras High Court · (2013) 4 LLJ 340
High Courts30 Aug 2013Allowed
T.R. Pachamuthu Vs M/s. M.M. Finance Corporation
Madras High Court · (2014) 3 CTC 358 : (2014) 2 LW 296 : (2014) 1 LW(Cri) 334
High Courts30 Aug 2013Dismissed
V. Sathia Jacob Vs Managing Director, T.W.A.D. Board and Others Administrative Director, Tamil Nadu Water Supply and Drainage Board and Others Vs V. Sathia Jacob and Others
Madras High Court · (2014) 1 LLJ 121
High Courts30 Aug 2013
K.S.M. Amintha Sharifa and Others Vs Executive Engineer, Zone-X and Others
Madras High Court · (2014) 1 MLJ 66
High Courts30 Aug 2013Dismissed
Terry Gold (India) Limited and Others Vs TVS Finance and Services Ltd. and Others
Madras High Court · (2013) 7 MLJ 887