COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 55 of 159
State of Tamil Nadu and Others Vs J. Amritha
Madras High Court · (2013) 6 MLJ 665
A. Selvam Vs The Principal Chief Conservator of Forests and The District Forest Officer Thiruvannamalai North Division
Madras High Court · (2013) 08 MAD CK 0281
S.D. Ramanathan (died) Vs Baby Ammal (died)
Madras High Court · (2013) 3 MadWN(Civil) 258
N. Srinivasa Rao Vs Member Secretary, Chennai Metropolitan Development Authority and Another
Madras High Court · (2014) 2 MLJ 724
S.D. Ramanathan (died) and Others Vs Baby Ammal (died) and Others
Madras High Court · (2013) 5 LW 450 : (2014) 1 MLJ 515
A. Lovely Rani Vs The Government of Tamil Nadu and Others
Madras High Court · (2013) 08 MAD CK 0220
Suresh @ Nondi Suresh Vs The Inspector of Police
Madras High Court · (2013) 08 MAD CK 0216
N. Elangovan Vs The Director of School Education, The Joint Director of School Education, (Administration, Higher Secondary), The Chief Educational Officer and The Headmaster, Government Higher Secondary School
Madras High Court · (2013) 08 MAD CK 0215
N. Vadivel, E. Kalaiyarasi and P. Kaveri Vs The Principal Secretary/Commissioner of Revenue Administration, The District Collector and The District Revenue Officer
Madras High Court · (2013) 08 MAD CK 0212
B. Vijay Venkatasamy, B. Lakshmit Narayan, Sri Balaji Venkatasamy and L. Anvitha rep by father and guardian B. Lakshmi Narayan Vs M/s. Jain Housing and Constructions Ltd.
Madras High Court · (2013) 7 MLJ 496
R.V. Thamizh Mani Vs The Tamil Nadu Industrial Investment Corporation Ltd. (Special Recovery Branch)
Madras High Court · (2013) 08 MAD CK 0138
Arumairaj Vs The Government of Tamil Nadu and Others
Madras High Court · (2013) 08 MAD CK 0137
V. Chandrasekaran Vs The Joint Registrar of Co-operative Societies and The Director Dharmapuri District Central Co-operative Bank Ltd.
Madras High Court · (2013) 7 MLJ 603
K. Boopathy Vs The Secretary to the Government Forest Department Fort St. George, The District Collector and The District Forest Officer
Madras High Court · (2013) 08 MAD CK 0075
R. Murugavel Vs The Commissioner of Police and The Deputy Commissioner of Police (Traffic)
Madras High Court · (2013) 08 MAD CK 0071
Kullan Vs The State
Madras High Court · (2013) 4 MLJ(Cri) 124
G. Krishnaveni Vs The Registrar and The Vice Chancellor, Bharathiar University
Madras High Court · (2013) 8 MLJ 302
Management of the Lakshmi Vilas Bank Ltd. Vs Presiding Officer, Industrial Tribunal, and Others
Madras High Court · (2013) 4 LLJ 459
Shanmugam and Another Vs State of Tamil Nadu and Another
Madras High Court · (2014) CriLJ 1223 : (2013) 2 LW(Cri) 428 : (2013) 4 MLJ(Cri) 1