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Madras High Court judgments, 2013

3,172 judgments · page 57 of 159

High Courts26 Aug 2013Dismissed

Mrs. V.J. Padmini Vs P.R. Prabhakar

Madras High Court · (2013) 8 MLJ 267 : (2014) 1 RCR(Rent) 53

Civil Procedure Code, 1908 (CPC) — Section 47Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 11(3)
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High Courts23 Aug 2013

M/s. P.M. Associates Vs IFCI Limited, The Authorised Officer and Sterling Holiday Resorts India Limited

Madras High Court · (2014) 1 BC 510 : (2013) 5 CTC 337 : (2014) 2 LW 323 : (2013) 8 MLJ 1

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 21 Rule 92(1), Order 34 Rule 5Registration Act, 1908 — Section 17(1), 17(2)(xii)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(12), 13(2), 13(4), 13(8)
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