High Courts27 Aug 2013Dismissed
D. Manikandan and Another Vs State of Tamil Nadu and Others
Madras High Court · (2013) 5 CTC 494 : (2013) 7 MLJ 856
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 56 of 159
High Courts27 Aug 2013
M. Venkataraman Vs The Government of Tamil Nadu
Madras High Court · (2013) 08 MAD CK 0282
High Courts27 Aug 2013Dismissed
Branch Manager, United India Insurance Co. Ltd. Vs Jayabalan (deceased) and Others
Madras High Court · (2013) 08 MAD CK 0214
High Courts27 Aug 2013
K. Arockiyaraj Vs The Chief Judicial Magistrate, Srivilliputhur and The Housing Development Finance Corporation Limited D. Visalakshi Vs The Authorized Officer, Indian Bank, Sivagangai Branch and Rahini Ammal G.S.S. Latha and D.S. Bright Singh Vs The Authorized Officer, Housing Development Finance Corporation Ltd. Shanthi and R. Sakthi Devi Vs The Authorised Officer, The Branch Manager, Indo Pacific Housing Finance Ltd., AIG Home Finance (I) Ltd. and G. Subasri
Madras High Court · AIR 2013 Mad 206 : (2014) 1 BC 6 : (2014) 183 CompCas 88 : (2013) 5 CTC 225 : (2013) 4 LW 485 : (2013) 6 MLJ 641
High Courts27 Aug 2013Dismissed
V. Radhakrishnan Vs P. Radhakrishnan
Madras High Court · (2013) 4 LW 515
Limitation Act, 1963 — Section 5
High Courts27 Aug 2013Allowed
C.H. Manohar Vs The State of Tamil Nadu
Madras High Court · (2013) 08 MAD CK 0157
High Courts27 Aug 2013Allowed
D. Manikandan and S. Balasubramaniam Vs State of Tamil Nadu and Others
Madras High Court · (2013) 08 MAD CK 0070
High Courts27 Aug 2013Allowed
Gajalakshmi Vs The State of Tamil Nadu
Madras High Court · (2013) 08 MAD CK 0069
Evidence Act, 1872 — Section 114(e)Land Acquisition Act, 1894 — Section 4, 5, 6
High Courts27 Aug 2013Dismissed
Hindustan Container Terminal Vs The Tiruvottiyur Municipality
Madras High Court · (2013) 8 MLJ 474
High Courts27 Aug 2013Allowed
M. Thangavel Vs The Deputy Commissioner of Labour and Others
Madras High Court · (2013) 7 MLJ 240
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21, Order 23 Rule 1Constitution of India, 1950 — Article 14, 19(1)(g), 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 174
High Courts27 Aug 2013Dismissed
Virendra Mehta Vs The State of Tamil Nadu and The Union of India
Madras High Court · (2013) 4 MLJ(Cri) 79
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 7, 7(1)(a), 7(1)(b)Constitution of India, 1950 — Article 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 82
High Courts27 Aug 2013Allowed
K.P. Suguna Vs The Government of Tamil Nadu
Madras High Court · (2013) 08 MAD CK 0060
High Courts27 Aug 2013
Thol. Thirumavalavan Vs Home Secretary and Others
Madras High Court · (2013) 5 CTC 113 : (2013) 3 MLJ(Cri) 577
High Courts27 Aug 2013Dismissed
Mariyammal and Others Vs Dhandapani and Others
Madras High Court · (2013) 6 CTC 157 : (2014) 1 LW 402
High Courts26 Aug 2013Allowed
The Block Development Officer Mangalore Panchayat Unit Vs The Government Aided Elementary Schools and Others
Madras High Court · (2013) 7 MLJ 884
High Courts26 Aug 2013Dismissed
S. Ramesh Vs Sri Ramalinga Sowdeshwari Pudu Sowdamman Devasthanam
Madras High Court · (2013) 08 MAD CK 0290
Limitation Act, 1963 — Section 5
High Courts26 Aug 2013Disposed Off
Tamil Nadu State Transport Corporation Limited Vs K.Thilagar
Madras High Court · (2014) 2 TNMAC 432
High Courts26 Aug 2013Dismissed
B. Narasimhulu Chetty Vs K. Vijayalakshmi
Madras High Court · (2013) 3 MadWN(Civil) 528