COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 54 of 159

High Courts30 Aug 2013

Smt. T. Subbulakshmi and T. Yamini Vs The Commissioner of Police, State, The Manager, Indian Overseas Bank, Valmiki Nagar Branch and The Manager, Indian Bank, Thiruvanmiyur Branch

Madras High Court · (2013) 2 LW(Cri) 465 : (2013) 4 MLJ(Cri) 41 : (2013) 4 RCR(Criminal) 831

Criminal Procedure Code, 1973 (CrPC) — Section 102, 102(1), 102(2), 102(3), 451Penal Code, 1860 (IPC) — Section 120B, 420, 465, 467, 468Prevention of Corruption Act, 1988 — Section 13(1)(3), 13(2)

High Courts30 Aug 2013Dismissed

S. Austin Blessie Vs The Tamilnadu Dr. M.G.R. Medical University, The Christian Medical College and M.M.M. College of Health Sciences (A Unit of Madras Medical Mission)

Madras High Court · (2013) 7 MLJ 253

Constitution of India, 1950 — Article 226, 30

High Courts30 Aug 2013

Arun P. Diwakar Vs The State Bank of India

Madras High Court · (2013) 7 MLJ 231

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Constitution of India, 1950 — Article 311, 32Limitation Act, 1963 — Section 5

High Courts30 Aug 2013Dismissed

Nagai Thiruvalluvan and Others Vs State of Tamil Nadu and Others

Madras High Court · (2013) 3 MLJ(Cri) 641

High Courts30 Aug 2013

M/s. Universal Abrasives Vs The Commercial Tax Officer

Madras High Court · (2014) 68 VST 386

Central Sales Tax Act, 1956 — Section 9(2)Constitution of India, 1950 — Article 226Tamil Nadu General Sales Tax Act, 1959 — Section 16, 16(1), 16(1)(a)

High Courts30 Aug 2013Dismissed

Ummakuluthum Beevi and Others Vs Balgis Beevi (died) and Others

Madras High Court · (2013) 7 MLJ 680

High Courts30 Aug 2013

S. Senthamarai Vs J. Vijayakumaran and Tamilnadu Housing Board

Madras High Court · (2013) 5 LW 654 : (2014) 3 MLJ 83

High Courts30 Aug 2013Dismissed

Ramakrishna Setty Vs Special Director, Directorate of Enforcement, Adjudicating Authority, Southern Region

Madras High Court · (2013) 4 LW 939 : (2013) 6 MLJ 388

High Courts30 Aug 2013

Banu @ Banumathi, Elumalai and Mani Vs Muniammal

Madras High Court · (2013) 5 CTC 599 : (2013) 4 LW 504 : (2013) 7 MLJ 695

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9

High Courts30 Aug 2013Dismissed

M/s. The New India Assurance Company Ltd. Vs Lakshmi, Subramani, Chitra and Santhanam

Madras High Court · (2013) 4 LLJ 136 : (2013) LLR 1270

High Courts30 Aug 2013Dismissed

The Trained Nurses Association of India Vs The State of Tamil Nadu, The Indian Nursing Council, The Tamil Nadu Nurses and Midwives Council and Dr. M.G.R. University

Madras High Court · (2013) 08 MAD CK 0062

Constitution of India, 1950 — Article 19, 226Indian Nursing Council Act, 1947 — Section 10, 10(1), 11, 13, 14

High Courts30 Aug 2013Dismissed

M/s. United India Insurance Company Limited Vs Iyyappan and Sekar

Madras High Court · (2013) 08 MAD CK 0061

Motor Vehicles Act, 1988 — Section 147(1)

High Courts30 Aug 2013

K. Arumugam Vs The Secretary to Government Municipal Administration and Water Supply Department, The Director, Directorate of Town Panchayat and The Pottaneri Nallagoundan Patty Special Town Panchayat

Madras High Court · (2013) 08 MAD CK 0058

Constitution of India, 1950 — Article 226

High Courts30 Aug 2013

Durai Periyasamy Vs Bangaram Primary Agricultural Co-operative Bank and The Deputy Registrar of Co-operative Societies

Madras High Court · (2013) 08 MAD CK 0042

Industrial Disputes Act, 1947 — Section 18(1), 29Tamil Nadu Co-operative Societies Act, 1983 — Section 152, 81, 87, 87(1)

High Courts30 Aug 2013

P. Krishnasamy Vs The Deputy Secretary to Government, Transport Department, The Tamil Nadu State Transport Corporation (Coimbatore) Ltd., The General Manager, Tamil Nadu State Transport Corporation (Coimbatore) Ltd. and The Administrator, Tamil Nadu State Transport Corporations Employees Pension Trust

Madras High Court · (2013) 4 LLJ 139

Border Security Force Act, 1968 — Section 8Constitution of India, 1950 — Article 12, 226Industrial Disputes Act, 1947 — Section 12(3)

High Courts30 Aug 2013Dismissed

L. Muthaiah and L. Govindan Vs The Secretary to Government, Commercial Taxes Department, The Deputy Registrar of Chits and M/s. Shriram Chits Tamil Nadu Limited

Madras High Court · (2013) 08 MAD CK 0031

High Courts30 Aug 2013Dismissed

P. Mohan (deceased) and A. Lazar Vs M.K. Azhagiri and Others

Madras High Court · AIR 2014 Mad 18 : (2013) 8 MLJ 51

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A, 151Representation of the People Act, 1951 — Section 83(2), 86

High Courts30 Aug 2013

R. Shanmugam and Others Vs The Special District Revenue Officer (L.A.) and Gopalsamy

Madras High Court · (2013) 08 MAD CK 0029

Constitution of India, 1950 — Article 226National Highways Act, 1956 — Section 3G, 3G(5), 3H, 3H(4)

High Courts30 Aug 2013

Kubrabai (Deceased) and Others Vs Hydraulics and Prime Movers Agencies Pvt. Ltd. and Another

Madras High Court · (2014) 1 LW 405 : (2014) 1 MLJ 351

High Courts30 Aug 2013

Priya Sudir Vs State

Madras High Court · (2013) 4 MLJ(Cri) 711