High Courts23 Aug 2013Dismissed
M. Rajamanickam Vs State of Tamil Nadu and Others
Madras High Court · (2013) 7 MLJ 891
Tamil Nadu Co-operative Societies Act, 1983 — Section 87
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 58 of 159
High Courts23 Aug 2013
Muthusaraswathi Vs Secretary to Government, Commercial Taxes and Registration (H) Department and Inspector of Registration
Madras High Court · (2013) 08 MAD CK 0048
High Courts23 Aug 2013Allowed
Palaniammal Vs The District Collector and Others
Madras High Court · (2013) 8 MLJ 197
Constitution of India, 1950 — Article 226
High Courts23 Aug 2013Dismissed
Sarbunnisha Vs Rasool Beevi and Others
Madras High Court · (2013) 4 LW 851
High Courts23 Aug 2013Disposed Off
Sivanthi Vinayagar Primary School, Virudhunagar and M. Vairamuthu Vs S. Pappa, State of Tamil Nadu, Director of Elementary Education and District Elementary Educational Officer, Virudhunagar
Madras High Court · (2013) 08 MAD CK 0012
High Courts23 Aug 2013Partly Allowed
Prabhu Vs Tamil Nadu State Transport Corporation Ltd.
Madras High Court · (2014) 1 ACC 816
High Courts22 Aug 2013Allowed
V. Thisai Indiran Vs State of Tamil Nadu and Others
Madras High Court · (2013) 6 MLJ 513
High Courts22 Aug 2013
Thiruchirapalli City Co-operative Bank Ltd. Vs The Appellate Authority (Gratuity) and Others
Madras High Court · (2014) LabIC 902
High Courts22 Aug 2013Dismissed
Leo Don Bosco Vs The Secretary to Government, Housing and Urban Development and The Director of Town and Country Planning
Madras High Court · (2013) 08 MAD CK 0228
High Courts22 Aug 2013Dismissed
Chinniya Gounder (died) and Others Vs Mariappan and Others Mariappan and Others Vs Chinniya Gounder (died) and Others
Madras High Court · (2013) 7 MLJ 204
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts22 Aug 2013Allowed
Tamil Nadu Dr. Ambedkar Agriculture Engineers Association Vs State of Tamil Nadu and Others
Madras High Court · (2014) 1 LW 980 : (2013) 7 MLJ 663 : (2014) WritLR 160
High Courts22 Aug 2013Allowed
M. Kathaperumal Vs The Commissioner and The District Collector, Thiruvarur
Madras High Court · (2013) 08 MAD CK 0078
High Courts22 Aug 2013Disposed Off
V. Varadharajan Vs The District Magistrate/District Collector and Power Grid Corporation of India Limited
Madras High Court · (2013) 08 MAD CK 0022
High Courts22 Aug 2013Disposed Off
A. Venkatramani Vs Securities and Exchange Board of India
Madras High Court · (2014) 123 SCL 113
High Courts21 Aug 2013Allowed
D. Hasina Banu Vs Member-Secretary, Teachers Recruitment Board and The Periyar University
Madras High Court · (2013) 4 LLN 300
Constitution of India, 1950 — Article 309
High Courts21 Aug 2013Allowed
Mr. George, Branch Manager, The South Indian Bank Limited Vs Mr. S. Kannan
Madras High Court · (2013) 3 MLJ(Cri) 748
Penal Code, 1860 (IPC) — Section 499, 500
High Courts21 Aug 2013Allowed
P. Muthusamy Vs The Director of School Education, The Joint Director of School Education and The Member Secretary, Teachers Recruitment Board
Madras High Court · (2013) 08 MAD CK 0223
High Courts21 Aug 2013Allowed
P. Subramaniam and Others Vs P. Amarasamy
Madras High Court · (2013) 08 MAD CK 0207
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A, 151
High Courts21 Aug 2013Dismissed
M. Manpreeth Singh Vs The Assistant Engineer and J. Lavanya
Madras High Court · (2014) 2 MLJ 40
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 43Tamil Nadu Buildings (Lease and Rent Control) Act, 1960 — Section 17, 17(3)
High Courts21 Aug 2013Dismissed
Chaitanya Builders and Leasing (P) Ltd. Vs Dr. Tulsi Ram and Another
Madras High Court · (2014) 1 ARBLR 525 : (2013) 7 MLJ 658