High Courts19 Aug 2013Disposed Off
Union of India owning Southern Railway, Vs M. Pauline Mart
Madras High Court · (2014) 1 MadWN(Civil) 188
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 60 of 159
High Courts19 Aug 2013Dismissed
M.K. Sulthan Vs Hameed Shafi
Madras High Court · (2013) 3 MadWN(Civil) 20
High Courts19 Aug 2013
Nagesh Chundur Vs Commissioner of Income Tax Commissioner of Income Tax Vs Nagesh Chundur
Madras High Court · (2013) 358 ITR 521
High Courts19 Aug 2013
Aisha Rahman Ali Vs Inspector of Police and Another
Madras High Court · (2013) 4 MLJ(Cri) 28
High Courts19 Aug 2013Dismissed
Commissioner of Income Tax Vs Heartland Kg Information Ltd.
Madras High Court · (2014) 266 CTR 199 : (2013) 359 ITR 1
High Courts19 Aug 2013Allowed
S. Saravanan Vs The Secretary to Government and Others
Madras High Court · (2014) LabIC 937
High Courts19 Aug 2013Dismissed
V. Arun Vs The Hon'ble Supreme Court of India, The Hon'ble High Court of Madras, The National Legal Services Authority and The Tamil Nadu State Legal Services Authority
Madras High Court · (2013) 5 CTC 465 : (2013) 7 MLJ 259
Constitution of India, 1950 — Article 219
High Courts19 Aug 2013Dismissed
R. John Wilson Vs The Union of India and The Registrar, Central Administrative Tribunal
Madras High Court · (2013) 08 MAD CK 0132
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 379
High Courts19 Aug 2013Dismissed
M.K. Sulthan, Mydeen Badhusha, Periyasamy and M. Peer Mydeen Vs Hameed Shafi and Others
Madras High Court · (2013) 08 MAD CK 0073
Transfer of Property Act, 1882 — Section 106Waqf Act, 1995 — Section 3(f), 32(2), 32(2)(i), 36, 43
High Courts19 Aug 2013Allowed
Saraswathi Vs Perumal
Madras High Court · (2014) 2 MLJ 366
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151
High Courts19 Aug 2013
Dr. V. Shiney John and Others Vs The Director of Medical Education and Others
Madras High Court · (2013) 08 MAD CK 0007
Constitution of India, 1950 — Article 226
High Courts16 Aug 2013Dismissed
Harish Gopal Vs M/s. Castrol India Ltd.
Madras High Court · (2013) 08 MAD CK 0285
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts16 Aug 2013Dismissed
P. Ayyasamy Vs B. Mohammed Yousuff
Madras High Court · (2014) 57 PTC 201
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, 151, 26Limitation Act, 1963 — Section 5Trade Marks Act, 1999 — Section 134, 135, 19, 28
High Courts16 Aug 2013Allowed
K. Senthilkumar Vs Chairman, Tamil Nadu Electricity Board and Others
Madras High Court · (2013) 4 LLJ 427
High Courts16 Aug 2013Dismissed
A. Latchathipathy Vs The Registrar of Co-operative Societies, The Joint Registrar of Co-operative Societies and The Special Officer, Salem District Central Co-operative Bank
Madras High Court · (2013) 08 MAD CK 0200
Tamil Nadu Co-operative Societies Act, 1983 — Section 153
High Courts16 Aug 2013Dismissed
G. Kesavan Vs B.C. Raman
Madras High Court · (2013) 4 LW 626 : (2014) 1 MLJ 862
Civil Procedure Code, 1908 (CPC) — Section 148, 151Specific Relief Act, 1963 — Section 28
High Courts16 Aug 2013Allowed
The State of Tamil Nadu Vs Nilgiris Ruby Mica Mines
Madras High Court · (2013) 8 MLJ 469
High Courts16 Aug 2013Dismissed
M/s. Sundar Timber Private Limited Vs Manakchand Jamad (Died) and Others
Madras High Court · (2014) 3 CTC 297 : (2013) 4 LW 801
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 35, Order 21 Rule 36
High Courts16 Aug 2013Dismissed
K. Selvaraj Vs Caroline Sojasingarayar
Madras High Court · (2013) 7 MLJ 701
High Courts16 Aug 2013Dismissed
Abdur Rahman Vs Adam Mohomed Sait
Madras High Court · (2013) 3 MLJ(Cri) 666
Criminal Procedure Code, 1973 (CrPC) — Section 190, 204, 460(e)Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 174