COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 61 of 159

High Courts16 Aug 2013Dismissed

J. Rajagopalan Vs Uma Maheswari

Madras High Court · (2014) 1 CTC 365 : (2013) 4 LW 618 : (2013) 7 MLJ 138

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 1, Order 39 Rule 2A, 151Specific Relief Act, 1963 — Section 38

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High Courts16 Aug 2013Allowed

M/s. Embiotic Laboratories (P) Ltd., Kanthilal Jain and Harish K. Jain Vs Drugs Inspector

Madras High Court · (2013) 2 LW(Cri) 475

Drugs and Cosmetics Act, 1940 — Section 17, 18(a)(i), 18B, 24, 25(3)

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High Courts16 Aug 2013Disposed Off

Bagyalakshmi Vs V. Raghu

Madras High Court · (2013) 08 MAD CK 0034

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 47Limitation Act, 1963 — Section 5

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High Courts16 Aug 2013

Selvam and Others Vs Revenue Divisional Officer, Erode

Madras High Court · (2014) 2 MLJ 30

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High Courts16 Aug 2013Dismissed

Sakunthala Vs Arulmighu Kamatchi Amman Temple and Others

Madras High Court · (2013) 4 LW 832 : (2014) 2 MLJ 237

Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 — Section 80, 81, 82, 82, 82(1)Transfer of Property Act, 1882 — Section 106(1), 106(3)

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High Courts16 Aug 2013

The Deputy Director Employees' State Insurance Corporation Vs Sri Ramnarayan Mills Limited

Madras High Court · (2013) 08 MAD CK 0008

Employees State Insurance Act, 1948 — Section 2(22), 75

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High Courts16 Aug 2013Disposed Off

P. Venkatachalam Vs The State of Tamil Nadu

Madras High Court · (2013) 08 MAD CK 0004

Constitution of India, 1950 — Article 21

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High Courts16 Aug 2013Disposed Off

S. Sasi Kumar Vs The Director General of Police and The District Superintendent of Police

Madras High Court · (2013) 08 MAD CK 0003

Constitution of India, 1950 — Article 311, 311(1)

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High Courts14 Aug 2013

Prasad Film Laboratories Vs The State of Tamil Nadu

Madras High Court · (2013) 08 MAD CK 0287

Tamil Nadu General Sales Tax Act, 1959 — Section 3, 3A, 3A(2)(b)

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High Courts14 Aug 2013Dismissed

K. Krishnamoorthy Vs State of Tamil Nadu, The District Collector and The Revenue Divisional Officer

Madras High Court · (2013) 08 MAD CK 0286

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High Courts14 Aug 2013Dismissed

Inico Inbaraj and Another Vs State

Madras High Court · (2014) 1 MLJ(Cri) 299

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High Courts14 Aug 2013Dismissed

Sivakami and K.P. Arumugam Vs S. Kumaravadivel

Madras High Court · (2013) 4 MLJ(Cri) 252

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 465, 467, 471

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High Courts14 Aug 2013Dismissed

Dr. Joel Vs State of Tamil Nadu and Chakravarthi Daniel

Madras High Court · (2013) 3 MLJ(Cri) 672

Criminal Procedure Code, 1973 (CrPC) — Section 181(4)Penal Code, 1860 (IPC) — Section 109, 34, 406, 420

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High Courts14 Aug 2013Allowed

N. Deepa Vs Secretary to Government, Home, Prohibition and Excise Department and Another

Madras High Court · (2014) 1 LW(Cri) 209 : (2013) 3 MLJ(Cri) 652

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High Courts14 Aug 2013Allowed

Suriya Vs The Chief Secretary to Government and Others

Madras High Court · (2013) 7 MLJ 478

Constitution of India, 1950 — Article 166(3), 226, 239Government of Union Territories Act, 1963 — Section 46

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High Courts14 Aug 2013Dismissed

K. Anbukkarasi Vs The Secretary, Tamil Nadu Public Service Commission and Another

Madras High Court · (2014) LabIC 907

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High Courts14 Aug 2013

The State of Tamil Nadu Vs M/s. New Ambadi Estates Private Limited

Madras High Court · (2013) 08 MAD CK 0152

Tamil Nadu General Sales Tax Act, 1959 — Section 12(3)(b)

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High Courts14 Aug 2013Dismissed

S. Viswanathan Vs The General Manager (NW -2) (appointing authority), State Bank of India, The Deputy General Manager (B and O) Disciplinary authority Disciplinary Proceedings Cell, The Deputy General Manager (B and O), Zone 1 Disciplinary Authority Disciplinary Proceedings Cell and The Enquiry Officer SMGS-IV Chief Manager RCPC

Madras High Court · (2013) 08 MAD CK 0136

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High Courts14 Aug 2013Dismissed

S. Sekar Vs The Secretary to Government Home (Police II) Department and The Director General of Police, Dr. Radhakrishnan Salai

Madras High Court · (2013) 08 MAD CK 0130

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High Courts14 Aug 2013Allowed

Murugammal Vs The Special Tahsildar, (Updated Registry Scheme) and Others

Madras High Court · (2013) 08 MAD CK 0124

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