High Courts13 Aug 2013Dismissed
G. Sridharan Vs The Chairman, Tamil Nadu Electricity Board and Others
Madras High Court · (2013) 08 MAD CK 0127
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 63 of 159
High Courts13 Aug 2013Disposed Off
Duraisamy Naidu (Died), Muthukrishnan Naidu and Govindaraju Vs Sivaprakasa Mudaliar and Others
Madras High Court · (2014) 1 MLJ 222
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97, Order 7 Rule 11
High Courts13 Aug 2013Disposed Off
Unirols Airtex Vs The Assistant Commissioner of Central Excise Coimbatore Division IV, The Superintendent of Central Excise and The Inspector of Central Excise Coimbatore Division IV
Madras High Court · (2013) 200 ECR 456
Central Excises and Salt Act, 1944 — Section 11Customs Act, 1962 — Section 142
High Courts13 Aug 2013
A.P. Pillai Vs The State
Madras High Court · (2013) 2 LW(Cri) 358 : (2013) 3 MLJ(Cri) 649
Criminal Procedure Code, 1973 (CrPC) — Section 213Penal Code, 1860 (IPC) — Section 109Prevention of Corruption Act, 1988 — Section 13(1)(e), 13(2)
High Courts13 Aug 2013Dismissed
K.E. Sumitra and Others Vs Smt. K.S. Indira, K.S. Chandrahas and K.S. Omprakash
Madras High Court · (2013) 08 MAD CK 0106
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Limitation Act, 1963 — Section 5
High Courts13 Aug 2013
The Commissioner of Income Tax Vs M/s. Gemini Communication Ltd.
Madras High Court · (2013) 357 ITR 759 : (2013) 219 TAXMAN 37
Income Tax Act, 1961 — Section 2(29BA), 80HH, 80I, 80IC
High Courts13 Aug 2013Allowed
V. Rethinakumari and Others Vs Assistant Commissioner, Urban Land Ceiling and Land Tax, K. Manickam, Sasikala and Vijaya
Madras High Court · (2013) 7 MLJ 369
High Courts13 Aug 2013Allowed
Baskar Vs The National Insurance Co. Ltd. and R. Chandramohan
Madras High Court · (2013) 8 MLJ 67
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114, 151, 152, 153
High Courts13 Aug 2013Dismissed
M/s. Madura Coats Ltd. Vs Tamil Nadu Electricity Board
Madras High Court · (2013) 08 MAD CK 0088
High Courts13 Aug 2013
M/s. New Ambadi Estates Private Limited Vs The Joint Commissioner of Income Tax, Chennai
Madras High Court · (2014) 267 CTR 533 : (2013) 358 ITR 360
Gift tax Act, 1958 — Section 2(xxiv), 4, 4(1)(a), 45, 47(iv)Income Tax Act, 1961 — Section 2(47), 45, 47, 47(iv), 47A(1)(i)
High Courts13 Aug 2013
Subbulakshmi Vs Secretary to Government, Home Department, Government of Tamil Nadu and Others
Madras High Court · (2013) 4 MLJ(Cri) 20
High Courts13 Aug 2013
Selvi Vs State of Tamil Nadu and Another
Madras High Court · (2013) 4 MLJ(Cri) 34
High Courts13 Aug 2013Dismissed
K.P. Kuppusamy and P. Selvasivan Vs V. Palanisamy
Madras High Court · (2013) 08 MAD CK 0026
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts13 Aug 2013
Sowkhya Way2Health Private Limited Vs Dr. Issac Isaac Mathai and Soukya Indian Holistic Centre Private Limited
Madras High Court · (2013) 4 LW 794 : (2013) 56 PTC 581
Trade Marks Act, 1999 — Section 11, 12, 17, 28, 29
High Courts13 Aug 2013
Commissioner of Income Tax Vs E. Ramachandran
Madras High Court · (2013) 359 ITR 671
High Courts12 Aug 2013Partly Allowed
K. Sankaran Vs The Presiding Officer and The Managing Director
Madras High Court · (2013) 4 LLJ 118 : (2013) LLR 1268
Industrial Disputes Act, 1947 — Section 11A, 2A(1)
High Courts12 Aug 2013Dismissed
K. Radhakrishnan, K. Muthukumarasamy and K. Bakthavatchalam Vs The Land Commissioner, The Assistant Commissioner and S. Kuppamal
Madras High Court · (2013) 08 MAD CK 0156
High Courts12 Aug 2013
Managing Director, Tamilnadu Water Supply and Drainage Board Vs K. Mani, N. Sundararaju, M. Palaniappan and S. Irvin David Rajkumar
Madras High Court · (2013) 6 MLJ 385
High Courts12 Aug 2013Disposed Off
St. Jude's College Vs Government of Tamil Nadu and Others Rev. Fr. S. Joseph Baskaran The Secretary, St. Jude's College Vs Government of Tamil Nadu and Fr. Francis M. Vincent
Madras High Court · (2013) 08 MAD CK 0112
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts12 Aug 2013Dismissed
Samuthravel and Natarajan Vs M. Guruvammal and Others
Madras High Court · (2013) 08 MAD CK 0099