High Courts14 Aug 2013
Amintiti Fibre Glass Industries India (P) Limited Vs State of Tamil Nadu
Madras High Court · (2013) 08 MAD CK 0120
Tamil Nadu General Sales Tax Act, 1959 — Section 16, 16(1)(a), 16(1)(b), 16AA, 3(2)
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 62 of 159
High Courts14 Aug 2013Allowed
B. Vadivelu Vs The State of Tamil Nadu and Others
Madras High Court · (2013) 08 MAD CK 0094
Land Acquisition Act, 1894 — Section 12(2), 18, 30
High Courts14 Aug 2013Allowed
Rajiv Timothy Vs Parasuram
Madras High Court · (2013) 08 MAD CK 0084
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts14 Aug 2013Allowed
Tidal Laboratories Pvt. Ltd. and Others Vs State of Tamil Nadu
Madras High Court · (2013) 2 LW(Cri) 447 : (2013) 3 MLJ(Cri) 654
Drugs and Cosmetics Act, 1940 — Section 18(c), 18A, 27, 27(a)(i)(ii), 27(b)(ii)
High Courts14 Aug 2013
Ezhilarasi Vs State of Tamil Nadu and Another
Madras High Court · (2013) 3 MLJ(Cri) 647
High Courts14 Aug 2013
Venmathi Vs State of Tamil Nadu
Madras High Court · (2013) 4 MLJ(Cri) 22
Madras Prohibition Act, 1937 — Section 4(1)(a), 4(1)(aa), 4(1)(k), 4(1A), 4(1A)ii
High Courts14 Aug 2013Dismissed
T. Vaidyalingam Vs The Deputy Superintendent of Police
Madras High Court · (2013) 3 MLJ(Cri) 628
Criminal Procedure Code, 1973 (CrPC) — Section 173, 173(b), 174(3)(IV), 482Penal Code, 1860 (IPC) — Section 302
High Courts13 Aug 2013Dismissed
Kutti Porichan Kandy Fousy and Ayisha Farath rep. by their Power of Attorney Madamullathil Abdul Naser Vs The Special Secretary to Government (Revenue) cum District Magistrate Department of Revenue and Disaster Management Government of Puducherry, The Member Secretary Mahe Planning Authority, Commissioner Mahe Municipality and The Deputy Tahsildar-cum-Executive Magistrate
Madras High Court · (2013) 6 MLJ 722
Constitution of India, 1950 — Article 300ALand Acquisition Act, 1894 — Section 4(1)
High Courts13 Aug 2013Dismissed
Tamil Nadu Omni Bus Owners Association Vs The State of Tamil Nadu
Madras High Court · (2013) 6 MLJ 257 : (2013) WritLR 992
Constitution of India, 1950 — Article 14, 19(1)(g), 301Motor Vehicles Act, 1988 — Section 2(40), 2(7)
High Courts13 Aug 2013
C. Bhuvaneswari Vs The Judge CRP Court and Others
Madras High Court · (2013) 8 MLJ 41
Constitution of India, 1950 — Article 12, 21, 226
High Courts13 Aug 2013Dismissed
N.R. Vasudevan Vs A. Vadivammal, A. Kirubanandham and The Chairman, Tamil Nadu Slum Clearance Board
Madras High Court · (2013) 08 MAD CK 0294
High Courts13 Aug 2013Allowed
The National Small Industries Corpn. Ltd. Vs M/s. Singh Printers and Others
Madras High Court · (2013) 5 CTC 249 : (2013) 4 LW 507 : (2013) 7 MLJ 612
Contract Act, 1872 — Section 129, 130, 133, 134, 135
High Courts13 Aug 2013Dismissed
S. Radhakrishnan Vs State Industries Promotion Corporation of Tamil Nadu Limited, Mathumathi Kumar and The General Manager (D) i/c State Industries Promotion Corporation of Tamil Nadu Limited and Thiru S. Vincent Packiaraj
Madras High Court · (2013) 6 MLJ 495
High Courts13 Aug 2013Dismissed
M/s. Ravi Steels, Mohanlal Ojha, Om Prakash Ojha and Ravi Sankar Ojha Vs M/s. Sultan Steel Industries
Madras High Court · (2013) 08 MAD CK 0288
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17Limitation Act, 1963 — Section 5
High Courts13 Aug 2013Dismissed
Mohammed Muflih Vs The Competent Authority Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, The Appellate Tribunal for Forfeited Property and Union of India
Madras High Court · (2013) 2 LW(Cri) 672 : (2013) 7 MLJ 717
High Courts13 Aug 2013Dismissed
M/s. Parthee's Publicity and Others Vs The Commissioner, Corporation of Chennai and Others etc. etc.
Madras High Court · (2013) 6 MLJ 129
High Courts13 Aug 2013
Jayalakshmi Vs Tamil Nadu Generation and Distribution Corporation Ltd., The Chief Engineer (Personnel), The Superintending Engineer and The Assistant Executive Engineer
Madras High Court · (2013) 4 LLJ 116
High Courts13 Aug 2013Dismissed
S. Padmini, S. Kotteeswaran, S. Vaitheeswaran and S. Aravindan Vs The Purasawakkam Permanent Fund Ltd.
Madras High Court · (2013) 08 MAD CK 0135
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts13 Aug 2013Dismissed
K.S. Chandrasekaran and Others Vs Mrs. Maragathammal and Others
Madras High Court · (2014) 1 MLJ 868