High Courts10 Sept 2013Allowed
K. Shanmugam and K. Subbarayan Vs C. Samiappan and Others
Madras High Court · (2013) 5 LW 253 : (2013) 7 MLJ 670
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 49 of 159
High Courts10 Sept 2013
S. Kaliyamoorthy Vs The Director General of Police and The Superintendent of Police
Madras High Court · (2013) 09 MAD CK 0121
High Courts10 Sept 2013Dismissed
The National Insurance Company Limited Vs Krishnaveni, Vennila, Nandakumar and S. Nagaraj
Madras High Court · (2013) 09 MAD CK 0115
High Courts10 Sept 2013Dismissed
The Branch Manager, United India Insurance Co. Ltd. Vs Komalavalli, Saraswathi and N. Santhosh Babu
Madras High Court · (2013) 09 MAD CK 0114
High Courts10 Sept 2013Allowed
Lakshmi and B. Arul Vs Metropolitan Transport Corporation Chennai Division-II Limited
Madras High Court · (2013) 09 MAD CK 0113
High Courts10 Sept 2013Dismissed
The Managing Director, Tamilnadu State Transport Corporation Ltd. Vs R. Rangasamy and P. Rathinasamy
Madras High Court · (2013) 09 MAD CK 0112
High Courts10 Sept 2013Partly Allowed
Natarajan Vs S. Nagamani, D. Pandurangan, United India Insurance Co. Ltd. and The wild life warden Indira Gandhi Wild life Sanctuary
Madras High Court · (2013) 09 MAD CK 0111
High Courts10 Sept 2013Dismissed
The New India Assurance Co. Ltd. Vs Kamalam and Others
Madras High Court · (2013) 09 MAD CK 0110
High Courts10 Sept 2013Partly Allowed
The Oriental Insurance Company Limited Vs K.M.S. Abdul Samath and M. Anwar Shariff
Madras High Court · (2013) 09 MAD CK 0109
High Courts10 Sept 2013Dismissed
The Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs K. Sakthivel and R. Venugopal
Madras High Court · (2013) 09 MAD CK 0100
High Courts10 Sept 2013Allowed
N. Dharmaraj Vs The Chief Controlling Revenue Authority-cum-Inspector General of Registration, Special Deputy Collector (Stamps) and The Sub Registrar
Madras High Court · (2013) 09 MAD CK 0099
High Courts10 Sept 2013Dismissed
National Insurance Company Ltd. Vs A. Dhanapal and Devaki
Madras High Court · (2013) 09 MAD CK 0096
High Courts10 Sept 2013Dismissed
The Oriental Insurance Co. Ltd. Vs Suganya, V. Selvam and A.N. Sethuram
Madras High Court · (2013) 09 MAD CK 0054
High Courts10 Sept 2013Dismissed
Guruvijayan Vs The Secretary to the Government, Department of Home and Others
Madras High Court · (2013) 09 MAD CK 0006
Constitution of India, 1950 — Article 17, 19, 21Criminal Procedure Code, 1973 (CrPC) — Section 144(1), 144(2)
High Courts10 Sept 2013Dismissed
T. Kamaraj Vs The State of Tamilnadu
Madras High Court · (2013) 09 MAD CK 0005
Constitution of India, 1950 — Article 17, 19, 19(b), 19(d), 21Criminal Procedure Code, 1973 (CrPC) — Section 144(1), 144(2)
High Courts06 Sept 2013
Mrs. Sri Priya and others Vs K. Tamil Selvi R. Sarath Kumar and Others Vs S. Arivumani and Others
Madras High Court · (2014) 1 LW(Cri) 276
High Courts06 Sept 2013
TI Metal Forming Vs The Regional Provident Fund Commissioner-II and Another
Madras High Court · (2014) 140 FLR 676 : (2014) 1 LLJ 580 : (2013) LLR 1251
High Courts06 Sept 2013
L and T Finance Ltd. Vs G.G. Granites
Madras High Court · (2013) 6 CTC 654 : (2013) 5 LW 714 : (2014) 1 MLJ 148
High Courts06 Sept 2013Dismissed
M/s. Bajaj Allianz General Insurance Company Ltd. Vs Malleswari and Krishna
Madras High Court · (2013) 09 MAD CK 0218
High Courts06 Sept 2013
The United India Insurance Co. Ltd. Vs D. Vasantha, G. Deenadayalu and D. Bharathi D. Vasantha, G. Deenadayalu and D. Bharathi Vs N. Chandrasekar and The United India Insurance Co. Ltd.
Madras High Court · (2013) 5 CTC 469 : (2014) 1 RCR(Civil) 816