High Courts13 Sept 2013Allowed
R. Varadarajan Vs Govt. of Tamil Nadu
Madras High Court · (2013) 09 MAD CK 0014
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 47 of 159
High Courts12 Sept 2013Dismissed
A. Shanmugasundaram and Others Vs State of Tamil Nadu and Others
Madras High Court · (2014) 1 MLJ 835
High Courts12 Sept 2013Disposed Off
S. Hemamalini Vs The Special Commissioner for Land Administration Chepauk, The District Revenue Officer Nagapattinam, The Revenue Divisional Officer Mailaduthurai and P. Muthaiah
Madras High Court · (2013) 09 MAD CK 0348
High Courts12 Sept 2013
Chennai Petroleum Corporation Limited Vs Asset Reconstruction Company (India) Ltd., SPIC Petro Chemicals Limited and Principal Secretary to the Government, Industries Department
Madras High Court · (2014) 1 BC 274 : (2013) 5 CTC 706 : (2013) 8 MLJ 158
Companies Act, 1956 — Section 442, 446, 446(2)(d), 529ALand Acquisition Act, 1894 — Section 16, 18, 41, 41(1), 44ARecovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 34
High Courts12 Sept 2013
The Management of Tamil Nadu State Transport Corporation Ltd. Vs The Presiding Officer and. M. Muniappa
Madras High Court · (2013) 09 MAD CK 0168
High Courts12 Sept 2013Allowed
R. Joseph Vimal Sudhakar Vs The Zonal Manager, The Senior Divisional Manager and The Senior Branch Manager
Madras High Court · (2013) 09 MAD CK 0123
High Courts12 Sept 2013
M. Manimaran Vs The Special Commissioner for Revenue Administrator and Commissioner for Revenue Administration, The District Collector and The Tahsildar
Madras High Court · (2013) 09 MAD CK 0119
High Courts12 Sept 2013Dismissed
The Management of Metropolitan Transport Corporation (Formerly Known as Dr. Ambedkar Transport Corporation Ltd. Vs S. Krishnamurthy and The Presiding Officer 1st Additional Labour Court
Madras High Court · (2013) 09 MAD CK 0118
High Courts12 Sept 2013Allowed
P. Janakirama Reddy Vs The Special Officer Ponneri Co-operative Primary Agricultural and Rural Development Bank Ltd. and The Sales Officer/Co-operative Sub-Registrar Ponneri Co-operative Primary Agricultural and Rural Development Bank Ltd.
Madras High Court · (2013) 8 MLJ 545
High Courts12 Sept 2013Partly Allowed
G. Chitti Babu Vs S. Sundaramurthy and Others
Madras High Court · (2013) 5 CTC 844 : (2014) 1 LW 398 : (2014) 1 MLJ 235
High Courts11 Sept 2013Dismissed
M/s. N.A.R. Cotton Traders Vs The Govt. of Tamilnadu and Others
Madras High Court · (2013) 09 MAD CK 0349
High Courts11 Sept 2013Partly Allowed
Rani, M. Selvi, M. Arul Kumar and A. Muthulakshmi Vs The Management, M/s. Venkatam Construction Engineering and New India Assurance Company
Madras High Court · (2013) 09 MAD CK 0251
High Courts11 Sept 2013Dismissed
M. Thillaikkarasi Vs Kalavathi and Selvam
Madras High Court · (2013) 5 CTC 849
High Courts11 Sept 2013Partly Allowed
The Manager, The Oriental Insurance Co. Ltd. Vs Venugopal Reddy and Sadasivam
Madras High Court · (2013) 09 MAD CK 0146
High Courts11 Sept 2013Dismissed
The Divisional Manager Vs J. Pannerselvam and T. Dhandapani
Madras High Court · (2013) 09 MAD CK 0120
High Courts11 Sept 2013Partly Allowed
P. Alangaravalli Vs R. Rajaraman and United India Insurance Co. Ltd.
Madras High Court · (2013) 09 MAD CK 0108
High Courts11 Sept 2013Dismissed
The New India Assurance Co. Ltd. Vs A. Dharman and R. Sekar
Madras High Court · (2013) 09 MAD CK 0098
High Courts11 Sept 2013
B. Lalitha Vs Accounts Officer/Pen 3 and The Treasury Officer
Madras High Court · (2013) 09 MAD CK 0095
High Courts11 Sept 2013
The Management M/s. EID Parry (I) Ltd. Vs The Presiding Officer and D. Umapathy
Madras High Court · (2014) 140 FLR 270 : (2013) 4 LLJ 441