COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 45 of 159
Sasi Road Finishers and Engineering Constructions Vs The Divisional Engineer and The Superintending Engineer
Madras High Court · (2013) 8 MLJ 719
Board of Governors in Supersession of Medical Council of India Vs Shri Sathya Sai Medical College and Others
Madras High Court · (2013) 09 MAD CK 0034
K. Shanmugam and Singi Vs Jayakumar and The Managing Director
Madras High Court · (2013) 09 MAD CK 0010
R. Bharanidharan Vs K. Duraisamy, A. Gurusamy and The New India Assurance Co. Ltd.
Madras High Court · (2013) 09 MAD CK 0351
Anitha Radhakrishnan Vs P.R. Manoharan
Madras High Court · (2013) 5 LW 305 : (2013) 8 MLJ 229
Mythili Priya and Others Vs Saminathan and Others Managing Director, Tamil Nadu State Transport Corporation Ltd. Vs Mythili Priya and Others M/s. New India Assurance Co. Ltd. Vs Mythili Priya and Others
Madras High Court · (2013) 8 MLJ 385
National Insurance Company Limited Vs Deivathal and Others
Madras High Court · (2013) 09 MAD CK 0345
S. Ezhilarasi Vs Director of Elementary Education, District Elementary Education Officer and Assistant Elementary Education Officer, Assistant Elementary Education Office
Madras High Court · (2013) 09 MAD CK 0344
M/s. Ran India Steels Vs Regional Director, Employee State Insurance Corporation and The Joint Director, Sub Regional Office, Employee State Insurance Corporation
Madras High Court · (2013) 09 MAD CK 0317
K. Vadivelu Vs Rangasamy and Others
Madras High Court · (2013) 4 MLJ(Cri) 323
Commissioner of Income Tax Vs M/s. OPG Metals P. Ltd.
Madras High Court · (2013) 218 TAXMAN 471
Maruthi Gem Exports Vs State of Tamilnadu, The Deputy Director, The Director and The District Collector
Madras High Court · (2013) 09 MAD CK 0234
M/s. Oriental Insurance Co. Ltd. Vs M. Ravi Adaikalavan, R. Sivakumar and N. Murugesan M. Ravi Adaikalavan Vs M/s. Oriental Insurance Co. Ltd., R. Sivakumar and N. Murugesan
Madras High Court · (2013) 09 MAD CK 0230
K. Balasubramanian, M. Rathinakumar and S. Chandrashekar Vs R. Padma, Rajeswari Satish, Satish Raj and V. Rajendran N. Adhikesavalu Reddy Vs K. Balasubramanian and Others R. Padma Rajendran, Rajeswari Sathish, R. Sathish Raj and V. Rajendran Vs K. Balasubramanian, M. Rathinakumar, S. Chandrashekar and N. Adikesavalu Reddy
Madras High Court · (2013) 09 MAD CK 0223
The Union of India Vs A. Subburayan and Pusparani
Madras High Court · (2014) 1 AnWR 608 : (2014) 1 MLJ 347
R. Jeevakumar Vs The Managing Director Metropolitan Transport Corporation
Madras High Court · (2013) 09 MAD CK 0153
S. Pradeep Kumar Vs Young Men's Indian Association and Others
Madras High Court · (2013) 09 MAD CK 0125
M/s. The National Insurance Co. Ltd. Vs Suseela and Others
Madras High Court · (2013) 09 MAD CK 0106
Manoj Mohan Kumar Vs C. Sundar Raj and The Oriental Insurance Co. Ltd.
Madras High Court · (2013) 09 MAD CK 0105