High Courts19 Sept 2013Allowed
White Memorial Educational Society Vs The Union of India and The Central Council of Homoeopathy (CCH)
Madras High Court · (2013) 5 CTC 689
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 43 of 159
High Courts19 Sept 2013Dismissed
M. Jikki and M. Kumaran Vs R. Rajagopalan, The New India Assurance Co. Ltd., Santhini and Bhuvaneswari
Madras High Court · (2013) 09 MAD CK 0084
High Courts19 Sept 2013Dismissed
N. Veerappan Vs The Chairman and Managing Director, The General Manager (Personnel), The Zonal Manager and The Chief Manager
Madras High Court · (2014) 141 FLR 47 : (2013) 4 LLJ 629 : (2014) LLR 151
High Courts19 Sept 2013Dismissed
The Oriental Insurance Company Ltd. Vs M. Liakath Ali and South India Corporation Ltd.
Madras High Court · (2013) 09 MAD CK 0004
High Courts18 Sept 2013Allowed
M/s. Sivapriya Constructions Vs P.T. Mtilda Prema Devaraj and Others
Madras High Court · (2013) 5 LW 463 : (2014) 1 MLJ 706
High Courts18 Sept 2013Disposed Off
N.S.N. Matriculation Higher Secondary School Vs State of Tamil Nadu
Madras High Court · (2013) 09 MAD CK 0240
High Courts18 Sept 2013Disposed Off
C.K. School of Practical Knowledge Matriculation Higher Secondary School Vs The Government of Tamil Nadu and The Private Schools Fee Determination Committee
Madras High Court · (2013) 09 MAD CK 0239
High Courts18 Sept 2013Allowed
R. Raman Vs The Secretary to Government and Others
Madras High Court · (2013) 09 MAD CK 0236
High Courts18 Sept 2013Dismissed
The New India Assurance Company Ltd. Vs Gandhipillai (deceased) and Others
Madras High Court · (2013) 09 MAD CK 0210
High Courts18 Sept 2013Dismissed
S.A. Kannan, V. Thiyagarajan and Palanisamy Vs K.S. Jegaraj
Madras High Court · (2014) 2 MLJ 42
High Courts18 Sept 2013Dismissed
The United India Insurance Co. Ltd. Vs Sampath and M. Settu
Madras High Court · (2014) 1 LLJ 78
High Courts18 Sept 2013Dismissed
The National Insurance Co. Ltd. Vs B. Jayapal and C. Sivakumar
Madras High Court · (2013) 09 MAD CK 0163
High Courts18 Sept 2013
Demyanenko and Others Vs K. Shajahan and Owners and Parties Interested in the Vessel M.T. Chemical Arrow
Madras High Court · (2013) 09 MAD CK 0150
High Courts18 Sept 2013Dismissed
State Industries Promotion Corporation of Tamil Nadu limited Vs M/s. Conveyor Systems Private Limited and Others
Madras High Court · (2014) 1 MLJ 441
High Courts18 Sept 2013Disposed Off
M. Ravi and Vasantha Bhavan Hotel India Private Limited Vs Baskar
Madras High Court · (2014) 57 PTC 190
High Courts18 Sept 2013Allowed
The Manager Kannan Jubilee Coffee Company Vs Kalimuthu, Rani and The Deputy Director, Employees' State Insurance Corporation
Madras High Court · (2013) 6 CTC 263 : (2013) 5 LLN 325 : (2014) LLR 315
High Courts18 Sept 2013Dismissed
State of Tamil Nadu Vs M. Jesci Gnanam M. Jesci Gnanam Vs Thiru K. Devarajan Director of School Education
Madras High Court · (2013) 09 MAD CK 0101
High Courts18 Sept 2013Disposed Off
Kalavathy Vs The Chief Engineer/General, P.W.D. Department and Others
Madras High Court · (2013) 4 LLJ 337
High Courts18 Sept 2013
New Tirupur Area Development Corporation Ltd. Vs Smt. K. Poomani and Others Smt.Rukmani Vs The Commissioner, Tiruppur and The Collector Coimbatore District N.Ramamurthy Vs The District Collector, The Tahsildar and The Asst. Engineer, Coimbatore District Appusamy Gounder Vs The Revenue Divisional Officer, The Inspector of Police, Coimbatore District and New Tirupur Area Development Corporation Ltd.
Madras High Court · (2014) 1 MLJ 496
High Courts18 Sept 2013Dismissed
Institute of the Brothers of St. Patrick Vs Principal Secretary and Commissioner of Land Administration and Others
Madras High Court · (2013) 7 MLJ 9