High Courts25 Sept 2013Dismissed
M. Shobana Vs The Assistant Director, Directorate of Enforcement Government of India
Madras High Court · (2013) 4 MLJ(Cri) 286
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 40 of 159
High Courts25 Sept 2013
Mrs. Renu Sood Vs The Chief Controller and Revenue Authority, The District Revenue Officer and The Sub-Registrar
Madras High Court · (2013) 09 MAD CK 0078
High Courts25 Sept 2013
Somalaiappan Vs Palanisamy and Others
Madras High Court · (2013) 2 LW(Cri) 438 : (2013) 4 MLJ(Cri) 237
High Courts25 Sept 2013Dismissed
Arulmigu Nimishambal Thirukkoil Vs The Commissioner, Corporation of Chennai, The Area Engineer-II, The Assistant Engineer and The Taxation Appellate Tribunal
Madras High Court · (2013) 09 MAD CK 0059
High Courts25 Sept 2013
Union of India and Others Vs Central Administrative Tribunal and Another
Madras High Court · (2013) 7 MLJ 257
High Courts25 Sept 2013Allowed
G.V. Ramesh and Hemalatha Vs P. Munusamy
Madras High Court · (2013) 09 MAD CK 0024
High Courts25 Sept 2013Allowed
K. Sundaragopal Vs The District Elementary Educational Officer and The Additional Assistant Elementary Educational Officer
Madras High Court · (2013) 09 MAD CK 0022
High Courts25 Sept 2013Dismissed
D. Baskar Vs The State of Tamilnadu and Others
Madras High Court · (2013) 09 MAD CK 0020
High Courts25 Sept 2013Partly Allowed
T. Saroja, T. Gayathri, T. Pradeep and Pavayammal Vs K.M. Senthil and M/s. United India Insurance Co. Ltd.
Madras High Court · (2013) 09 MAD CK 0018
High Courts25 Sept 2013Dismissed
Dr. J.M.V. Amarjothi Vs The Director of Medical Education Directorate of Medical Education Kilpauk and Others
Madras High Court · (2014) 1 MLJ 212 : (2013) WritLR 1030
High Courts24 Sept 2013Dismissed
M.A. Naina Mohamed Vs The Executive Engineer, Tamil Nadu Water Supply and Drainage Board and The Commercial Tax Officer, Alandur Assessment Circle
Madras High Court · (2013) 09 MAD CK 0356
High Courts24 Sept 2013
Commissioner of Income Tax Vs Kadri Mills Ltd.
Madras High Court · (2014) 360 ITR 595
High Courts24 Sept 2013
R. Nandakumar Vs State
Madras High Court · (2014) 1 LW(Cri) 547 : (2013) 4 MLJ(Cri) 619
High Courts24 Sept 2013Dismissed
Syed Yacub Vs The Special Tahsildar (Adi-Dravidar Welfare) and The State of Tamilnadu
Madras High Court · (2013) 09 MAD CK 0254
High Courts24 Sept 2013
Deputy Commissioner of Income Tax and Others Vs Rakesh Sarin
Madras High Court · (2014) 264 CTR 68 : (2014) 362 ITR 619 : (2014) 2 MLJ 211 : (2014) WritLR 1
High Courts24 Sept 2013Partly Allowed
Pradeep @ Dilip Vs Sunil and Others
Madras High Court · (2013) 09 MAD CK 0184
High Courts24 Sept 2013Dismissed
J. Shivakumar Vs M/s. P.N.T. Chandru, M/s. Navrang Shipping Pvt. Ltd. and Indian Trans
Madras High Court · (2013) 5 CTC 872
High Courts24 Sept 2013Disposed Off
R. Gandhi Vs The State of Tamil Nadu, The Director General of Police and The Commissioner of Police
Madras High Court · (2013) 09 MAD CK 0075
High Courts24 Sept 2013Partly Allowed
P. Vinoth Vs The Managing Director Karnataka State Road Transport Corporation Ltd.
Madras High Court · (2013) 09 MAD CK 0063
High Courts24 Sept 2013Partly Allowed
New India Assurance Company Limited Vs A. Pushpavathi, S.K. Annamalai and N. Gunaseelan
Madras High Court · (2013) 09 MAD CK 0029