High Courts05 Nov 2013Allowed
M. Obilliappa Vs The District Collector and Chairperson, Mrs. V. Shyamala and The Tamilnadu State Election Commission
Madras High Court · (2013) 11 MAD CK 0014
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 22 of 159
High Courts05 Nov 2013
S. Rajendra Prasad Vs The Regional Transport Authority Cum The District Collector, The Regional Transport Officer and The Inspector of Police (Traffic) G. Thanganadachy Vs The Regional Transport Authority and The Secretary, Regional Transport Authority T. Samraj Vs The District Collector, The Regional Transport Officer, The Motor Vehicle Inspector (Grade I), Regional Transport Office and The Inspector of Police
Madras High Court · (2013) 11 MAD CK 0013
High Courts05 Nov 2013Dismissed
The New India Assurance Co. Ltd. Vs A. Kasthuri, A. Anand, A. Sathish and A. Rajesh
Madras High Court · (2013) 11 MAD CK 0006
High Courts05 Nov 2013Allowed
R.M. Sethuraman Vs R. Raghu and S. Ramanathan
Madras High Court · (2013) 6 CTC 831 : (2013) 5 LW 732 : (2014) 1 RCR(Rent) 261
High Courts04 Nov 2013
Ramesh M. Mehta Vs Assistant Commissioner of Income Tax
Madras High Court · (2014) 222 TAXMAN 142
High Courts04 Nov 2013Allowed
M.S. Saravanan Vs S.M. Jeyaraj
Madras High Court · (2013) 11 MAD CK 0267
High Courts04 Nov 2013Allowed
Thiraichermadanthai Vs Inspector General of Registration/Chief Revenue Controlling Authority, Tamil Nadu
Madras High Court · (2014) 1 MadWN(Civil) 371
High Courts04 Nov 2013
Joint Commissioner (CT)-III (SMR) Vs MKS Industries
Madras High Court · (2014) 69 VST 508
High Courts04 Nov 2013
Ponniammal Vs The District Collector and Others
Madras High Court · AIR 2014 Mad 14
High Courts04 Nov 2013
Guna @ Vella Guna @ Gunasekaran and Another Vs District Magistrate, Government of Puducherry
Madras High Court · (2014) 1 LW(Cri) 375 : (2014) 1 MLJ(Cri) 98
High Courts04 Nov 2013
P. Theetha Pillai Vs The Director, Gandhigram Institute of Rural Health and Family Welfare Trust
Madras High Court · (2013) 5 LLN 683
High Courts04 Nov 2013Dismissed
R. Indrani and R. Preetha Vs The Deputy Registrar of Co-op. Societies, The Special Officer, Girisamudhram Primary Agricultural Co-operative Bank and K. Rajendran
Madras High Court · (2013) 11 MAD CK 0157
High Courts04 Nov 2013
K. Dharmaraj Vs The Management of Metropolitan Transport Corporation Ltd. and The Presiding Officer Principal Labour Court
Madras High Court · (2014) 140 FLR 503 : (2014) LabIC 262 : (2014) LLR 164
High Courts04 Nov 2013Dismissed
The Union of India Vs K. Karuppusamy and Smt. K. Ramathal
Madras High Court · (2013) 11 MAD CK 0130
High Courts04 Nov 2013Disposed Off
T. Muthukumaran Vs State
Madras High Court · (2013) 4 MLJ(Cri) 709
High Courts04 Nov 2013Allowed
Smt. Thiraichermadanthai Vs The Inspector General of Registration/Chief Revenue Controlling Authority, The Special Deputy Collector (Stamps) and The Joint Sub Registrar No. II
Madras High Court · (2013) 11 MAD CK 0116
High Courts04 Nov 2013Dismissed
The New India Assurance Company Vs Subramaniam, N. Balasubramanian and C. Balakrishnan
Madras High Court · (2013) 11 MAD CK 0115
High Courts04 Nov 2013
Sushil Kumar Chokkani Vs The Inspector General of Registration and Others
Madras High Court · (2014) 2 MLJ 363
High Courts04 Nov 2013
K. Ilangovan Vs The District Collector, Coimbatore, The Sub Collector, Pollachi and The Tahsildhar, Udumalaipettai
Madras High Court · (2014) 1 LW 430