High Courts08 Nov 2013Allowed
K.V. Chitra Vs The Inspector General (Registration), The District Revenue Officer (Stamps) and The District Registrar
Madras High Court · (2013) 11 MAD CK 0302
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 19 of 159
High Courts08 Nov 2013
S. Moorthy Vs Joint Commissioner of Commercial Taxes (SMR)
Madras High Court · (2014) 44 GST 560
High Courts08 Nov 2013
Syed Afsar Zaman Vs The Commissioner of Corporation, Chennai and Others
Madras High Court · (2014) 1 LW 367
High Courts08 Nov 2013Disposed Off
Ilayaperumal Vs M/s. Madras Cements Alathur Ariyalur District
Madras High Court · (2013) 3 MadWN(Civil) 694
High Courts08 Nov 2013Dismissed
State Express Transport Corporation (Tamilnadu) Ltd. Vs Presiding Officer, Labour Court and Another
Madras High Court · (2014) 1 LLJ 210
High Courts08 Nov 2013
Dr. Easwaran DNB, FRCS Vs Tamil Nadu Medical Council and Another
Madras High Court · (2013) 8 MLJ 707
High Courts08 Nov 2013Disposed Off
M/s. Kallakurichi Co-operative Sugar Mills Vs Manickam and The Presiding Officer, Labour Court
Madras High Court · (2013) 11 MAD CK 0164
High Courts08 Nov 2013Dismissed
P. Tamizharasan Vs The Director Jawaharlal Institute of Post Graduate Medical Education and Research (JIPMER) and The Ministry of Health and Family Welfare Government of India
Madras High Court · (2014) LabIC 175
High Courts08 Nov 2013
The Manager, M/s. ICICI Lombard General Insurance Company Limited Vs S. Sasikumar and R.P. Baskar S. Sasikumar Vs R.P. Baskar and The Manager, M/s. ICICI Lombard General Insurance Company Limited
Madras High Court · (2013) 11 MAD CK 0149
High Courts08 Nov 2013Disposed Off
A. Yasotha Vs K. Arumugham
Madras High Court · (2013) 11 MAD CK 0145
High Courts08 Nov 2013
M/s. Sansan Impex(P) Ltd. Vs Damodar Joshi
Madras High Court · (2014) 1 LW 90 : (2014) 3 MLJ 240
High Courts08 Nov 2013Allowed
T. Sivasankaran Vs The State of Tamil Nadu and Others
Madras High Court · (2013) 11 MAD CK 0085
High Courts08 Nov 2013Dismissed
C.B. Muthusamy Chettiar and Sons Vs S. Manivannan, S. Sanjan and Arumuga Holdings Private Limited
Madras High Court · (2013) 11 MAD CK 0081
High Courts08 Nov 2013Dismissed
Kalimuthu (died) and Others Vs Muniakkannan Rep. through his Power Agent Latha
Madras High Court · (2013) 11 MAD CK 0075
High Courts07 Nov 2013Disposed Off
Verizon Communications Singapore Pte Ltd., (formerly MCI Worldcom Asia Pte Ltd.) Vs The Income Tax Officer, International Taxation I
Madras High Court · (2013) 263 CTR 497 : (2014) 361 ITR 575
High Courts07 Nov 2013Allowed
S. Ramadorai and S. Balachandran Vs M/s. Citizen Mills Partnership Firm
Madras High Court · (2014) 1 LW 75
High Courts07 Nov 2013Dismissed
Singaravelu Vs The District Collector and Others
Madras High Court · AIR 2014 Mad 8
High Courts07 Nov 2013Partly Allowed
Sankaralingam Vs S. Rajasekaran and The New India Assurance Co. Ltd.
Madras High Court · (2013) 11 MAD CK 0152
High Courts07 Nov 2013
Muthusamy Vs The Managing Director Tamil Nadu State Transport Corporation Ltd., P. Chandran and The United India Insurance Co. The Managing Director Tamil Nadu State Transport Corporation Ltd. Vs Muthusamy, P. Chandran and The United India Insurance Co.
Madras High Court · (2013) 11 MAD CK 0151