High Courts29 Nov 2013
Nadar Thanga Shubha Laxman A. Vs The State of Tamil Nadu
Madras High Court · (2014) 3 CTC 433 : (2014) 2 LW 881
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 9 of 159
High Courts29 Nov 2013
M/s. Ferani Hotels Private Limited Vs M/s. K. Raheja Development Corporation (K.R.D.C.) and M/s. K. Raheja Hotels and Estates Pvt. Ltd.
Madras High Court · (2014) 2 CTC 655 : (2014) 2 LW 271
High Courts29 Nov 2013
Smt. K. Prema and Others Vs Hotel Saravana Bhavan and New India Assurance Co. Ltd.
Madras High Court · (2014) 1 LW 309 : (2014) 2 MLJ 708
High Courts29 Nov 2013Partly Allowed
G. Uthiramuthu Vs M.C. Sugumaran, V.M. Nazar and The Oriental Insurance Company Ltd.
Madras High Court · (2013) 11 MAD CK 0216
High Courts29 Nov 2013
The Managing Director, Tamilnadu State Transport Corporation Ltd. Vs Chandramathi and Others
Madras High Court · (2013) 11 MAD CK 0211
High Courts29 Nov 2013Dismissed
Ameer Haja Vs The State of Tamil Nadu
Madras High Court · (2013) 11 MAD CK 0196
High Courts29 Nov 2013Partly Allowed
P. Sundari Vs The Chairman, Tamil Nadu Generation of Energy and Distribution Corporation
Madras High Court · (2013) 11 MAD CK 0181
High Courts29 Nov 2013Dismissed
T.P. Mayavan Vs Sowcar Gopaldass Dwaragadas Family Trust Estate
Madras High Court · (2013) 11 MAD CK 0158
High Courts29 Nov 2013Allowed
M. Saraswathy Vs Union of India and M. Arunkumar
Madras High Court · (2013) 11 MAD CK 0138
High Courts29 Nov 2013Allowed
Attur Thuluva Velalar Sangam Vs S. Duraisamy
Madras High Court · (2014) 1 LW 220
High Courts29 Nov 2013
Bhavani Tea and Produce Company Limited Vs The State of Tamil Nadu
Madras High Court · (2013) 11 MAD CK 0132
High Courts29 Nov 2013Dismissed
M/s. Dhanalakshmi Mills Ltd. Vs R. Krishnamurthy, S. Krishnamurthy and M. Murugesan
Madras High Court · (2014) 2 LW 579
High Courts29 Nov 2013Dismissed
The Oriental Insurance Co. Ltd. Vs Chinnal Ponnusamy, M. Ibrahim Khaleel and Syed Noorulla
Madras High Court · (2013) 11 MAD CK 0048
High Courts29 Nov 2013
Nadeem Leatherware Exports Vs The State of Tamil Nadu
Madras High Court · (2013) 11 MAD CK 0042
High Courts29 Nov 2013Dismissed
Dr. A. Deivendran Vs The Madurai Kamaraj University
Madras High Court · (2014) 1 ESC 225
High Courts29 Nov 2013Allowed
Annammal Bala Xavier (died) and Others Vs B.R. Syan Larel Rex and B.R. Akash Noyal Rex
Madras High Court · (2014) 1 LW 476
High Courts29 Nov 2013Allowed
Bharat Sanchar Nigam Ltd. Vs The Registrar, Central Administrative Tribunal and Others C. Madhu, C. Ramesh and S. Shriram Vs The Registrar, Central Administrative Tribunal, Bharat Sanchar Nigam Ltd. and Surinder Kumar
Madras High Court · (2013) 11 MAD CK 0012
High Courts29 Nov 2013
Nizvy Sunil Prakash and Others Vs The Secretary, Dental Council of India and Others
Madras High Court · (2014) 1 CTC 257
High Courts28 Nov 2013
A-2459 The Coats Viyella Employees Co-operative Housing Societies Ltd. Vs Harvey Nagar Residents Welfare Association and Others A-2459 The Coats Viyella Paniyalarkal Mattrum Pothu Sevai Cootruravu Veettu Vasathi Variyam Vs M/s. Devaki Diagnostics Pvt. Ltd. and Harvey Nagar Residents Welfare Association Harvey Nagar Residents Welfare Association Vs The District Collector, Madurai 1 and Others
Madras High Court · (2013) 11 MAD CK 0289
High Courts28 Nov 2013Dismissed
C. Rajeshwari Vs The Government of Tamil Nadu and The Teachers Recruitment Board
Madras High Court · (2013) 11 MAD CK 0288