COURT ARCHIVE

Madras High Court judgments, 2013

3,172 judgments · page 6 of 159

High Courts06 Dec 2013Dismissed

M. Truman Vs The Chairman and Managing Director, Indian Overseas Bank, The Executive Director, Indian Overseas Bank and The Deputy General Manager, Disciplinary Authority, Indian Overseas Bank

Madras High Court · (2013) 12 MAD CK 0081

High Courts06 Dec 2013Dismissed

The Clasic Farms (Chennai) Ltd. Vs The Union of India and Others

Madras High Court · (2014) 1 CTC 376 : (2014) 2 MLJ 336

High Courts06 Dec 2013Allowed

R. Amutha Vs The Superintending Engineer, Electricity Distribution Circle and The Chief Engineer (Personnel), Tamil Nadu Electricity Board

Madras High Court · (2013) 12 MAD CK 0069

High Courts06 Dec 2013Dismissed

M. Saravanan Vs The Secretary to Government and Others

Madras High Court · (2013) 12 MAD CK 0067

High Courts06 Dec 2013

M. Paul Ammal Vs District Collector and Others

Madras High Court · (2013) 12 MAD CK 0066

High Courts06 Dec 2013Partly Allowed

M. Rengarajan Vs The Licensing Authority, The Regional Transport Officer

Madras High Court · (2013) 12 MAD CK 0065

High Courts06 Dec 2013

M. Ramakrishnan Vs District Collector and Others

Madras High Court · (2013) 12 MAD CK 0064

High Courts06 Dec 2013Dismissed

R. Swaminathan Vs Sumana Paul

Madras High Court · (2013) 12 MAD CK 0059

High Courts06 Dec 2013

M/s. OPG Energy Pvt. Ltd. Vs M/s. GAIL (India) Limited

Madras High Court · (2014) 1 CTC 225 : (2014) 2 MLJ 660

High Courts06 Dec 2013Dismissed

K. Manoharan Vs Presiding Officer, Labour Court and Another

Madras High Court · (2014) 2 LLJ 200 : (2014) 2 LLN 207

High Courts06 Dec 2013Disposed Off

B. Subbulakshmi Vs The Commissioner and The Assistant Commissioner, Corporation of Salem

Madras High Court · (2013) 12 MAD CK 0020

High Courts06 Dec 2013

M. Senthil Kumar Vs District Collector and Others

Madras High Court · (2014) 1 CTC 390

High Courts05 Dec 2013Allowed

K. Raman Vs The Principal Secretary to Government, Transport Department, The Administrator, Tamilnadu State Transport Corporation Employees Pension Fund Trust and The Managing Director, M/s. Tamilnadu State Transport Corporation (Madurai) Limited

Madras High Court · (2013) 12 MAD CK 0084

High Courts05 Dec 2013

M/s. Raja Holdings Vs N. Kanthimathi

Madras High Court · (2013) 12 MAD CK 0083

High Courts05 Dec 2013Dismissed

M/s. Raja Holdings Vs S. Rajinikanth and R. Meenakshi

Madras High Court · (2013) 12 MAD CK 0047

High Courts05 Dec 2013Disposed Off

S. Valli Vs Deputy of Inspector General Prison, Head Quarters-Prison and Another

Madras High Court · (2014) 1 MLJ(Cri) 286

High Courts04 Dec 2013Dismissed

Divisional Manager Vs Krishnan

Madras High Court · (2014) 1 TNMAC 402

High Courts04 Dec 2013

M/s. S.S.D. Oil Mills Company Limited Vs Customs, Excise and Service Tax Appellate Tribunal South Zonal Bench and The Commissioner of Central Excise, Chennai-II

Madras High Court · (2014) 303 ELT 402

High Courts04 Dec 2013

T. Raja, H.C. Rajendran Vs The Director General of Police, Chennai and Others

Madras High Court · (2014) WritLR 237

High Courts04 Dec 2013

The Commissioner Tambaram Municipality Vs K.B. Vasudevan

Madras High Court · (2014) 1 LW 229 : (2014) 2 MLJ 47