High Courts13 Dec 2013Allowed
The Commandant, 19th Bn., Central Reserve Police Force and Others Vs P. Yasin
Madras High Court · (2014) LabIC 410 : (2014) WritLR 101
COURT ARCHIVE
Madras High Court judgments, 2013
3,172 judgments · page 4 of 159
High Courts13 Dec 2013Dismissed
Executive Engineer, Special Division No. 3 and Executive Engineer, Sites and Services Division II, Tamil Nadu State Housing Board Vs A. Krishnasamy
Madras High Court · AIR 2014 Mad 38 : (2014) 1 MLJ 257
High Courts13 Dec 2013Partly Allowed
Priya Vs Inspector of Police, Thookanambakkam Police Station
Madras High Court · (2014) 1 LW(Cri) 540 : (2014) 1 MLJ(Cri) 189
High Courts12 Dec 2013Dismissed
B. Ramesh Vs The District Collector, The Panchayat President and P. Mullairoja
Madras High Court · (2013) 12 MAD CK 0140
High Courts12 Dec 2013
Mani Mesthri, Mannu, Ramudu Alias Ramajayam and Sankar Vs Nataraj Kiramani
Madras High Court · (2014) 1 CTC 184
High Courts12 Dec 2013Dismissed
In Re: R. Rajeswari, M. Guruprasad, rep. by first appellant Mother and Guardian and Valliammai
Madras High Court · (2014) 2 CTC 412 : (2014) 1 LW 362
High Courts12 Dec 2013Dismissed
K. Ramaraj Vs State By Inspector of Police
Madras High Court · (2014) 1 CTC 289 : (2014) 1 LW(Cri) 85 : (2014) 2 MLJ(Cri) 41
High Courts12 Dec 2013Disposed Off
M. Packrisamy Vs The Arbitrator/The District Collector, Land Acquisition, The Competent Authority, Special District Revenue Officer (L.A.) and The Deputy Tahsildar
Madras High Court · (2013) 12 MAD CK 0092
High Courts12 Dec 2013Disposed Off
Jayakumar, Formerly Inspector of Police, NIB CID Vs The Secretary to Government, Home (Pol.II) Department and The Director General of Police
Madras High Court · (2013) 12 MAD CK 0091
High Courts12 Dec 2013Dismissed
T.N. Balakrishnan Vs The Authorised Officer, Bank of India
Madras High Court · (2013) 12 MAD CK 0087
High Courts12 Dec 2013
The R.T. Rev. Dr. V. Devasahayam Bishop and The Diocese of Madras Vs ST. George Cathedral Trust
Madras High Court · (2013) 12 MAD CK 0040
High Courts12 Dec 2013Disposed Off
Mallur Siddeswara Spinning Mills (P) Ltd. Vs Tamil Nadu Electricity Regulatory Commission
Madras High Court · (2013) 12 MAD CK 0038
High Courts12 Dec 2013Allowed
S.V.R. Saroja and Others Vs S.V. Matha Prasad and Others
Madras High Court · (2014) 1 MLJ 385 : (2014) WritLR 409
High Courts12 Dec 2013Disposed Off
A. Nithyanandan Vs The Commissioner, Gobichettipalayam Municipality, Dr. D. Kamaleswari and K. Rajamani
Madras High Court · (2014) 1 MLJ 641 : (2014) WritLR 9
High Courts11 Dec 2013Dismissed
Balakrishnan Vs N.K.N.R.M.Kumarappan Chettiar
Madras High Court · (2014) 1 MadWN(Civil) 623
High Courts11 Dec 2013
Kalidas @ Govindan Vs Member Secretary, Puducherry Planning Authority and Another
Madras High Court · (2014) 2 MLJ 465
High Courts11 Dec 2013
Chennai Marine Trading P. Ltd. Vs Commissioner of Customs
Madras High Court · (2014) 304 ELT 354 : (2014) 25 GSTR 602
High Courts11 Dec 2013Dismissed
Kamala and Others Vs Kulanthaivel and Another
Madras High Court · (2014) 2 CTC 822
High Courts10 Dec 2013Disposed Off
M/s. Seven Star Enterprises Vs The State of Tamil Nadu
Madras High Court · (2013) 12 MAD CK 0142